Suman Dey vs Punjab National Bank And 2 Ors
2021 Latest Caselaw 618 Gua

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GAHC010079432019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2459/2019

            SUMAN DEY
            S/O- LT BIJAN DEY, PRESENT ADDRESS- 104 B, CORE RESIDENCY,
            PANJABARI ROAD, OPP. PURABI DIARY, GHY-37, ASSAM



            VERSUS

            PUNJAB NATIONAL BANK AND 2 ORS.
            H.O. DWARKA, PLOT NO. 4, SECTOR-10, REP. BY ITS EXECUTIVE
            DIRECTOR, NEW DELHI-75

            2:GENERAL MANAGER
             HUMAN RESOURCE MANAGEMENT DEPTT.
             PUNJAB NATIONAL BANK
             H.O. DWARKA PLOT NO. 4
             SECTOR-10
             NEW DELHI- 75

            3:DY. GENERAL MANAGER
             PUNJAB NATIONAL BANK
             H.O. DWARKA PLOT NO. 4
             SECTOR-10
             NEW DELHI- 7

Advocate for the Petitioner   : MR. B CHAKRABORTY

Advocate for the Respondent : MR. A GANGULY (SC, PNB)
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                                  BEFORE
                  HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                          ORDER

Date : 22.02.2021

Heard Mr. B. Chakraborty, learned counsel for the petitioner. Also heard Mr. P.K. Kalita, learned senior counsel assisted by Mr. K.R. Borooah, learned counsel for the respondents.

The matter has been heard at the Admission stage. Argument is completed.

Judgment reserved.

JUDGE

Comparing Assistant