Page No.# 1/2 vs The State Of Assam
2021 Latest Caselaw 231 Gua

                                                                               Page No.# 1/2

GAHC010001402017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./20/2018

            ADALAT PRASAD
            R/O VILL. RONGNAGAR, P.S. HOWRAGHAT

            2: BALIRAM PRASAD
             R/O VILL. RONGNAGAR
             P.S. HOWRAGHAT

            3: BUDDHI RAM PRASAD
             R/O VILL. RONGNAGAR
             P.S. HOWRAGHA

            VERSUS

            THE STATE OF ASSAM
            GHC

            2:KHUSNARAYAN CHOUHAN
             R/O RANGNAGAR
             P.S. HAWRAGHA

Advocate for the Petitioner   : MR. J I BORBHUIYA

Advocate for the Respondent : PP, ASSAM

                                    BEFORE
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                      HON'BLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

25.01.2021 [N. Kotiswar Singh, J.]

Heard Mr. J.I. Borbhuiya, learned counsel for the appellant. Also heard Ms. B. Bhuyan, Page No.# 2/2

learned Additional Public Prosecutor, Assam, appearing for the State.

Hearing concluded.

Judgment reserved.

               Sd/- Soumitra Saikia                Sd/- N. Kotiswar Singh
                         JUDGE                               JUDGE




Comparing Assistant