Jai Pal Singh Deceased Through His Legal ... vs Land & Building Department
2026 Latest Caselaw 1911 Del

Delhi High Court

Jai Pal Singh Deceased Through His Legal ... vs Land & Building Department on 1 April, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~7
                  *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +        LPA 64/2017

                           JAI PAL SINGH DECEASED THROUGH
                           HIS LEGAL HEIRS                                 .....Appellant
                                          Through: None.

                                              versus

                           LAND & BUILDING DEPARTMENT           .....Respondent
                                        Through: Mr. Siddharth Panda with Mr.
                                        Anil Pandey, Advs.

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                        ORDER(ORAL)

% 01.04.2026

C. HARI SHANKAR, J.

1. None appears for the appellant. There was no appearance for the appellant on the last date of hearing either, though the matter was called out twice.

2. Accordingly, the appeal is dismissed for default and non- prosecution.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J APRIL 1, 2026/ss