The Oriental Insurance Company ... vs Md Mazidul Islam And 2 Ors
2021 Latest Caselaw 1770 Gua

                                                                           Page No.# 1/3

GAHC010008572019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./135/2021

            THE ORIENTAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT ASSAF ALI ROAD, NEW DELHI AND
            REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI, REP. BY ITS
            REGIONAL MANAGER, REGIONAL OFFICE, GUWAHATI. (INSURER OF THE
            VEHICLE NO. AS-15-C-2339 (MAHINDRA PICK-UP VAN).



            VERSUS

            MD MAZIDUL ISLAM AND 2 ORS
            S/O- MD. HANIF ALI, R/O- VILL.- FULKI PARA, P.S. HOWLY, PIN- 781301,
            DIST.- BARPETA, ASSAM.

            2:MD. MOMRAJ ALI
             S/O- AFAJUDDIN
             R/O- VILL.- JOGIRPAM
             P.O. DOBAOLIA PARA
             P.S. BARPETA
            ASSAM
             PIN- 781301. (OWNER OF THE VEHICLE NO. AS-15-C-2339 (MAHINDRA
            PICK-UP VAN).

            3:ABUL KALAM
             S/O- MD. MOMRAJ ALI
             R/O- VILL.- JOGIRPAM
             P.O. DOBAOLIA PARA
             P.S. BARPETA
            ASSAM
             PIN- 781301. (DRIVER OF THE VEHICLE NO. AS-15-C-2339 (MAHINDRA
            PICK-UP VAN)

Advocate for the Petitioner   : MR. A DUTTA
                                                                        Page No.# 2/3

Advocate for the Respondent :




            Linked Case : I.A.(Civil)/1025/2021

            THE ORIENTAL INSURANCE COMPANY LTD.

            HAVING ITS REGISTERED OFFICE AT ASSAF ALI ROAD
            NEW DELHI AND REGIONAL OFFICE AT G.S. ROAD
            ULUBARI
            GUWAHATI
            REP. BY ITS REGIONAL MANAGER
            REGIONAL OFFICE
            GUWAHATI. (INSURER OF THE VEHICLE NO. AS-15-C-2339 (MAHINDRA
            PICK-UP VAN).


            VERSUS

            MD. MAZIDUL ISLAM AND 2 ORS.
            S/O- MD. HANIF ALI
            R/O- VILL.- FULKI PARA
            P.S. HOWLY
            PIN- 781301
            DIST.- BARPETA
            ASSAM.

            2:MD. MOMRAJ ALI
            S/O- AFAJUDDIN
             R/O- VILL.- JOGIRPAM
             P.O. DOBAOLIA PARA
             P.S. BARPETA
            ASSAM
             PIN- 781301. (OWNER OF THE VEHICLE NO. AS-15-C-2339 (MAHINDRA
            PICK-UP VAN).
             3:ABUL KALAM
            S/O- MD. MOMRAJ ALI
             R/O- VILL.- JOGIRPAM
             P.O. DOBAOLIA PARA
             P.S. BARPETA
            ASSAM
             PIN- 781301. (DRIVER OF THE VEHICLE NO. AS-15-C-2339 (MAHINDRA
            PICK-UP VAN).
             ------------
            Advocate for : MR. A DUTTA
                                                                         Page No.# 3/3

            Advocate for : appearing for MD. MAZIDUL ISLAM AND 2 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : --04.08.2021

In view of admission of MAC Appeal No. 135/2021, the operation of the judgment and order dated 17.09.2018, passed by the learned MACT No. 2, Kamrup (M), Guwahati in MAC Case No. 2215/2014, shall remain stayed till disposal of the appeal. I.A stands disposed of.

JUDGE

Comparing Assistant