K. Suanthang vs State Bank Of India And 5 Ors
2021 Latest Caselaw 3505 Gua

                                                                Page No.# 1/3

GAHC010184192014




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/302/2014

         K. SUANTHANG
         S/O LT. KAMKHONGIN, CONVENTION ROAD, NEW LAMKA, P.O. and DIST-
         CHURACHANDPUR, PIN-785128, MANIPUR



         VERSUS

         STATE BANK OF INDIA and 5 ORS
         HEADQUARTERED AT CORPORATE CENTRE, STATE BANK BHAVAN,
         MADAME CAMA ROAD, MUMBAI-400021 AND HAVING ITS LOCAL HEAD
         OFFICE FOR NORTH EASTERN CIRCLE AT G.S. ROAD, DISPUR, GHY-6

         2:APPELLATE AUTHORTY and CHIEF GENERAL MANAGER
          SBI
          LOCAL HEAD OFFICE
          G.S.ROAD
          DISPUR
          GHY-6

         3:APPOINTING AUTHORITY and GENERAL MANAGER NETWORK-I
          SBI
          LOCAL HEAD OFFICE
          NORTH EASTERN CIRCLE
          G.S. ROAD
          DISPUR
          GHY-6

         4:DISCIPLINARY AUTHORITY and GENERAL MANAGER NETWORK-II
          SBI
          LOCAL HEAD OFFICE
          G.S.ROAD
          DISPUR
          GHY-6
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            5:CHIEF MANAGER ENQUIRY and INQUIRING AUTHORITY/ENQUIRY
            OFFICER
             SBI
             LOCAL HEAD OFFICE
            VIGILANCE DEPARTMENT
             NORTH EASTERN CIRCLE
             G.S. ROAD
             DISPUR
             GHY-6

            6:CHAIRMAN

             REVIEWING AUTHORITY FOR N.E. CIRCLE
             SBI
             CORPORATE CENTRE
             STATE BANK BHAVAN
             MADAME CAMA ROAD
             MUMBAI-2

Advocate for the Petitioner   : MS.A CHOUDHURY

Advocate for the Respondent : MS.L SARMA




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                         ORDER

Date : 16.12.2021

Heard Mr. S Banik, learned counsel for the petitioner as well as Mr. S.S Sharma, learned Senior Counsel appearing for all the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Page No.# 3/3

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