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Sri Gagan Hazarika vs The National Investigation ...
2021 Latest Caselaw 209 Gua

Citation : 2021 Latest Caselaw 209 Gua
Judgement Date : 22 January, 2021

Gauhati High Court
Sri Gagan Hazarika vs The National Investigation ... on 22 January, 2021
                                                                        Page No.# 1/2

GAHC010220802019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./371/2019

            SRI GAGAN HAZARIKA
            S/O- SRI HEMEN HAZARIKA,
            R/O- VILLAGE PURANI JABOKA, P.O.- OUGURI SHYAMGAON, P.S.-
            SONARI, DIST- CHARAIDEO, PIN- 785692, ASSAM.


            VERSUS

            THE NATIONAL INVESTIGATION AGENCY
            REPRESENTED BY ITS STANDING COUNSEL

Advocate for the Petitioner   : MR. B PRASAD

Advocate for the Respondent : SC, NIA


             Linked Case : I.A.(Crl.)/798/2019

            SRI GAGAN HAZARIKA
            S/O SRI HEMA HAZARIKA
            R/O VILL. PURANI JABOKA
            P.O. OUGURI SHYAMGAON
            P.S. SONARI
            DIST. CHARAIDEO
            PIN 785692
            ASSAM.


             VERSUS

            THE NATIONAL INVESTIGATION AGENCY
            THROUGH ITS STANDING COUNSEL
                                                                                Page No.# 2/2

            ------------
            Advocate for : MR. B PRASAD
            Advocate for : SC
            NIA appearing for THE NATIONAL INVESTIGATION AGENCY



                                      BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                       HON'BLE MR. JUSTICE SOUMITRA SAIKIA
                                        :: O R D E R ::

22.01.2021 [N. Kotiswar Singh, J]

Heard Mr. B. Prasad, learned counsel appearing for the appellant/applicant. Also heard Mr. R. K. D. Choudhury, learned Assistant Solicitor General of India assisted by Mr. Sathyanarayana, learned Public Prosecutor, NIA.

Hearing concluded.

Judgment reserved.

                                         JUDGE                                      JUDGE




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