Page No.# 1/2 vs The State Of Assam And 2 Ors
2021 Latest Caselaw 453 Gua

                                                                    Page No.# 1/2

GAHC010152972019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/4612/2019

         JIBON BHARALI AND 3 ORS.
         S/O. LT. LABARAM BHARALI, VILL. KARATIPAR, P.S. TITABOR, DIST.
         JORHAT, PIN-785630, ASSAM.

         2: MEHBUB ALAM LASKAR
          S/O. KD. MATIUR RAHMAN LASKAR HOUSE NO. 12
          LAKMINAGAR HATIGAON SAMANAY PATH
          P.O. HATIGAON
          DISPUR
          GUWAHATI-06.

         3: AMAL SALOI
          S/O. SRI BIPIN SALOI
          R/O. DURGASOROBOR
         ADINGGIRI
          P.O. MALIGAON
          P.S. JALUKBARI
          GUWAHATI-11


         4: ANAJAN JYOTI KALITA
          S/O. SRI RAMESH CHANDRA KALITA
          P.O. SAWKUCHI
          P.S. BASISTHA
          GUWAHATI-40
          DIST. KAMRUP (M)
         ASSAM

         VERSUS

         THE STATE OF ASSAM AND 2 ORS.
         REP. BY THE PRINCIPAL SECRETARY, FOOD CIVIL SUPPLIES AND
         CONSUMER AFFAIRS DEPTT., DISPUR, ASSAM, GUWAHATI-781006.
                                                                                Page No.# 2/2

            2:THE DIRECTOR
             OFFICE OF THE DIRECTORATE OF FOOD
             CIVIL SUPPLIES AND CONSUMER AFFAIRS
            ASSAM BHANGAGARH
             GUWAHATI-781005.

            3:HIMANJIT OJAH
             SENIOR ASSISTANT
            O/o DIRECTOTRATE OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
            ASSAM BHANGAGARH ROAD
            GHY

Advocate for the Petitioner   : MR. J SARMAH

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

Date : 09.02.2021

On the prayer of Shri J. Sarmah, learned counsel for the petitioner, list this matter after two weeks to enable him to produce judgments, said to have been passed on identical issues.

JUDGE

Comparing Assistant