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Rado Uhren Ag vs Ashok Kumar
2026 Latest Caselaw 1507 Del

Citation : 2026 Latest Caselaw 1507 Del
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Delhi High Court

Rado Uhren Ag vs Ashok Kumar on 16 March, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                    $~4
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      RFA(COMM) 215/2025 & CM APPL. 22339/2025, CM APPL.
                           22340/2025

                           RADO UHREN AG                                       .....Appellant
                                       Through:              Mr. Rishi Bansal, Adv.

                                              versus

                           ASHOK KUMAR                               .....Respondent
                                              Through: Mr. Prashant Manchanda, Mr.
                                              Angad Singh, Mr. Rohan Pratap Singh,
                                              Advs.
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                           O R D E R (ORAL)

% 16.03.2026

C. HARI SHANKAR, J.

1. Mr. Rishi Bansal, learned Counsel for the appellant, seeks, on instructions, to withdraw this appeal.

2. The appeal is therefore dismissed as withdrawn.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

MARCH 16, 2026 dsn

 
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