Gauhati High Court
Reliance General Insurance Co. ... vs Smti. Baby Nomosudra And 7 Ors on 10 February, 2021
Page No.# 1/5
GAHC010084362019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./123/2020
RELIANCE GENERAL INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE, WALCHAND
HIRACHAND MARG, BALLARD ESTATE, MUMBAI- 400001 AND ONE OF ITS
BRANCH OFFICE AT ABC, G.S. ROAD, GUWAHATI.
VERSUS
SMTI. BABY NOMOSUDRA AND 7 ORS
W/O- LATE RANTU NOMOSUDRA, R/O- VILL.- MUKUNDAPUR, P.O.
KALIMA, P.S. AND DIST.- KARIMGANJ, ASSAM- 788712.
2:SMTI. NAVI RANI NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
3:PRIYANKA NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
4:SRI RAJA NOMOSUDRA
S/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
Page No.# 2/5
5:SMTI. ANAMIKA NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
6:SRI RAHUL NOMOSUDRA
S/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
7:SMTI. SAJALBALA NOMOSUDRA
W/O- LATE AMBIKA NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
8:SRI PRODIP DEB
S/O- NEPAL CHANDRA DEB
R/O- COLLEGE ROAD
HAILAKANDI
P.O.
P.S. AND DIST.- HAILAKANDI
ASSAM- 78815
Advocate for the Petitioner : MR. K K BHATTA
Advocate for the Respondent : MR. M TALUKDAR
Linked Case : I.A.(Civil)/751/2020
RELIANCE GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 19 RELIANCE CENTRE
WALCHAND HIRACHAND MARG
BALLARD ESTATE
MUMBAI- 400001 AND ONE OF ITS BRANCH OFFICE AT ABC
G.S. ROAD
GUWAHATI.
Page No.# 3/5
VERSUS
SMTI. BABY NOMOSUDRA AND 7 ORS.
W/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
2:SMTI. NAVI RANI NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
3:PRIYANKA NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
4:SRI RAJA NOMOSUDRA
S/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
5:SMTI. ANAMIKA NOMOSUDRA
D/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
6:SRI RAHUL NOMOSUDRA
S/O- LATE RANTU NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
7:SMTI. SAJALBALA NOMOSUDRA
W/O- LATE AMBIKA NOMOSUDRA
R/O- VILL.- MUKUNDAPUR
P.O. KALIMA
P.S. AND DIST.- KARIMGANJ
ASSAM- 788712.
8:SRI PRODIP DEB
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S/O- NEPAL CHANDRA DEB
R/O- COLLEGE ROAD
HAILAKANDI
P.O.
P.S. AND DIST.- HAILAKANDI
ASSAM- 788155
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for SMTI. BABY NOMOSUDRA AND 7 ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : --10.02.2021
Heard Mr. K.K. Bhatta, learned counsel for the applicant.
This is an application for stay of operation and execution of the impugned judgment
and award dated 10.08.2018, passed by the learned Member, MACT, Karimganj in MAC Case
No. 51/2015.
Issue formal notice returnable in 6(six) weeks.
The applicant shall take steps for service of notice on opposite parties by registered
post with A/D as well as by usual process within 2 days.
As the connected appeal has been admitted for hearing, this Court is inclined to stay the
operation and execution of the impugned judgment and award dated 10.08.2018, passed by
the learned Member, MACT, Karimganj in MAC Case No. 51/2015, subject to condition that the
applicant shall deposit 50% of the awarded sum before the Registry of this Court within a
period of 6(six) weeks from today. It is made clear that if the said deposit is not made within
the time allowed, this order shall not be a bar for enforcement of the award.
List after 6(six) weeks.
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JUDGE
Comparing Assistant
