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Md Eklas Uddin Barbhuiya And Anr vs Md Abdul Rekib And Ors
2021 Latest Caselaw 3223 Gua

Citation : 2021 Latest Caselaw 3223 Gua
Judgement Date : 1 December, 2021

Gauhati High Court
Md Eklas Uddin Barbhuiya And Anr vs Md Abdul Rekib And Ors on 1 December, 2021
                                                             Page No.# 1/14

GAHC010204902021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2074/2021

         MD EKLAS UDDIN BARBHUIYA AND ANR.
         S/O LATE MAKADDAS ALI BARBHUIYA, R/O VILL-NATHANPUR, PARGANA
         AND P.O.-KALAIN, P.S.-KATIGORAH, DIST-CACHAR, ASSAM



         VERSUS

         MD ABDUL REKIB AND ORS.
         S/O-LT. TARMUJ ALI

         2:MD MUHIBUR RAHMAN
          (NG)

         3:MD ATAUR RAHMAN
          (NG)

         4:MD TERAB UDDIN
          S/O LATE TARMUJ ALI

         5:MUBEJAN BIBI
         W/O LATE TARMUJ ALI

         6:MD ABDUL RASHID BARBHUIYA
          S/O LATE MAKMOD ALI BARBHUIYA

         7:MD ABDUR RAHMAN BARBHUIYA
          S/O LATE MAKMOD ALI BARBHUIYA

         8:MOIRONG BIBI
          D/O LATE MAKMOD ALI BARBHUIYA

         9:SAMSUL HOQUE
          S/O LATE ABDUR RAHMAN AND LATE NURUN NESSA
                                                        Page No.# 2/14

R/O VILL-NATHANPUR
PARGANA
AND P.O.-KALAIN
P.S.-KATIGORAH
DIST-CACHAR
ASSAM

10:ABDUR NOOR BARBHUIYA
 S/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI

11:KAPIL UDDIN BARBHUIYA
 S/O LATE ABDUL SUKKUR BARBHUIYA

12:SALIMA KHATUN BARBHUIYA
 D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI
VILL-NATHANPUR
 PARGANA AND P.O.-KALAIN
 P.S.-KATIGORAH
 DIST-CACHAR
ASSAM
 PIN-788805

13:HALIMA KHATUN BARBHUIYA
 D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI
VILL-NATHANPUR
 PARGANA AND P.O.-KALAIN
 P.S.-KATIGORAH
 DIST-CACHAR
ASSAM
 PIN-788805

14:HASINA KHATUN BARBHUIYA
 D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI
VILL-NATHANPUR
 PARGANA AND P.O.-KALAIN
 P.S.-KATIGORAH
 DIST-CACHAR
ASSAM
 PIN-788805

15:HABIBUR RAHMAN BARBHUIYA
 S/O LATE SIKANDAR ALI BARBHUIYA

16:ON THE DEATH OF ALA UDDIN BARBHUIYA
 HIS LEGAL HEIRS

17:RENU BEGUM
W/O LATE ALA UDDIN BARBHUIYA
                                                        Page No.# 3/14


18:ANOWAR HUSSAIN
 S/O LATE ALA UDDIN BARBHUIYA

19:DILUR HUSSAIN
 S/O LATE ALA UDDIN BARBHUIYA

20:RAJIB HUSSAIN (MINOR)
 S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO.

16.1)

21:RAJINA BEGUM (MINOR) D/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1)

22:AFJAL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1)

23:MOIDUL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1)

24:MAKBUL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1)

25:RAHIM UDDIN BARBHUIYA (NG)

26:SAHIB UDDIN BARBHUIYA S/O LATE SARAFAT ALI

27:ALTAFUN NESSA (NG)

28:HAJIRA BIBI D/O LATE SARAFAT ALI OF VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM

29:FAIZUL HOQUE S/O LATE MONTAZ ALI AND LATE GULABI BIBI OF VILL- BAIRABPUR PART-VI P.O. AND PARGANA-KALAIN P.S.-KATIGORAH Page No.# 4/14

DIST-CACHAR ASSAM PIN-788805

30:AFTAB UDDIN S/O LATE MONTEZ ALI AND LATE GULABI BIBI

31:ABDUL REJAK S/O LATE MONTAZ ALI AND LATE GULABI BIBI

32:FAIYAZ ALI S/O LATE MONTAZ ALI AND LATE GULABI BIBI

33:ABDUL MATIN BARBHUIYA S/O LATE MOZAID ALI AND NEPHEW AKMAL ALI

34:JOFURUN NESSA @ SAMURUN NESSA D/O LATE MOZAID ALI W/O LATE AJIJUR RAHMAN @ KUTUS ALI OF VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM

35:LEBURUN NESSA D/O LATE MOZAID ALI W/O LATE SIRAJ ISLAM VIIL- BOROITOLI PARGANA AND P.O.- KALAIN P.S.-KATOGORAH DIST- CACHAR ASSAM

36:ALFATUN NESSA D/O LATE MAKADDAS ALI W/O LATE ASADDAR ALI VILL AND P.O.-BANGARPAR PARGANA-BIKRAMPUR

37:SEPTARA BEGUM (NG)

38:ASOI BIBI D/O LATE MAKADDAS ALI OF NATHANPUR

39:FARIZ UDDIN S/O LATE AMIR ALI OF VILL-NATHANPUR APRGANA AND P.O.-KALAIN Page No.# 5/14

P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805

40:RAYNA BEGUM D/O LATE AMIR ALI OF VILL-NATHANPUR APRGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805

41:TABARAK ALI @ SUNAFOR ALI S/O LATE ABDUL SUKKUR

42:RAMIZ UDDIN S/O LATE ABDUL SUKKUR

43:HUNAIN UDDIN S/O LATE ABDUL SUKKUR

44:BASUK UDDIN S/O LATE ABDUL SUKKUR

45:KALA MIA S/O LATE ABDUL SUKKUR

46:HASON MIA S/O LATE ABDUL SUKKUR (S/O LATE FATIR ALI)

47:AKRAM ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI

48:ARPAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI

49:TURPAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI

50:FURKAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI

51:BURHAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI

52:YASIN ALI S/O LATE YAKUB ALI AND SAYBAN BIBI Page No.# 6/14

53:NAZIM UDDIN (NG)

54:SAFIQUE UDDIN (NG)

55:TAZIM UDDIN S/O LATE ABDUL NOOR

56:KABIR HUSSAIN S/O LATE HASIB ALI

57:HUSSAIN ALI S/O LATE HASIB ALI

58:FULBANU BIBI (NG)

59:NURJAHAN BIBI @ NURBAN BEGUM D/O LATE TARMUJ ALI

60:JARDARUN NESSA D/O LATE KALAMDHAR ALI

61:SAMSUL HOQUE S/O LATE ABDUL JALIL

62:HARIS UDDIN S/O LATE ABDUL JALIL

63:AIYRUN NESSA W/O ABDUL REJAK

64:RAJU MIA S/O LATE BABUL REJAK

65:MOHIN UDDIN S/O LATE BABUL REJAK

66:ABDUL ROUF S/O LATE AMIR ALI

67:ABDUL HAFIZ S/O LATE AMIR ALI ALL ARE R/O VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH Page No.# 7/14

DIST- CACHAR ASSAM PIN-788805

68:ABDUL LATIF LASKAR S/O LATE SARAFAT ALI LASKAR

69:HUSSAIN AHMED S/O LATE LUKMAN ALI

70:SULTAN AHMED S/O LATE LUKMAN ALI

71:TABARAK AHMED S/O LATE LUKMAN ALI

72:PIYARUN NESSA W/O LATE LUKMAN ALI

73:ABDUL MOTLIB S/O LATE MODORIS ALI

74:ABDUL REJAK S/O LATE MODORIS ALI

75:ON THE DEATH OF ABDUL KUDDUS S/O LATE TABARAK ALI HIS LEGAL HEIRS

76:JAINAB BIBI W/O LATE ABDUL KUDDUS

77:SHAIBUN BIBI W/O LATE ABDUL KUDDUS

78:MOIN UDDIN (NG)

79:ALIM UDDIN (NG)

80:SALIM UDDIN (MINOR) REPRESENTED BY SHAIBUN BIBI

81:PATARUN NESSA (NG)

82:LAILA BEGUM Page No.# 8/14

(NG)

83:JAHANARA BEGUM (NG)

84:MAMTA BEGUM (NG)

85:SAMSHIA BEGUM (NG)

86:SABJIA BEGUM (MINOR) REPRESENTED BY SHAIBUN BIBI

87:WAHIDA BEGUM (MINOR) REPRESENTED BY SHAIBUN BIBI ALL ARE R/O VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM PIN-78880

Advocate for the Petitioner : MR. B U LASKAR

Advocate for the Respondent :

Linked Case : RSA/126/2021

MD EKLAS UDDIN BARBHUIYA AND ANR.

S/O LATE MAKADDAS ALI BARBHUIYA R/O VILL-NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM

2: MD ABDUL SUKKUR BARBHUIYA S/O LATE MAKMOD ALI BARBHUIYA R/O VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR Page No.# 9/14

ASSAM VERSUS

MD ABDUL REKIB AND 66 ORS. (NG)

2:MD MUHIBUR RAHMAN (NG) 3:MD ATAUR RAHMAN (NG) 4:MD TERAB UDDIN S/O LATE TARMUJ ALI 5:MUBEJAN BIBI W/O LATE TARMUJ ALI 6:MD ABDUL RASHID BARBHUIYA S/O LATE MAKMOD ALI BARBHUIYA 7:MD ABDUR RAHMAN BARBHUIYA S/O LATE MAKMOD ALI BARBHUIYA 8:MOIRONG BIBI D/O LATE MAKMOD ALI BARBHUIYA 9:SAMSUL HOQUE S/O LATE ABDUR RAHMAN AND LATE NURUN NESSA R/O VILL-NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM 10:ABDUR NOOR BARBHUIYA S/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI 11:KAPIL UDDIN BARBHUIYA S/O LATE ABDUL SUKKUR BARBHUIYA 12:SALIMA KHATUN BARBHUIYA D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI VILL-NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805 13:HALIMA KHATUN BARBHUIYA D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI VILL-NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805 Page No.# 10/14

14:HASINA KHATUN BARBHUIYA D/O LATE JOWAID ALI BARBHUIYA AND LATE ALEKJAN BIBI VILL-NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805 15:HABIBUR RAHMAN BARBHUIYA S/O LATE SIKANDAR ALI BARBHUIYA 16:ON THE DEATH OF ALA UDDIN BARBHUIYA HIS LEGAL HEIRS 16.1:RENU BEGUM W/O LATE ALA UDDIN BARBHUIYA 16.2:ANOWAR HUSSAIN S/O LATE ALA UDDIN BARBHUIYA 16.3:DILUR HUSSAIN S/O LATE ALA UDDIN BARBHUIYA 16.4:RAJIB HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1) 16.5:RAJINA BEGUM (MINOR) D/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1) 16.6:AFJAL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1) 16.7:MOIDUL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1) 16.8:MAKBUL HUSSAIN (MINOR) S/O LATE ALA UDDIN BARBHUIYA (REPRESENTED BY RESPONDENT NO. 16.1) 17:RAHIM UDDIN BARBHUIYA (NG) 18:SAHIB UDDIN BARBHUIYA S/O LATE SARAFAT ALI 19:ALTAFUN NESSA (NG) 20:HAJIRA BIBI D/O LATE SARAFAT ALI OF VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM 21:FAIZUL HOQUE S/O LATE MONTAZ ALI AND LATE GULABI BIBI OF VILL- BAIRABPUR PART-VI Page No.# 11/14

P.O. AND PARGANA-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805 22:AFTAB UDDIN S/O LATE MONTEZ ALI AND LATE GULABI BIBI 23:ABDUL REJAK S/O LATE MONTAZ ALI AND LATE GULABI BIBI 24:FAIYAZ ALI S/O LATE MONTAZ ALI AND LATE GULABI BIBI 25:ABDUL MATIN BARBHUIYA S/O LATE MOZAID ALI AND NEPHEW AKMAL ALI 26:JOFURUN NESSA @ SAMURUN NESSA D/O LATE MOZAID ALI W/O LATE AJIJUR RAHMAN @ KUTUS ALI OF VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM 27:LEBURUN NESSA D/O LATE MOZAID ALI W/O LATE SIRAJ ISLAM VIIL- BOROITOLI PARGANA AND P.O.- KALAIN P.S.-KATOGORAH DIST- CACHAR ASSAM 28:ALFATUN NESSA D/O LATE MAKADDAS ALI W/O LATE ASADDAR ALI VILL AND P.O.-BANGARPAR PARGANA-BIKRAMPUR 29:SEPTARA BEGUM (NG) 30:ASOI BIBI D/O LATE MAKADDAS ALI OF NATHANPUR 31:FARIZ UDDIN S/O LATE AMIR ALI OF VILL-NATHANPUR APRGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST-CACHAR ASSAM PIN-788805 32:RAYNA BEGUM D/O LATE AMIR ALI OF VILL-NATHANPUR APRGANA AND P.O.-KALAIN P.S.-KATIGORAH Page No.# 12/14

DIST-CACHAR ASSAM PIN-788805 33:TABARAK ALI @ SUNAFOR ALI S/O LATE ABDUL SUKKUR 34:RAMIZ UDDIN S/O LATE ABDUL SUKKUR 35:HUNAIN UDDIN S/O LATE ABDUL SUKKUR 36:BASUK UDDIN S/O LATE ABDUL SUKKUR 37:KALA MIA S/O LATE ABDUL SUKKUR 38:HASON MIA S/O LATE ABDUL SUKKUR (S/O LATE FATIR ALI) 39:AKRAM ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI 40:ARPAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI 41:TURPAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI 42:FURKAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI 43:BURHAN ALI S/O LATE AMIR ALI AND BROTHER OF LATE ASAB ALI 44:YASIN ALI S/O LATE YAKUB ALI AND SAYBAN BIBI 45:NAZIM UDDIN (NG) 46:SAFIQUE UDDIN (NG) 47:TAZIM UDDIN S/O LATE ABDUL NOOR 48:KABIR HUSSAIN S/O LATE HASIB ALI 49:HUSSAIN ALI S/O LATE HASIB ALI 50:FULBANU BIBI (NG) 51:NURJAHAN BIBI @ NURBAN BEGUM D/O LATE TARMUJ ALI 52:JARDARUN NESSA D/O LATE KALAMDHAR ALI 53:SAMSUL HOQUE S/O LATE ABDUL JALIL 54:HARIS UDDIN S/O LATE ABDUL JALIL 55:AIYRUN NESSA Page No.# 13/14

W/O ABDUL REJAK 56:RAJU MIA S/O LATE BABUL REJAK 57:MOHIN UDDIN S/O LATE BABUL REJAK 58:ABDUL ROUF S/O LATE AMIR ALI 59:ABDUL HAFIZ S/O LATE AMIR ALI ALL ARE R/O VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM PIN-788805 60:ABDUL LATIF LASKAR S/O LATE SARAFAT ALI LASKAR 61:HUSSAIN AHMED S/O LATE LUKMAN ALI 62:SULTAN AHMED S/O LATE LUKMAN ALI 63:TABARAK AHMED S/O LATE LUKMAN ALI 64:PIYARUN NESSA W/O LATE LUKMAN ALI 65:ABDUL MOTLIB S/O LATE MODORIS ALI 66:ABDUL REJAK S/O LATE MODORIS ALI 66.1:ON THE DEATH OF ABDUL KUDDUS S/O LATE TABARAK ALI HIS LEGAL HEIRS 66.2:JAINAB BIBI W/O LATE ABDUL KUDDUS 66.3:SHAIBUN BIBI W/O LATE ABDUL KUDDUS 66.4:MOIN UDDIN (NG) 66.5:ALIM UDDIN (NG) 66.6:SALIM UDDIN (MINOR) REPRESENTED BY SHAIBUN BIBI 66.7:PATARUN NESSA (NG) 66.8:LAILA BEGUM (NG) 66.9:JAHANARA BEGUM (NG) Page No.# 14/14

66.10:MAMTA BEGUM (NG) 66.11:SAMSHIA BEGUM (NG) 66.12:SABJIA BEGUM (MINOR) REPRESENTED BY SHAIBUN BIBI 66.13:WAHIDA BEGUM (MINOR) REPRESENTED BY SHAIBUN BIBI ALL ARE R/O VILL- NATHANPUR PARGANA AND P.O.-KALAIN P.S.-KATIGORAH DIST- CACHAR ASSAM PIN-788805

------------

Advocate for : MR. S BANIK Advocate for : appearing for MD ABDUL REKIB AND 66 ORS.

BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

ORDER Date : 01-12-2021

Heard Mr. S. Banik, learned counsel for the applicant.

Since the connected RSA 126/2021 has already been admitted for hearing, the execution of the judgment and order dated 25.01.2021 passed by the learned Civil Judge No. 1, Cachar, Silchar in Title Appeal No. 30/2015 upholding the judgment and decree dated 19.10.2015 passed by the learned Munsiff No. 2, Cachar in Title Suit No. 184/2006 shall remain stayed.

I.A. stands disposed of.

JUDGE

Comparing Assistant

 
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