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Mr Kondra Praveen vs Indian Coast Guard Through Its Director ...
2025 Latest Caselaw 6190 Del

Citation : 2025 Latest Caselaw 6190 Del
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Delhi High Court

Mr Kondra Praveen vs Indian Coast Guard Through Its Director ... on 4 December, 2025

Author: C. Hari Shankar
Bench: C. Hari Shankar
                    $~58
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    W.P.(C) 17996/2025
                           MR KONDRA PRAVEEN                    .....Petitioner
                                       Through: Mr Abhinay Sharma, Adv and
                                       Ms Sakshi Tripathi, Adv.

                                                 versus

                           INDIAN COAST GUARD THROUGH ITS DIRECTOR
                           GENERAL & ORS.                          .....Respondents
                                         Through: Mr. Abhishek Saket, SPCG,
                                         Mr. Sanjay Pal, GP, Mr. Manish Madhukar,
                                         Mr, Abhigyan, Ms. Reya Paul, Ms. Nidhi
                                         Singh, Advs.
                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                             ORDER (ORAL)

% 04.12.2025

C. HARI SHANKAR, J.

1. The facts of this case are identical to those involved in Deepak v Indian Coast Guard1.

2. Following the said decision, we regret that we cannot come to the aid of the petitioner.

3. The writ petition is dismissed.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

DECEMBER 4, 2025/dsn

Judgment dated 24 November 2025 in WP(C) 17796/2025

 
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