Sardarmal Bagaria Industries ... vs The Assam Gas Company Ltd. And 4 Ors
2021 Latest Caselaw 720 Gua

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GAHC010193202013




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4861/2013

         SARDARMAL BAGARIA INDUSTRIES PVT. LTD.
         UNIT RATNA TEA FACTORY A COMPANY DULY CONSTITUTED UNDER
         THE COMPANIES ACT, 1956 HAVING ITS REGISTERED AT R.K. B ROAD OF
         DIBRUGARH TOWN, DIST. DIBRUGARH, ASSAM.



         VERSUS

         THE ASSAM GAS COMPANY LTD. and 4 ORS.
         A GOVT. OF ASSAM UNDERTAKING P.O. DULIAJAN, DIST. DIBRUGARH.

         2:THE MANAGING DIRECTOR

          THE ASSAM GAS COMPANY LTD. DULIAJAN
          DIST. DIBRUGARH

         3:THE RESIDENT ENGINEER
         THE ASSAM GAS CO. LTD.
          DIBRUGARH OFFICE
          NEAR V.G. NURSING HOME DIBRUGARH
         ASSAM.

         4:THE UNION OF INDIA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
          MINISTRY OF PETROLEUM AND NATURAL GAS
          GOVERNMENT OF INDIA HAVING HIS OFFICE AT SHASTRI BHAVAN
          NEW DELHI-110001
          INDIA.

         5:THE OIL INDIA LIMITED (OIL)
          REPRESENTED BY ITS MANAGING DIRECTOR
          HAVING ITS REGISTERED OFFICE AT DULIAJAN
          PIN-786602
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             DIST. DIBRUGARH
             ASSAM

Advocate for the Petitioner   : MR.B PRASAD

Advocate for the Respondent : MS. P KHOUND




                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 26.02.2021

Heard Mr. G.Z. Ahmed, learned counsel for the petitioner and Mr. S.N. Sarma, learned counsel assisted by Mr. K. Kalita, learned counsel for respondent nos. 1, 2 & 3. Also heard Ms. D. Das, learned counsel appearing on behalf of Mr. A. Sarma, learned counsel for respondent no. 5 and Mr. M.R Adhikari, learned Central Government Counsel for respondent no. 4.

Arguments are concluded.

Judgment reserved.

JUDGE

Comparing Assistant