M/S Vyas C Kakar & Co. Pvt. Ltd vs Ashwini Kumar Shahu
2026 Latest Caselaw 1226 Del

Delhi High Court

M/S Vyas C Kakar & Co. Pvt. Ltd vs Ashwini Kumar Shahu on 26 February, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~1
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      LPA 454/2013 and CM APPL. 9925/2013
                           M/S VYAS C KAKAR & CO. PVT. LTD.                 .....Appellant
                                             Through:

                                             versus

                           ASHWINI KUMAR SHAHU                            .....Respondent
                                       Through:

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                           ORDER (ORAL)

% 26.02.2026

C. HARI SHANKAR, J.

1. There is no appearance on behalf of the appellant. There has been no appearance on behalf of the appellant on the last two dates of hearing.

2. Accordingly, the appeal is dismissed for default and non- prosecution.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

FEBRUARY 26, 2026/yg