P.O.- Geramari Part-6 vs The State Of Assam And Anr
2021 Latest Caselaw 42 Gua

                                                          Page No.# 1/2

GAHC010094462020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                    I.A.(Crl.)/535/2020

         BABUL ALI @ RUSTOM
         S/O- LT. AHMED ALI AKAND

         VILL- GERAMARI PART-6

         P.O.- GERAMARI PART-6
          P.S.- GAURIPUR
          DIST- DHUBRI
         ASSAM
          PIN- 783132.


          VERSUS

         THE STATE OF ASSAM AND ANR
         REPRESENTED BY PP
         ASSAM.

         2:SAHIDA BEWA
         D/O- LT. HANIF ALI

         VILL- NACHUNGURI KOIMARI
         P.O. AND P.S.- BONGAIGAON
         DIST- BONGAIGAON
         ASSAM
         PIN- 783380.
         ------------
         Advocate for : MR. P K DAS
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
                                                                                 Page No.# 2/2


                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 06.01.2021 Heard Mr. PK Das, learned counsel for the applicant/appellant and Mr. D Das, learned Additional Public Prosecutor, Assam for the State opposite party No. 1.

By this application under Section 389of the CrPC, the applicant has prayed for suspension of the sentence vide Judgment and order dated 30.11.2019 passed by the learned Sessions Judge, Chirang, in Sessions Case No.37 (D)/2015 (Old) Sessions Case No.102(D)/2013 arising out of Dhaligaon PS Case No.106/2010 , whereby he has been convicted under Section 376(2) (g) of the IPC sentencing him to undergo rigorous imprisonment for 10 years and fine of Rs.10,000/- i/d 6 months of strict imprionsment.

Issue notice to the opposite party No.2 through the Officer-In-Charge of Dhaligaon Police Station, District-Chirang, Assam. Steps within 5 days.

List on 08.02.2021.

JUDGE

Comparing Assistant