Citation : 2021 Latest Caselaw 599 Gua
Judgement Date : 22 February, 2021
Page No.# 1/17
GAHC010038262017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5454/2017
MAYNAL HOQUE and 10 ORS.
S/O MD. RAJAB ALI, VILL and PO-SALAKATI, DIST. KOKRAJHAR, ASSAM,
PIN-783369
2: HUSSAIN ALI
S/O JOSIMUDDIN SHEIKH
VILL-SIMLABARI PART-I
PO-CHAPAR
DISTRICT-DHUBRI
ASSAM
PIN-783371
3: MD. ISMAIL MONDAL
S/O MD. SAHA ALI MONDAL
VILLAGE-AREARJHAR PART-2 DHIRGHATPO and PS-CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
4: NIL KAMAL BORGOYARY
S/O-LT. BASANTA BORGOYARY
VILL-DOGOR PARA
PO and PS-SALAKATI
DIST. KOKRAJHAR
ASSAM
PIN-783369
5: SUNSWARNG NARZARY
S/O LT. BIJENDRA NARZARY
VILL- MALGAON
PO-SILGARA
DIST. KOKRAJHAR
Page No.# 2/17
ASSAM
PIN-783348
6: MANILAL KOCHARY
S/O KRISHNA KOCHARY
VILL-UMANGAR
PO-DHUMARIGURI
DIST. KOKRAJHAR
ASSAM
PIN-783347
7: JWNGMA BORGOYARY
S/O LT. BASANTA BORGORYARY
VILL-DOGOR PARA
PO-SALAKATI
DISTRICT-KOKRAJHAR
ASSAM
PIN-783369
8: SANTU MANI ROY
VILLAGE and PO- KASHIPARA
BHOTGAON
DIST. KOKRAJHAR
ASSAM
PIN-783370
9: MANINDAR ROY
S/O PARAMANANDA ROY
VILL-BHALPUR NATH PARA
PO-BHALPUR
PS-CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
10: SANJAY BASUMATARY
S/O TRISANGKAR BASUMATARY
VILL-JALPAIGURI
PO- SALAKATI
DIST. KOKRAJHAR
ASSAM
PIN-783369
11: BILIFANG BASUMATARY
S/O JAGENDRA BASUMATARY
VILL-JALPAIGURI
PO-SALAKATI
Page No.# 3/17
DIST. KOKRAJAHR
ASSAM
PIN-78336
VERSUS
THE STATE OF ASSAM and 18 ORS.
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM,
DEPTT. OF POWER ELECTRICITY DISPUR, GUWAHATI-6
2:THE ASSAM STATE ELECTRICITY BOARD
REP. BY ITS CHAIRMAN
BIJULI BHAWAN
PALTAN BAZAR
GUWAHATI-01
DIST. KAMRUP M
ASSAM
3:THE CHIEF GENERAL MANAGER HR
ASSAM POWER DISTRIBUTION CO. LTD.
BIJULI BHAWAN
PALTAN BAZAR
GUWAHATI-01
DIST-KAMRUP M
ASSAM
4:THE GENERAL MANAGER
GUWAHATI ZONE-APDCL LAZ
SIX MILE
GUWAHATI-22
DIST. KAMRUP M
ASSAM
5:THE DEPUTY GENERAL MANAGER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
PO and DIST. KOKRAJHAR
ASSAM
PIN-783370
6:THE CHIEF EXECUTIVE OFFICER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
PO
PS and DIST. KOKRAJHAR
Page No.# 4/17
ASSAM
PIN-783370
7:THE DIRECTOR
TRAINING
ASSAM POWER DISTRIBUTION CO. LTD.
NARENGI
GUWAHATI-781026
DIST. KAMRUP M
ASSAM
8:SANJIT DEBNATH
S/O NARESWAR DEBNATH
VILL and PO-KHLIL PUR
DIST. DHUBRI
ASSAM
PIN-783324
9:MANORANJAN BASUMATARY
S/O MOSTO BASUMATARY
VILLAGE- TOKTARA
PO-RANCHAIDHAM
DIST. CHIRNAG
BTAD
ASSAM
PIN-783372
10:MAHESH CH. ROY
S/O KANAK CHANDRA ROY
VILL-MAYANAGURI
PO-FAKIRAGRAM
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783345
11:DIPAK CH. NATH
S/O-PRATUL NATH VILLAGE- KAMARPARA
PO-GOBARDHANPARA DISTRICT-DHUBRI
ASSAM
PIN-783348
12:HARENDRA NARZARY
S/O LT. AKENDRA NARZARY
VILLAGE-UNKNOWN
PO-MAGURMARI
DIST. KOKRAJHAR
Page No.# 5/17
ASSAM
PIN-783370
13:SANJIT NATH
S/O LT. LALIT MOHAN NATH
PO and PS-KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783370
14:LAKSMAN BASUMATARY
S/O MONGAL SINGH BASUMATARY
VILLAGE and PO-BASHBARI
PS-KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-784370
15:RAJU DEY
S/O NIKHIL CH. DEY @ NIKIL CH. DEY
VILLAGE-CHAPOR WARD NO. 3
PO and PS- CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
16:NUR HUSSAIN
S/O LATE HANIF ALI
VILLAGE- ANANDA NAGAR
WARD NO. 3
PO-BILASIPARA
DIST. DHUBRI
ASSAM
PIN-783348
17:SUNARAM TERON
S/O LONKI TERON
VILLAGE-AMBARI
PO-DEBITOLA AMBARI
PS-KAZIGAON
DIST. KOKRAJHAR
ASSAM
PIN-783339
18:DHIREN ROY
S/O LATE SASHI MOHAN ROY
Page No.# 6/17
VILLAGE-KISMAT HASDAHA PART-II
PO-KISMAT HASDAHA
DIST. DHUBRI
ASSAM
PIN-783334
19:SARAT CH. ROY
S/O SRI SASHI MOHAN ROY
VILLAGE-KEDAR PART-III
PO-DIMAKURI
DIST. DHUBRI
ASSAM
PIN-78333
Advocate for the Petitioner : MR. M A SHEIKH
Advocate for the Respondent : SC, APDCL
Linked Case : WP(C)/2938/2017
SOFIOR RAHMAN
S/O. MD. SORMAN ALI
VILL. RIVER BLOCK NO. 11
P.O. MAJERCHAR
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN.-783325.
VERSUS
THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF POWER ELECTRICITY
DISPUR
GUWAHATI-06.
2:THE ASSAM STATE ELECTRICITY BOARD
REP. BY ITS CHAIRMAN
BIJULEE BHAWAN
PALTANBAZAR
Page No.# 7/17
GUWAHATI-01
DIST. KAMRUPM
ASSAM.
3:THE CHIEF GENERAL MANAGER HR
ASSAM POWER DISTRIBUTION CO. LTD.
BIJULEE BHAWAN
PALTANBAZAR
GUWAHATI-01
DIST. KAMRUPM
ASSAM.
4:THE GENERAL MANAGER
GUWAHATI ZONE
APDCL
SIX MILE
GUWAHATI-22
DIST. KAMRUPM
ASSAM.
5:THE CHIEF EXECUTIVE OFFICER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
P.O. KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM.
6:THE DEPUTY GENERAL MANAGER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
P.O. and P.S. KOKRAJHAR
DIST. KOKRAJHAR
BTC
ASSAM
PIN-783370.
7:THE DIRECTOR
TRAINING ASSAM POWER DISTRIBUTION CO. LTD.
NARENGI
GUWAHATI-26
DIST. KAMRUPM
ASSAM.
8:BISHNUPADA ROY
S/O. LALIT ROY
Page No.# 8/17
VILL. BISANDOI PT-II
P.O. BARUNDANGA
P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM. PIN-783334.
9:UKIL ROY
S/O. BHOGARI ROY
VILL. KHERAJGAONBHANGI
P.O. RUPSHI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
10:JOYNAL HOQUE
S/O. BONDAY ALI SHEIKH
VILL. ADABARI PART-II
P.O. CHAGALCHARA
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
11:LAKSMAN BASUMATARY
S/O. MONGAL SINGH BASUMATARY
VILL. BASHBARI
P.O. BASHBARI
P.S. KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783370.
12:SOMIR KUMAR DAS
S/O. HARINATH DAS
VILL. BOROGRAM DIMATALA WARD NO. 3
P.O. BILASIPARA
DIST. DHUBRI
ASSAM
PIN-783348.
------------
Advocate for : MR.N I KHAN Advocate for : MR.S CHAKRABARTY appearing for THE STATE OF ASSAM AND 11 ORS Page No.# 9/17
Linked Case : WP(C)/3327/2017
SUKUR ALI S/O-LT. LALCHAND MOLLAH VILL- ALOMGANJ PART-IX PO-ALOMGANJ PS-GAURIPUR DIST. DHUBRI ASSAM PIN-783339
VERSUS
THE STATE OF ASSAM and 12 ORS. REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT OF ASSAM DEPTT. OF POWER ELECTRICITY DISPUR GUWAHATI-06
2:THE ASSAM STATE ELECTRICITY BOARD REP. BY ITS CHAIRMAN BIJULEE BHAWAN PALTANBAZAR GUWHATI-06 3:THE CHIEF GENERAL MANAGER HR ASSAM POWER DISTRIBUTION CO LTD BIJULEE BHAWAN PALTAN BAZAR GUWAHATI-01 DIST. KAMRUP M ASSAM 4:THE GENERAL MANAGER GUWAHATI ZONE APDCL SIXMILE GUWAHATI-22 DIST. KAMRUP M ASSAM 5:THE CHIEF EXECUTIVE OFFICER KOKRAJHAR ELECTRICAL CIRCLE APDCL KOKRAJHAR PO-KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM 6:THE DEPUTY GENERAL MANAGER Page No.# 10/17
KOKRAJHAR ELECTRICAL CIRCLE APDCL KOKRAJHAR PO and PS-KOKRAJHAR BTC ASSAM PIN-783370 7:THE DIRECTOR
TRAINING ASSAM POWER DISTRIBUTION CO. LTD. NARENGI GUWAHATI-26 DIST. KAMRUP M ASSAM 8:PURNABASHI PAUL S/O GONESH CH. PAUL VILL-BAHAKATI PO-PAGLAHAT PS-TAMARHAT DIST. DHUBRI ASSAM PIN-783334 9:ANISUR ISLAM S/O AJIMUDDIN AHMED VILL-GAURIPUR WARD NO.4 PO-GAURIPUR PS-GAURIPUR DIST. DHUBRI ASSAM PIN-783331 10:RINASH BASUMATARY S/O GAJEN BASUMATARY VILL-KACHUGAON PO-GOSSAIGAON DIST. KOKRAJHAR BTAD ASSAM PIN-783360 11:SANJOY KUMAR ROY S/O PRANESWAR ROY VILL-BOWMARI PO and PS-CHAPAR DIST. DHUBRI ASSAM PIN-783371 12:SAMBHU CHANDRA NATH S/O RAMKAMAL CH NATH R/O VILL-BIDYAPARA PT.-II NATHPARA Page No.# 11/17
PO- KHALILPUR DIST. DHUBRI ASSAM PIN-783324 13:SAHABUDDIN SHEIKH S/O KABUL SHEIKH VILL-KHUDIMARI PT-II PO-KHUDIMARI PS-GAURIPUR DIST. DHUBRI ASSAM PIN-783331
------------
Advocate for : MR.M R KHANDAKAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM and 12 ORS.
Linked Case : WP(C)/7070/2015
MD. FULCHAN ALI SK. S/O-O ASHER UDDIN SK. VILL. and P.O.- ASHARIKANDI P.S.- GAURIPUR DIST.- DHUBRI ASSAM PIN- 783331.
VERSUS
THE STATE OF ASSAM AND 26 ORS REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM DEPTT. OF POWER ELECTRICITY DISPUR GHY- 6.
------------
Advocate for : MSN NASRIN Advocate for : MR.B D DAS appearing for THE STATE OF ASSAM AND 26 ORS
Linked Case : WP(C)/3071/2017
SAMIDUR RAHMAN Page No.# 12/17
S/O- ANSER ALI SARKAR VILL- ASHARIKANDI P.O ASHARIKANDI P.S- GAURIPUR DIST- DHUBRI ASSAM PIN- 783331
VERSUS
THE STATE OF ASSAM and 11 ORS. REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT OF ASSAM DEPTT. OF POWER ELECTRICITY DISPUR GUWAHATI- 06
2:THE ASSAM STATE ELECTRICITY BOARD REP. BY ITS CHAIRMAN BIJULEE BHAWAN PALTAN BAZAR GUWAHATI- 01 DIST- KAMRUPM ASSAM 3:THE CHIEF GENERAL MANAGERHR ASSAM POWER DISTRIBUTION CO. LTD. BIJULEE BHAWAN PALTAN BAZAR GUWAHATI- 01 DIST- KAMRUPM ASSAM 4:THE GENERAL MANAGER GUWAHATI ZONE APDCL SIX MILE GUWAHATI- 22 DIST- KAMRUPM ASSAM 5:THE CHIEF EXECUTIVE OFFICER KOKRAJHAR ELECTRICAL CIRCLE APDCL KOKRAJHAR P.O and P.S- KOKRAJHAR DIST- KOKRAJHAR BTC ASSAM PIN- 783370 6:THE DEPUTY GENERAL MANAGER Page No.# 13/17
KOKRAJHAR ELECTRICAL CIRCLE APDCL KOKRAJHAR P.O and P.S- KOKRAJHAR DIST- KOKRAJHAR BTC ASSAM PIN- 783370 7:THE DIRECTOR TRAINING ASSAM POWER DISTRIBUTION CO. LTD. NARENGI GUWAHATI-26 DIST- KAMRUPM ASSAM 8:TARAK CH. SARKAR S/O- LATE JOGAT CH. SARKAR VILL- JHAPUSABARI PT-III P.O- SOUTH JHAPUSABARI P.S- AGOMANI DIST- DHUBRI ASSAM PIN- 783335 9:NABAJYOTI ROY S/O- SUDHAN CH. ROY R/O- GAURIPUR
P.O AND P.S- GAURIPUR DIST - DHUBRI ASSAM PIN- 783331 10:SATYAJIT THAKURIA S/O- DHARMESWAR THAKURIA VILL- CHAIBARI SIV MANDIR P.O- CHOIBARI P.S- CHAPAR DIST- DHUBRI ASSAM PIN- 783376 11:HARENDRA NARZARY S/O- LT. AKENDRA NARZARY VILL- MAGURMARI P.O- MAGURMARI DIST- KOKRAJHAR BTAD ASSAM PIN- 783360 12:BHANULAL DAS S/O- LATE MOHANLAL DAS Page No.# 14/17
R/O- KRISHNA NAGAR P.O AND P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
------------
Advocate for : MR.M R KHANDAKAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM and 11 ORS.
Linked Case : WP(C)/3014/2015
JAKIR HOSSAIN and 11 ORS S/O SAMSUL HOQUE VILL. KISMATHA SDAHA PART-III P.O. KISMATHASDAHA P.S. and DIST- DHUBRI ASSAM PIN-783334
VERSUS
THE STATE OF ASSAM AND 69 ORS REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM DEPTT. OF POWER ELECTRICITY DISPUR GHY-6
------------
Advocate for : MR.M HOSSAIN Advocate for : MS.R NEWARR-9
23-25 27-29
63-68 70 appearing for THE STATE OF ASSAM AND 69 ORS Page No.# 15/17
Linked Case : WP(C)/3086/2017
NOZRUL ISLAM AHMED S/O. NOMEZ UDDIN AHMED VILL. ALOMGANJ PART-I P.O. ALOMGANJ P.S. GAURIPUR DIST. DHUBRI ASSAM PIN-783339.
VERSUS
THE STATE OF ASSAM and 9 ORS. REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF POWER ELECTRICITY DISPUR GUWAHATI-06.
2:THE ASSAM STATE ELECTRICITY BOARD
REP. BY ITS CHAIRMAN BIJULEE BHAWAN PALTANBAZAR GUWAHATI-01 DIST. KAMRUPM ASSAM.
3:THE CHIEF GENERAL MANAGERHR
ASSAM POWER DISTRIBUTION CO. LTD. BIJULEE BHAWAN PALTANBAZAR GUWAHATI-01 DIST. KAMRUPM ASSAM.
4:THE GENERAL MANAGER
GUWAHATI ZONE APDCL SIXMILE GUWAHATI-22 DIST. KAMRUPM ASSAM.
5:THE CHIEF EXECUTIVE OFFICER Page No.# 16/17
KOKRAJHAR ELECTRICAL CIRCLE APDCL KOKRAJHAR P.O. KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM.
6:THE DY. GENERAL MANAGER
KOKRAJHAR ELECTICAL CIRCLE APDCL KOKRAJHAR P.O. KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM PIN-783370.
7:THE DIRECTOR
TRAINING ASSAM POWER DISTRIBUTION CO. LTD. NARENGI GUWAHATI-26 DIST. KAMRUPM ASSAM.
8:RAJU DEY
S/O. NIKHIL DEY @ NIKHIL CH. DEY R/O. CHAPAR P.O. CHAPAR P.S. CHAPAR DIST. DHUBRI ASSAM PIN-783571.
9:NUR HUSSAIN
S/O. HANIF ALI R/O. ANANDA NAGA
P.O. BILASIPARA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
10:DEBANAN BASUMATARY
S/O. AJIT BASUMATARY VILL. HARIGAON Page No.# 17/17
P.O. KALIPUKHURI DIST. KOKRAJHAR BTAD ASSAM PIN-783369.
------------
Advocate for : MS.J A KHANAM Advocate for : SC APDCLR. 2 to 7 appearing for THE STATE OF ASSAM and 9 ORS.
BEFORE HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER Date : 22.02.2021
Heard Mr. M.A. Sheikh, Mr. M. Hossain, Mr. M.R. Khandakar and Mr. J. Uddin, learned counsel for the petitioners. Also heard Mr. M. Goswami, learned Govt. Advocate and Mr. B.D. Das, learned standing counsel assisted by Ms. R. Deka, learned counsel for the APDCL and their officers.
At the instance of the learned counsel/ senior counsel appearing for the parties, the matter has been heard at the Admission stage.
Argument is concluded. Judgment reserved.
JUDGE
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