Citation : 2021 Latest Caselaw 352 Gua
Judgement Date : 3 February, 2021
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GAHC010007352021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/123/2021
In WA/24/2021
1. BINOD KARMAKAR AND 51 ORS.
S/O BIKASH KARMAKAR
VILL. AND P.O. KHAIRABARI
DIST. BARPETA ASSAM PIN 78135
2: PURABI BARUAH
C/O RANJAN BARUAH
HOUE NO. 4 VILL. KALITAPARA
P.O. AZARA DIST. KAMRUP (M) ASSAM PIN 781017
3: NAZMA BEGUM
C/O NAZIR ALI
VILL. MAHIPALKUCHI P.O. BALIKUCHI
DIST .KAMRUP (R) (ASSAM) PIN 781381
4: GITANJALI HAZARIKA
C/O RANJIT DEKA
VILL. BARBARI P.O. BURHA DIST. DARRANG ASSAM PIN 784148
5: LIPIKA DEVI
C/O GOPAL DAS
VILL. WORD NO. 6 SASANPATTI
P.O. MANALDOI DIST. DARRANG ASSAM PIN 784125
6: SADHAN GHOSH
S/O SUBAL GHOSH
VILL. ATAGAON
P.O. MAIRAJHAR DIST. BAKSA (BTAD) PIN 781315 ASSAM.
7: MD KAPIL HUSSAIN
S/O MD. RAFIQUE HUSSAIN
VILL. GERAMARI PT-V P.O. GERAMARI
DIST. DHUBRI ASSAM PIN 783339
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8: RUBIA KHATUN
D/O. MD. AZIZUR RAHMAN
VILL. UDALI KACHARI GAON
P.O. UDALI BAZAR P.S. LANKA DIST. HOJAI PIN 782446 ASSAM.
9: MRIDUPABAN SARMAH
C/O PROFULLA SARMAH
VILL. BARICHOWA BRAHMIN GAON
P.O. MUDOIGAON DIST. GOLAGHAT PIN 785614
10: KRISHNA CHAUHAN
S/O BASUDEO CHAUHAN
VILL. WATIZOR NO.2 P.O. WATIZOR NO. 2
P.S. KHERONI DIST. WEST KARBI ANGLONG PIN 782446 ASSAM.
11: BARUN SUTRADHAR
S/O BRINDABAN SUTRADHAR
VILL. JAKHLIPAR P.O. SIMLAGURI P.S. GOBARDHANA
DIST. BAKSA PIN 781313 ASSAM.
12: PARTHA BASAK
S/O PRABHAT BASAK
VILL. KATAJHAR PATHAR
P.O. KATAJHAR DIST. BARPETA PIN 71315 ASSAM.
13: RANJAN SUTRADHAR
S/O ASHOK SUTRADHAR
VILL. BELGURI P.O. GUWAGACHA
P.S. GOBARDHANA DIST. BAKSA PIN 781313 ASSAM.
14: MRIDUL DUTTA
S/O BIREN DUTTA
VILL. RATANPUR P.O. BARBANG
DIST. BARPETA ASSAM PIN 781325
15: DIPIKA DEBNATH
C/O PRABHASH DEBNATH
VILL. KALAHABHANGA WARD NO. 3
P.O. BARPETA ROAD DIST. BARPETA PIN 781315
16: SUMI BARMAN
W/O DEEPJYOTI PATHAK
VILL. JAKHLIRPAR P.O. SIMLAGURI
DIST. BAKSA ASSAM PIN 781313
17: MITHUN NATH
S/O MANORANJAN NATH
VILL. NAMATI P.O. HATINAMATI DIST. NALBARI ASSAM PIN 781337
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18: GEETIKA SARMA
D/O NARAYAN CH. SARMA
VILL. BALIPARA P.O. BHALUKI DIST. BARPETA ASSAM PIN 781371
19: KULDIP MEDHI
S/O DILIP KUMAR MEDHI
VILL. PATHSALA GAON P.O. PATHSALA DIST. BARPETA ASSAM PIN 781325
20: APURBA DAS
S/O SURJYA DAS
VILL. BORI P.O. BORI DIST. NALBARI ASSAM PIN 781338
21: BIPRO BHUSAN GOSWAMI
S/O BIMAN BIHARI GOSWAMI
VILL. AND P.O. MIRJAPUR DIST. KARIMGANJ ASSAM PIN 788701
22: SAIDUL ISLAM
S/O SHOMEZ UDDIN
VILL. SATSIA P.O. JAMADARHAT DIST. DHUBRI ASSAM PIN 783330
23: BABAR ALI
S/O JAMAL UDDIN
VILL. DABANDIA P.O. GUNIAL GURI P.S. KALGACHIA
DIST. BARPETA PIN 781319 ASSAM.
24: DHIRAJ KUMAR
C/O TARUN KUMAR
VILL. MIRZA P.O. MIRZA DIST. KAMRUP (ASSAM) PIN 781125
25: PRIYANKA SARKAR
C/O SUBHASH SARKAR
VILL. BHASKAR NAGAR P.O. BINOVA NAGAR DIST. KAMRUP PIN 781018
26: NABANITA BARMAN
C/O JYOTI PRASAD DAS
VILL. AND P.O. BORI DIST.NALBARI ASSAM PIN 781338
27: MILIJULI DUTTA
C/O DHANESWAR DUTTA
VILL. BADANKUCHI P.O. BHOTANTA SADERI DIST. BARPETA PIN 781325
28: BAHARUL ISALM
C/O BAHADUR ISLAM
VILL. SATSIA P.O. JAMADARHAT DIST. DHUBRI ASSAM PIN 783330
29: SUSMITA BHATTACHARJEE
D/O SWAPAN KR. BHATTACHARJEE
VILL. SUSMITA BHATTACHARJEE LALA VIVEKANANDA ROAD
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W/O NO. 7 P.O. LALA DIST. HAILAKANDI PIN 788163
30: ATOWAR RAHMAN
C/O ABDUL RAZZAQUE
VILL. BORO PAITARY P.O. JOYBHUM DIST. GOALPARA PIN 783129
31: GITAMANI DAS
D/O SOMESWAR DAS
VILL. NO. 1 GERIMARI P.O. MANGALDOI DIST. DARRANG PIN 784125
32: JAHUR UDDIN
CO SHAHEB UDDIN
VILL. BANTIPUR P.O. JARABARI DIST. BARPETA PIN 781314
33: TAPASH PAUL
C/O AKHIL PAUL
VILL. AND P.O. DALGOMA DIST. GOALPARA PIN 783125
34: MOMINUR ISLAM
S/O ABDUL MOZID MIAH
VILL. SIMLABARI P.O. SIMLABARI DIST. GOALPARA ASSAM PIN 783330
35: RUPABATI SUTRADHAR
C/O DHARMESWAR SUTRADHAR
VILL. CHOWKAPARA DORAPARA P.O. AGIA DIST. GOALPARA PIN 783120
36: JAHUR ALI
S/O JAMIR UDDIN
VILL. RANIPUKHURI P.O. KAZIAMATI
P.S. UDALGURI DIST. UDALGURI ASSAM PIN 784509
37: MARAMI DAS
C/O DHANI RAM DAS
VILL. GOWALHATI P.O. SIKARHATI DIST. KAMRUP PIN 781125
38: MANALISHA SARMAH
D/O MEDINI SARMAH
VILL. AND P.O. GANGMOUTHAN DIST. BISWANATH (ASSAM) PIN 784167
39: BABILON BORA
D/O LATE NAREN CH. BORA
VILL. RUPAIBARI P.O. AHATGURI DIST. MORIGAON PIN 782412
40: ABDUL WAHID SARKAR
S/O ABU SAYED SARKAR
VILL. BHELAKOBA P.O. KHUDIMARI DIST. DHUBRI ASSAM PIN 783331
41: TABASSUM HAZARIKA
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D/O DILWAR HUSSAIN HAZARIKA
VILL. K.B. ROAD WORD NO. 13 P.O. NORTH LAKHIMPUR
DIST. LAKHIMPUR ASSAM PIN 787001
42: MANASHI BORAH
D/O SUBHASH BORAH
VILL. AND P.O. PATBAUSHI DIST. BARPETA PIN 781314
43: MISS PRIYANKA DEY
D/O PARESH DEY
VILL. JOYPUR FALTUTULA GAON
P.O. JOYPUR DIST. DIBRUGARH ASSAM PIN 786614
44: AFTAB ALI AHSAN
S/O JHAFIZ UDDIN AHMED
VILL. LALIPATHAR P.O. BECHAMARI P.S. DHING
DIST. NAGAON PIN 782123 ASSAM.
45: MASHUDA KHATUN
C/O IKRAM HUSSAIN AHMED
VILL. SALMARABORI P.O. BECHAMARI DIST. NAGAON ASSAM PIN 782123
46: INAMUL HOQUE CHOWDHURY
C/O UMAR ALI CHOWDHURY
VILL. SALMARABORI P.O. BECHAMARI DIST. NAGAON ASSAM PIN 782123
47: IKRAM HUSSAIN AHMED
C/O ABDUL HAKIM
VILL. SALMARABORI P.O. BECHAMARI DIST. NAGAON ASSAM PIN 782123
48: PRANAMI BORA
C/O GONESH CH. BORA
VILL. CHORACHOWA GAON P.O. PANICHAKUA DIST. JORHAT PIN 785006
49: DIPA RANI DOLEY
D/O RADHA KANTA DOLEY
VILL. DELHOUSI P.O. GOHPUR DIST. BISWANATH PIN 78468 ASSAM.
50: PINKI CHAKRABORTY
C/O RATAN LAL CHAKABROTY
VILL. WARD NO VIII P.O. LAKSHMISAHAR DIST. HAILAKANDI PIN 78152
VERSUS
1.THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM EDUCATION ELEMENTARY DEPTT. DISPUR GUWAHATI 781006
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2:THE DIRECTOR ELEMENTARY EDUCATION
ASSAM KAHILIPARA GUWAHATI 781019
3:THE UNION OF INDIA REPRESENTED BY THE JOINT SECY. TO THE GOVT.
OF INDIA DEPTT. OF SCHOOL EDUCATION AND LITERACY MINISTRY OF
HUMAN RESOURCES DEVELOPMENT SHASRI BHAWAN NEW DELHI 110001
4:CENTRAL BOARD OF SECONDARY EDUCATION
REP. BY ITS SECRETARY HAVING ITS OFFICE AT SIXA KENDRA 2
COMMUNITY CENTER PREET VIHAR DELHI 110092
5:THE NATIONAL COUNCIL OF TEACHER EDUCATION, A STATUTORY
BOADY OF GOVT. OF INDIA HAVING ITS OFFICE AT HANZ BHAWAN WING
II BAHAHDUR SHAH ZAFARMARG NEW DELHI 110002
Advocate for : MR K K MAHANTA
Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 03-02-2021 (Sudhanshu Dhulia, CJ)
In view of the judgment & order passed today in the connected writ appeal being Writ Appeal No.24/2021, the interlocutory application stands closed.
JUDGE CHIEF JUSTICE Comparing Assistant
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