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Madhurjya Saikia vs The State Of Assam And 8 Ors
2021 Latest Caselaw 39 Gua

Citation : 2021 Latest Caselaw 39 Gua
Judgement Date : 6 January, 2021

Gauhati High Court
Madhurjya Saikia vs The State Of Assam And 8 Ors on 6 January, 2021
                                                                      Page No.# 1/3

GAHC010242082019




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/7505/2019

         MADHURJYA SAIKIA
         S/O. LT. NIREN SAIKIA, P.O. AND VILL. KETEKIBARI, P.S. TEZPUR (SADAR),
         DIST. SONITPUR, ASSAM, PIN-784154.



         VERSUS

         THE STATE OF ASSAM AND 8 ORS.
         REP. BY THE COMM./SECY. OF THE DEPTT. OF HOME, P.O. DISPUR,
         GUWAHATI-06, DIST. KAMRUP (M), ASSAM.

         2:THE DIRECTOR GENERAL OF POLICE

          P.O. ULUBARI
          DIST. KAMRUP (M)
          ASSAM
          PIN-781005.

         3:THE SUPDT. OF POLICE

          SONITPUR AT TEZPUR
          P.O. TEZPUR
          DIST. TEZPUR
          DIST. SONITPUR
          ASSAM
          PIN-784001.

         4:THE OFFICER IN CHARGE OF TEZPUR P.S. (SADAR)

          P.O. TEZPUR
          DIST. SONITPUR
          ASSAM
          PIN-784001.
                                                                       Page No.# 2/3


            5:THE OFFICER IN CHARGE OF KACHARI GAON P.S. (OUT POST)
             OF TEZPUR POLICE STATION (SADAR)
             P.O. MISSION CHARIALI
             DIST. SONITPUR
            ASSAM
             PIN-784154.

            6:THE OFFICER IN CHARGE OF BORGHAT P.S. (OUT POST) OF TEZPUR
            POLICE STATION (SADAR)
             P.O. BORGHAT
             DIST. SONITPUR
            ASSAM
             PIN-7841026.

            7:JUGAL KALITA (ASI)
             OFFICE IN CHARGE
             KACHARIGAON OUT POST
            TEZPUR
             P.O. MISSION CHARIALI
             DIST. SONITPUR
            ASSAM
             PIN-784154.

            8:HAREKRISHNA DAS
             S/O. LT. SUDHAN CHANDRA DAS
             R/O. KETEKIBARI
             P.O. KETEKIBARI
             P.S. TEZPUR
             DIST. SONITPUR
            ASSAM
             PIN-784154.

            9:SHIVARAJ DAS
             S/O. SRI HAREKRISHNA DAS
             R/O. KETEKIBARI
             P.O. KETEKIBARI
             P.S. TEZPUR
             DIST. SONITPUR
            ASSAM
             PIN-784154

Advocate for the Petitioner   : MR. R P HAZARIKA

Advocate for the Respondent : GA, ASSAM
                                                                                        Page No.# 3/3


                                  BEFORE
             HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                             ORDER

06.01.2021

Mr. RP Hazarika, learned counsel for the petitioner prays for an adjournment to provide the relevant judgments of the Supreme Court laying down the condition under which an investigation by the police under the Code of Criminal Procedure can be directed to be handed over to the CBI.

List after a week.

JUDGE

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