Page No.# 1/3 vs Mustt. Mira Begum And Anr
2021 Latest Caselaw 635 Gua

                                                                       Page No.# 1/3

GAHC010028632021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/22/2021

            MD. ATOWAR RAHMAN DEWAN AND 2 ORS.
            S/O- LATE MUZAFFAR DEWAN, R/O- VILL.- PACHANIAPARA, P.S. AZARA,
            DIST.- KAMRUP(M), ASSAM.

            2: MD. GOLAM DEWAN
             S/O- LATE MUZAFFAR DEWAN
             R/O- VILL.- PACHANIAPARA
             P.S. AZARA
             DIST.- KAMRUP(M)
            ASSAM.

            3: MD. LUTFUR RAHMAN DEWAN
             S/O- LATE MUZAFFAR DEWAN
             R/O- VILL.- PACHANIAPARA
             P.S. AZARA
             DIST.- KAMRUP(M)
            ASSAM

            VERSUS

            MUSTT. MIRA BEGUM AND ANR.
            W/O- MD. TAZIMUDDIN, D/O- LATE AZHAR ALI DEWAN, R/O- VILL.-
            PACHANIAPARA, P.S. AZARA, DIST.- KAMRUP(M), ASSAM, PIN- 781017.

            2:MUSSTT. HIRAN BEGUM
            W/O- MD. ALIMUDDIN
             D/O- LATE AZHAR ALI DEWAN
             R/O- VILL.- PACHANIAPARA
             P.S. AZARA
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781017

Advocate for the Petitioner   : MR. L TALUKDAR
                                                  Page No.# 2/3


Advocate for the Respondent :




            Linked Case : I.A.(Civil)/392/2021

            MD. ATOWAR RAHMAN DEWAN AND 2 ORS.
            S/O- LATE MUZAFFAR DEWAN
            R/O- VILL.- PACHANIAPARA
            P.S. AZARA
            DIST.- KAMRUP(M)
            ASSAM.

            2: MD. GOLAM DEWAN
            S/O- LATE MUZAFFAR DEWAN
             R/O- VILL.- PACHANIAPARA
             P.S. AZARA
             DIST.- KAMRUP(M)
            ASSAM.

            3: MD. LUTFUR RAHMAN DEWAN
            S/O- LATE MUZAFFAR DEWAN
            R/O- VILL.- PACHANIAPARA
            P.S. AZARA
            DIST.- KAMRUP(M)
            ASSAM.
            VERSUS

            MUSTT. MIRA BEGUM AND ANR.
            W/O- MD. TAZIMUDDIN
            D/O- LATE AZHAR ALI DEWAN
            R/O- VILL.- PACHANIAPARA
            P.S. AZARA
            DIST.- KAMRUP(M)
            ASSAM
            PIN- 781017.

            2:MUSSTT. HIRAN BEGUM
            W/O- MD. ALIMUDDIN
             D/O- LATE AZHAR ALI DEWAN
             R/O- VILL.- PACHANIAPARA
             P.S. AZARA
             DIST.- KAMRUP(M)
            ASSAM
             PIN- 781017.
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            ------------
            Advocate for : MR. L TALUKDAR
            Advocate for : appearing for MUSTT. MIRA BEGUM AND ANR.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : --23.02.2021

Heard Mr. L. Talukdar, learned counsel appearing for the appellant. In view of the admission of the RSA 22/2021, the impugned Judgment passed on 26.11.2020, by the learned Civil Judge No. 1 Kamrup (M), Guwahati in Title Appeal No. 55/2011 arising out of T.A No. 161/2003, shall remain stayed till the disposal of the appeal.

I.A stands disposed of.

JUDGE

Comparing Assistant