Brahmananda Pati & Ors vs Union Of India & Ors
2026 Latest Caselaw 2122 Del

Citation : 2026 Latest Caselaw 2122 Del
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Delhi High Court

Brahmananda Pati & Ors vs Union Of India & Ors on 9 April, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~49
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      W.P.(C) 5353/2019
                           BRAHMANANDA PATI & ORS                          .....Petitioners
                                              Through: Mr. Anshuman Tiwari for Mr.
                                              Harish Pandey, Advocate

                                              versus

                           UNION OF INDIA & ORS                          .....Respondents
                                         Through:           Mr.   Ripudaman Bhardwaj,
                                         CGSC

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                              ORDER (ORAL)

% 09.04.2026

C. HARI SHANKAR, J.

1. Mr. Anshuman Tiwari, learned counsel for the petitioners seek leave to withdraw this writ petition.

2. The petition is disposed of as withdrawn.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

APRIL 9, 2026/yg

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