Putoli Hazarika vs The State Of Assam And 5 Ors
2021 Latest Caselaw 3574 Gua

Citation : 2021 Latest Caselaw 3574 Gua
Judgement Date : 21 December, 2021

Gauhati High Court

Putoli Hazarika vs The State Of Assam And 5 Ors on 21 December, 2021

                                                                 Page No.# 1/2

GAHC010181622021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/7094/2021

         PUTOLI HAZARIKA
         W/O LT JAGNESWAR HAZARIKA, R/O LADOIGAR MORAN GAON, PO
         UJONI RAJABARI, PS TEOK, DIST JORHAT, ASSAM, PIN 785635



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
         IRRIGATION DEPARTMENT, DISPUR, GUWAHATI-6

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
          PENSION AND PUBLIC GRIEVANCES DEPARTMENT
          DISPUR
          GUWAHATI-6

         3:THE CHIEF ENGINEER
          IRRIGATION DEPARTMENT
          2ND
          BLOCK-B
          KRISHNA NAGAR
          CHANDMARI
          GUWAHATI-03

         4:THE ACCOUNTANT GENERAL (A AND E)
         ASSA
          MAIDAMGAON
          BELTOLA
          GUWAHATI-29

         5:THE EXECUTIVE ENGINEER JORHAT DIVISION (IRRIGATION)
         DEPARTMENT
          JORHAT
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             ASSAM
             PIN 785001

             6:THE TREASURY OFFICER
              JORHAT
             ASSAM
              PIN 78500

Advocate for the Petitioner   : MR. C DAS

Advocate for the Respondent : SC, IRRIGATION




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                            ORDER

21.12.2021 The petitioner, who has retired as a Muster Roll Worker, claimed the benefit of a judgment passed by this Court in the case of Sanjita Roy Vs. State of Assam and Others, reported in 2009 (2) GLT 805.

List this case again for motion on 07.01.2022, on which date, an endeavor will be made to dispose of the writ petition.

JUDGE

Comparing Assistant