Gauhati High Court
United India Insurance Co. Ltd vs Tohiron Bibi And 6 Ors on 10 February, 2021
Page No.# 1/5
GAHC010003942017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./15/2021
UNITED INDIA INSURANCE CO. LTD
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
ONE OF THE REGIONAL OFFICE AT G.S. ROAD GUWAHATI, ASSAM.
VERSUS
TOHIRON BIBI and 6 ORS
W/O SAMSUL HOQUE, R/O VILL. GOKULPUR NAKKATI, P.O. PIAZBARI, P.S.
SUKCHAR, DIST. DHUBRI, ASSAM-783128
2:MD.SAMSUL HOQUE
R/O.VILL. GOKULPUR (NAKKATI)
P.O.PIAZBARI
P.S.SUKCHAR
DIST. DHUBRI
ASSAM-783128. RESPONDENT-7
3:SRI GOPAL SAHA
S/O SRI DAM SAHA
R/O BISHNUNAGAR
GOALPARA
2 NO. COLONY
DIST
P.O AND P.S- GOALPARA
ASSAM
783101
4:NURUL ALI
S/O NUR ALI
R/O VILL- BAGHMARA
P.O- KUCHNIMARA
P.S- MANKACHAR
Page No.# 2/5
DIST- DHUBRI
ASSAM
783131
5:NISHER AHMED
S/O ROFIQUE
R/O VILL- BILOSHPUR
MOHOJJOLA NAGAR KAMMRE
P.O AND P.S- KAMRE
UTTAR PRADESH
244921
6:ABDUL RASHID
S/O ABDUL WAHID
R/O VILL DARJEECHOWK
P.O AND P.S- SISGAR
DIS- BORELI
UTTAR PRADESH
243003
7:M/S NATIONAL INSURANCE CO. LTD
REPRESENTED BY THE CHIEF REGIONAL MANAGER GUWAHATI
REGIONAL OFFICE
GUWAHATI
G.S. ROAD
BHANGAGARH
GUWAHATI
ASSAM-78100
Advocate for the Petitioner : MR. K K BHATTA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/196/2021
UNITED INDIA ISURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD GUWAHATI
ASSAM.
VERSUS
Page No.# 3/5
TOHIRON BIBI and 6 ORS
W/O SAMSUL HOQUE
R/O VILL. GOKULPUR NAKKATI
P.O. PIAZBARI
P.S. SUKCHAR
DIST. DHUBRI
ASSAM-783128
2:MD.SAMSUL HOQUE
R/O.VILL. GOKULPUR (NAKKATI)
P.O.PIAZBARI
P.S.SUKCHAR
DIST. DHUBRI
ASSAM-783128. RESPONDENT-7
3:SRI GOPAL SAHA
S/O SRI DAM SAHA
R/O BISHNUNAGAR
GOALPARA
2 NO. COLONY
DIST
P.O AND P.S- GOALPARA
ASSAM
783101
4:NURUL ALI
S/O NUR ALI
R/O VILL- BAGHMARA
P.O- KUCHNIMARA
P.S- MANKACHAR
DIST- DHUBRI
ASSAM
783131
5:NISHER AHMED
S/O ROFIQUE
R/O VILL- BILOSHPUR
MOHOJJOLA NAGAR KAMMRE
P.O AND P.S- KAMRE
UTTAR PRADESH
244921
6:ABDUL RASHID
S/O ABDUL WAHID
R/O VILL DARJEECHOWK
P.O AND P.S- SISGAR
DIS- BORELI
UTTAR PRADESH
243003
7:M/S NATIONAL INSURANCE CO. LTD
REPRESENTED BY THE CHIEF REGIONAL MANAGER GUWAHATI
REGIONAL OFFICE
Page No.# 4/5
GUWAHATI
G.S. ROAD
BHANGAGARH
GUWAHATI
ASSAM-781005
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for TOHIRON BIBI and 6 ORS
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : --10.02.2021
Heard Mr. K.K. Bhatta, learned counsel for the applicant and Mr. C. Majumdar,
learned counsel for the opposite party no. 7.
This is an application for stay of operation and execution of the impugned judgment
and award 01.03.2017, passed by the learned Member, MACT, Kamrup, Guwahati in MAC Case
No. 192/2012.
Issue formal notice to opposite parties except opposite party no. 7 returnable in 6(six)
weeks.
The applicant shall take steps for service of notice on opposite parties by registered
post with A/D as well as by usual process within 2 days.
As the connected appeal has been admitted for hearing, this Court is inclined to stay
the operation and execution of the impugned judgment and award dated 01.03.2017, passed
by the learned Member, MACT, Kamrup, Guwahati in MAC Case No. 192/2012, subject to
condition that the applicant shall deposit 25% of the awarded sum before the Registry of this
Court within a period of 6(six) weeks from today. It is made clear that if the said deposit is
not made within the time allowed, this order shall not be a bar for enforcement of the award.
List after 6(six) weeks.
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JUDGE
Comparing Assistant
