Page No.# 1/3 vs Sukhen Kanwar And Anr
2021 Latest Caselaw 514 Gua

                                                                  Page No.# 1/3

GAHC010128492019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/350/2019

            THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 7 ORS
            REP. BY ITS MANAGING DIRECTOR, BIJULEE BHAWAN, GUWAHATI-1.

            2: THE CHIEF GENERAL MANAGER

             F AND A
             APDCL
             BIJULEE BHAWAN
             GUWAHATI-1

            3: THE CHIEF GENERAL MANAGER
             UPPER ASSAM ZONE ELECTRICITY DISTRIBUTION COMPANY LIMITED
             BIDYUT BHAWAN
             NA-ALI
             JORHAT
            ASSAM

            VERSUS

            SUKHEN KANWAR AND ANR
            REP. BY ITS MANAGING DIRECTOR, BIJULEE BHAWAN, GUWAHATI-1.

            2:SRI MANORANJAN KALITA
             SUB-DIVISIONAL ENGINEER
             BOKO ELECTRICAL SUB-DIVISION
            APDCL
             P.O. BOKO
             DIST.- KAMRUP
            ASSAM- 781123

Advocate for the Petitioner   : MR B DAS

Advocate for the Respondent :
                                                       Page No.# 2/3




Linked Case : I.A.(Civil)/4180/2019

THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 7 ORS
REP. BY ITS MANAGING DIRECTOR
BIJULEE BHAWAN
GUWAHATI-1.

2: THE CHIEF GENERAL MANAGER

F AND A
APDCL
BIJULEE BHAWAN
GUWAHATI-1

3: THE CHIEF GENERAL MANAGER
UPPER ASSAM ZONE ELECTRICITY DISTRIBUTION COMPANY LIMITED
BIDYUT BHAWAN
NA-ALI
JORHAT
ASSAM.
VERSUS

SUKHEN KANWAR AND ANR
REP. BY ITS MANAGING DIRECTOR
BIJULEE BHAWAN
GUWAHATI-1.

2:SRI MANORANJAN KALITA
SUB-DIVISIONAL ENGINEER
 BOKO ELECTRICAL SUB-DIVISION
APDCL
 P.O. BOKO
 DIST.- KAMRUP
ASSAM- 781123.
 ------------
Advocate for : MR B DAS
Advocate for : appearing for SUKHEN KANWAR AND ANR



                       BEFORE
           HONOURABLE THE CHIEF JUSTICE
  HON BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
                                                                                  Page No.# 3/3


                                             ORDER

Date : 12-02-2021

(Sudhanshu Dhulia, CJ)

In view of the judgment & order passed today in Writ Appeal No.350/2019 and other connected appeal, this interlocutory application stands closed.

              JUDGE                        CHIEF JUSTICE
                                               12.02.2021




Comparing Assistant