Luthfa Begum Laskar vs The State Of Assam And 16 Ors
2021 Latest Caselaw 23 Gua

                                                                  Page No.# 1/4

GAHC010177882020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/200/2020

         LUTHFA BEGUM LASKAR
         W/O ALTAF HUSSAIN LASKAR, VILL. SONABARIGHAT PT. II, P.O.
         SONABARIGHAT, P.S. SILCHAR (SADAR), DIST. CACHAR, ASSAM, PIN-
         788013



         VERSUS

         THE STATE OF ASSAM AND 16 ORS.
         REP. BY THE PRINCIPAL SECRETARY TO THE GOVT.OF ASSAM,
         PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR, GUWAHATI-6

         2:THE DEPUTY COMMISSIONER
          CACHAR
          SILCHAR
         ASSAM

         3:MARIA TANIM
         ACS
         ASSTT. COMMISSIONER
          O/O THE DEPUTY COMMISSIONER
          CACHAR
          SILCHAR
          PIN-788001

         4:THE CHIEF EXECUTIVE OFFICER
          CACHAR ZILLA PARISHAD
         SILCHAR
          CACHAR
          PIN-788001

         5:THE BLOCK DEVELOPMENT OFFICER (I/C)
          SONAI DEVELOPMENT BLOCK CUM ASSTT. COMMISSIONER
          P.O. SONAI
          DIST. CACHAR ASSAM
          PIN-788119
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6:THE SECRETARY
 SATKARKANDI GAON PANCHAYAT
 P.O. SATKARAKANDI
 DIST.- CACHAR
ASSAM
 PIN- 788013.

7:THE PRESIDENT
 SONAI ANCHALIK PANCHAYAT
 P.O. SONAI
 DIST. CACHAR
ASSAM
 PIN-788119

8:RASHARAJ DAS
 OSD
 CACHAR ZILLA PARISHAD
 SILCHAR
 CACHAR
ASSAM PIN-788001

9:NAZIYA SULTANA MAZUMDER
W/O ABDUL HAMID MAZUMDER
 MEMBER
 GROUP NO. 2
 SONABARIGHAT G.P. R/O VILL. SONABARIGHAT
 PT. I
 P.O. SONABARIGHAT
 DIST. CACHAR
ASSAM
 PIN-788013

10:GULSHONARA BEGAM CHOUDHURY
 MEMBER
 GROUP NO. 3
 SONABARIGHAT G.P.
W/O HAMIDUL HAQUE CHOUDHURY
 R/O VILL. SONABARIGHAT
 PT. I
 P.O. SONABARIGHAT
 DIST. CACHAR
ASSAM
 PIN-788013

11:SAIDA BEGUM
 MEMBER
 GROUP NO. 1
 SONABARIGHAT G.P. W/O SHIPON AHMED
 R/O VILL. SONABARIGHAT
 PT. I
 P.O. SONABARIGHAT
                                                Page No.# 3/4

DIST. CACHAR
ASSAM
PIN-788013

12:SABANA BEGUM BARBHUIYA
 MEMBER
 GROUP NO. 7
 SONABARIGHAT G.P. W/O AMINUL HAQUE LASKAR
VILL AND P.O. DHONEHARI PT. I
 DIST. CACHAR
ASSAM
 PIN-788013

13:ALI HAIDAR CHOUDHURY
 MEMBER
 GROUP NO. 7
 SONABARIGHAT G.P. S/O MAZARAF ALI CHOUDHURY
 VILL. DHONEHARI
 PT. III
P.O. SONABARIGHAT
 DIST. CACHAR
ASSAM
 PIN-788013

14:HUSSAIN AHMED LASKAR
 MEMBER
 GROUP NO. 5
 SONABARIGHAT G.P. S/O DILAWAR ALI LASKAR
VILL. SONABARIGHAT
 PT. II
 P.O. SONABARIGHAT
 DIST. CACHAR
ASSAM

15:SAMINA AKHTAR BARBHUIYA
 MEMBER
 GROUP NO. 4
 SONABARIGHAT G.P.W/O ANWARUL HAQUE LASKAR
VILL. SONABARIGHAT PT. II
 P.O. SONABARIGHAT
 DIST. CACHAR
ASSAM
 PIN-788013

16:RACHANA BEGUM CHOUDHURY
W/O SALEH AHMED CHOUDHURY
VILL. AND P.O. DHONEHARI PT. I
 DIST. CACHAR
ASSAM
 PIN-788013
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            17:SAMSUL HAQUE LASKAR
             MEMBER
             GROUP NO. 9
             SONABARIGHAT G.P. VILL. DHONEHARI PT. III P.O. SONABARIGHAT
             DIST. CACHAR
            ASSAM
             PIN-78801

Advocate for the Petitioner    : DR. B AHMED

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                     HONOURABLE MR. JUSTICE MIR ALFAZ ALI

                                          ORDER

Date : 05.01.2021 (K.R. Surana, J)

Heard Dr. B. Ahmed, learned counsel for the appellant. Also heard Mr. M. Nath, learned standing counsel for the respondent nos.1, 4, 5 and 6, Mr. R.K.D. Choudhury, learned senior Govt. Advocate appearing for respondent no.2 and Mr. P.N. Goswami, learned counsel appearing for respondent nos.9 to 17. None appears on call for the respondent nos.3, 7 and

8. Argument is concluded.

Judgment reserved.

                              JUDGE                              JUDGE




Comparing Assistant