Titagarh Rail Systems Limited vs Railways Board, Ministry Of Railways, ...
2026 Latest Caselaw 1225 Del

Delhi High Court

Titagarh Rail Systems Limited vs Railways Board, Ministry Of Railways, ... on 26 February, 2026

                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                  %                                  Judgment reserved on: 20.02.2026
                                                  Judgment pronounced on: 26.02.2026

                  +      O.M.P. (COMM) 503/2024, I.A. 46341/2024 & I.A.
                         46343/2024
                         TITAGARH RAIL SYSTEMS LIMITED        .....Petitioner
                                             Through:      Ms. Priya Kumar, Sr. Adv. with
                                                           Mr. Rishi Agrawala, Ms.
                                                           Aanchal Mullick, Ms. Shubhi
                                                           Agarwal, Mr. Manan Bansal
                                                           and Mr. Daksh Arora, Advs.
                                             versus
                         RAILWAYS BOARD, MINISTRY OF RAILWAYS,
                         GOVERNMENT OF INDIA                 .....Respondent
                                      Through: Mr. Shashank Garg, Sr. Adv.
                                               with Mr. Husain Taqvi, Ms.
                                               Nishtah Jain, Ms. Aradhya
                                               Chaturvedi and Ms. Vidhi
                                               Gupta, Advs.
                         CORAM:
                         HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                             JUDGMENT

1. In view of the judgment pronounced today in O.M.P. (COMM) 475/2024, since the impugned award has been set aside, no further orders are called for.

2. The petition is accordingly disposed of. Pending applications stand disposed of.

AVNEESH JHINGAN, J.

FEBRUARY 26, 2026/Pa

Signed By:HONEY O.M.P. (COMM) 503/2024