Azizur Rahman @ Aziz Ali vs The State Of Assam And Anr
2021 Latest Caselaw 254 Gua

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GAHC010136112020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Crl.)/485/2020

            AZIZUR RAHMAN @ AZIZ ALI
            S/O. LT. MOTUIR RAHMAN, R/O. AMALAPATTY, P.S. DIBRUGARH, DIST.
            DIBRUGARH, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY P.P., ASSAM.

            2:NARESH RAJAK

             S/O. LT. RAM LAGAN RAJAK
             R/O. AMARAGURI
             DHUBIPATTY
             AMULAPATTY
             P.S. DIBRUGARH
             DIST. DIBRUGARH
             ASSAM (INFORMANT)

Advocate for the Petitioner   : MR. U CHOUDHURY

Advocate for the Respondent : PP, ASSAM
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                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 27-01-2021

Heard Mr. U Choudhury, learned Legal Aid counsel for the applicant/appellant. Also heard Ms. B Bhuyan, learned Additional Public Prosecutor for the State of Assam.

By this application filed under Section 5 of the Limitation Act, the applicant has prayed for condoning the delay of 5 days in filing the connected Criminal appeal against the Judgment and order, dated 09.01.2020 passed by the learned Addl.Sessions Judge (FTC), Dibrugarh in Sessions Case No.374/2013 whereby the applicant has been convicted under Section 302 of the IPC and sentenced to undergo imprisonment for life and fine of Rs.20,000/- i/d to suffer simple imprisonment for 6 months.

The present application has been preferred from the jail through the High Court Legal Services committee.

We are satisfied with the grounds cited in the application.

Accordingly, the delay of 5 days in filing the connected criminal appeal is hereby condoned.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant