Page No.# 1/3 vs Naina Akhtar
2021 Latest Caselaw 1329 Gua

                                                         Page No.# 1/3

GAHC010059132021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/844/2021

         MD. FAIZUR ALI AND 4 ORS.
         S/O- LATE NABIRUDDIN ALI
         R/O- HOUSE NO. 114 DWARANDA
         PANJABARI
         P.O. KHANAPARA
         P.S. DISPUR
         GUWAHATI
         DIST.- KAMRUP(M)
         ASSAM.

         2: MD. NOUSHAD ALI
         S/O- LATE NABIRUDDIN ALI
          R/O- HOUSE NO. 114 DWARANDA
          PANJABARI
          P.O. KHANAPARA
          P.S. DISPUR
          GUWAHATI
          DIST.- KAMRUP(M)
         ASSAM.

         3: MD. JAKIR ALI
         S/O- LATE NABIRUDDIN ALI
         R/O- HOUSE NO. 114 DWARANDA
         PANJABARI
         P.O. KHANAPARA
         P.S. DISPUR
         GUWAHATI
         DIST.- KAMRUP(M)
                                                                Page No.# 2/3

            ASSAM.

            4: MD. ANOWAR ALI
            S/O- LATE NABIRUDDIN ALI
            R/O- HOUSE NO. 114 DWARANDA
            PANJABARI
            P.O. KHANAPARA
            P.S. DISPUR
            GUWAHATI
            DIST.- KAMRUP(M)
            ASSAM.

            5: MD. HAFIZ ALI
            S/O- LATE NABIRUDDIN ALI
            R/O- HOUSE NO. 114 DWARANDA
            PANJABARI
            P.O. KHANAPARA
            P.S. DISPUR
            GUWAHATI
            DIST.- KAMRUP(M)
            ASSAM.
            VERSUS

            NAINA AKHTAR
            D/O- LATE NABIRUDDIN ALI
            R/O- HOUSE NO. 114 DWARANDA
            PANJABARI
            P.O. KHANAPARA
            P.S. DISPUR
            GUWAHATI
            DIST.- KAMRUP(M)
            ASSAM.


            ------------
            Advocate for : MR. R SARMA
            Advocate for : appearing for NAINA AKHTAR



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : --05.04.2021 Page No.# 3/3

Heard the learned Counsel Mr. R. Sarma appearing for the applicants.

In view of admission of Testamentary Appeal No. 1 of 2021, the operation of the impugned judgment dated 22.12.2020 and Decree dated 17.03.2021 passed by the Additional District Judge No. 2, Kamrup (M), Guwahati in P.T.S. No. 1 of 2018 (Probate Misc. Case No. 12 of 2015) shall remain stayed.

The Interlocutory Application stands disposed of accordingly.

JUDGE

Comparing Assistant