Delhi High Court
Dabur India Limited vs Ashok Kumar And Ors on 2 July, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1&4 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 02nd July, 2024
(8)
+ CS (COMM) 135/2022 & I.As. 3423/2022, 1221/2023
DABUR INDIA LIMITED ..... Plaintiff
Through: Mr. Anirudh Bakhru, Mr. Ankur
Chhibber, Mr. Prabhu Tandon, Ms.
Kripa Pandit, and Mr. Sazid Rayeen,
Advocates. (M: 7838499168)
versus
ASHOK KUMAR AND ORS ..... Defendants
Through: Mr. Yashvardhan Singh, Advocate for
D-1. (M:9667056770)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Ms. Geetanjali Viswanathan, Ms.
Kruttika Vijay & Ms. Aishwarya
Kane, Advs. for D-5 (M-9910083144)
Mr. Dayan Krishnan Senior Advocate
with Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-4. (M:9987115749)
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-7.
(M:8800556341)
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates.
Mr. Apoorv Kurup & Ms. Kirti
Dadheech , Advocates for R-3. (M:
8929015368)
Mr. Akshay Goel, Mr. Shivam Narang
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 1 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
& Mr. Lalit Kashyap, Advocates.
Mr. Mr. Shubhendu Anand, Mr.
Piyush M. Dwivedi, Advocates.
(M:7827709253)
Mr Kushal Gupta & Mr. Mohd Umar
Advocates.
Mr. Prashant Prakash, Advocate. (M:
8800009001)
Ms. Lakahmi Kruttika Vijay & Ms.
Aishwarya Kane, Advocates for D-5.
(M: 9643233842)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Sarfaraz Khan & Mr Abdul
Wahid, Advocates for UCO Bank (M-
9899140169)
(1) WITH
+ CS(COMM) 250/2020 and I.A. 2285/2024
STAR INDIA PVT. LTD. & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Mr. Saif Khan &
Mr. Rohil Bansal, Advs.
(M-9079965359)
versus
OXIBUZZ.COM & ORS. ..... Defendants
Through: Ms. Akshita Jain, Advocate for D-1
(M-9990526912).
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Ritika
Bansal & Mr. Vaarish Sawlani, Advs
for D-3-4.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs.
Mr. Anurag Ahluwalia, CGSC with
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 2 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI (M-9999999045)
with Mr. Tanmay Nirmal, Manager
legal.
Ms Hetu Arora Sethi, ASC, GNCTD
(4) WITH
+ CS (COMM) 20/2019 & I.A.561/2019
TATA SKY LIMITED ..... Plaintiff
Through: Mr. Tanmaya Mehta, Ms. Rashmi
Gogoi and Ms. Riya Rathi, Advs. (M:
9999255931)
versus
S G ENTERPREISES - TATA SKY SALES AND SERVICES AND
ORS. ..... Defendants
Through: Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu Advocate,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal, Advs. for D-5.
(M:9987115749)
Ms. Akshita Jain, Advocate for D-8.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp Sanjeev
Solanki, Insp Arundev Nehra, Insp
Bhanwar Singh, SI Manoj, IFSO,
Special Cell
Mr. Sanjay Gupta, and Mr. Amol
Sharma Advs. for HDFC Bank (M.
9958609042)
(5) WITH
+ CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020,
996/2021, 9204/2022, 16148/2022, 9583/2024, 10301/2024, 10295/2024
GUJARAT COOPERATIVE MILK MARKETING FEDERATION
LTD & ANR. ..... Plaintiff
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 3 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates. (M.
8750600178)
versus
AMUL-FRANCHISE.IN & ORS. ..... Defendant
Through: Mr. Anil Soni, CGSC with Mr. Rahul
Mourya, Mr. Devvrat Yadav, Adv.
for UOI. (M:9560238258)
Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant, G.P. and Mr.
Danish Faraz Khan, Advocate for
UOI. (M:9811418995)
Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocates
Ms. Shweta Sahu, Mr. Parva Khare,
Ms. Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocate for D-26.
(M:9987115749)
Mr. Praveen Kumar Jain, Adv. for
D-37.
Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu
Advocate, Mr. Parva Khare, Mr.
Brijesh Ujjainwal, Advs.
(M:9987115749) for D-27, 28 & 30.
Mr. Praveen Kumar Jain, and Ms.
Shalini Jha, Advocates for D-37.
(M:9871278525)
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, and Ms.
Tanya Chowdhary, Advocate for D-38
(M: 9971671294).
Ms. Ekta Choudhary, Ms. Anisha, Mr.
Divyank Dutt Dwivedi, Advocates.
Mr. Vihan Dang and Mr. Parva Khare
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 4 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
& Ms. Aditi Umapathy, Advs for
D-52.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Ms. Jagriti Bharti on behalf of Mr.
Ramesh Babu, Adv. for RBI.
(6) WITH
+ CS (COMM) 176/2021 & I.A.1435/2024
SNAPDEAL PRIVATE LIMITED ..... Plaintiff
Through: Ms. Devyani Nath & Mr. Shiv
Mehrotra, Advocates.
(M:7042547106)
versus
GODADDYCOM LLC AND ORS ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Alipak Banerjee, Mr. Moazzam
Khan, Ms. Shweta Sahu, Mr. Alipak
Banerjee, Ms. Shweta Sahu
Advocate, Mr. Parva Khare, Mr.
Brijesh Ujjainwal, Advs.
(M:9987115749)for D-1, 10, 2,3,4, 23,
26, 31. (M:9987115749)
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu
Mr. Parva Khare Mr. Brijesh
Ujjainwal, Advocates for D-1 & 10.
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-9.
(M:9910083144)
Ms. Pallavi Singh Rai, Adv; Mr.
Shubhaankar Ray, Advs. for D-24.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 5 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Praveen Kumar Jain & Ms.
Shalini Jha, for D-34.
(M:9871278525)
Mr. Shatrajit Banerji, Advocate for
D-24. (M: 8527862988)
Mr. Praveen Kumar Jain, Adv. for
D-34. (M:9871278525)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(7) WITH
+ CS (COMM) 228/2021 & I.As.6441/2021, 11684/2021,
1412-13/2022, 12160/2022, 12171/2022, 14920/2022, 14923/2022,
17716/2022
BAJAJ FINANCE LIMITED ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates. (M.
8750600178)
versus
REGISTRANT OF WWW.BAJAJ-FINSERVE.ORG
& ORS. ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Advocates (M: 9810788606).
Mr. Darpan Wadhwa Sr. Advocate ,
Mr. Alipak Banerjee ,Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal, Advocate for D-
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 6 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
6,7,11,12,14,17 and 22.
Mr. Manish Paliwal, and Ms.
Himanshi Kaushik, Advocates for
D-18. (M:8448257585)
Mr. Aditya Gupta, Ms. Aishwarya,
Mr. Sauhard Alung and Ms. Asvari
Jain, Advocates for D-19.
(M:9910083144)
Mr. Rajshekhar Rao Sr. Adv with
Ms. Tine Abraham, Ms. Shivani
Rawat, Mr. Mohanakrishna C., Mr.
Abhi Udai Singh, Mr. Harshil
Wason, Advocates for D-28. (M:
8054452858)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Ashok Kumar & Ms. Chhavi
Arora, Advocates for D-31.
(M:9810011826).
Ms. Swati Aggarwal, Ms. Binsy
Susan, Mr. Aasish Samasi and Mr.
Mohit Singh, Advs. for GoDaddy.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(9) WITH
+ CS (COMM) 475/2022 & I.As.10851-52/2022, 12173/2022
FASHNEAR TECHNOLOGIES PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 7 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Through: Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocate for
D-6.
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advs. for D-10.
Mr. Darpan Wadhwa Sr. Adv, Mr.
Alipak Banerjee, Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates. for D-7.
Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant and Mr.
Danish Faraz Khan, Advocates for
D-19 & 20. (M:9999999045)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(10) WITH
+ CS (COMM) 490/2022 & I.As.11324/2023, 2872/2024
INFINITI RETAIL LIMITED ..... Plaintiff
Through: Mr. Raunaq Kamath and Mr. Sauhard
Alung, Advocates. (M: 9425341404)
Versus
M/S CROMA WHOLESELLER & ORS. ..... Defendants
Through: Mr. Anuj Srivastava, Advocate.
(M:9999690774)
Mr. Piyush Singhal, Mr. Paras
Khurana & Ms. Himanshi Jain,
Advs. for D-15. (M:8810488484)
Mr. Yashu Rustagi, Adv for Indian
Bank (M. 8882149812)
Ms. Richa Kapoor, Mr. Kunal
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 8 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Anand, Ms. Shisham Pradhan Mr.
Deepak Singh Advs. for D-19.
(M:8791519300)
Mr.D.C Tripathi, Adv. for D-18
Mr. Manish Mohan, CGSC.
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-4
(M:9987115749).
Ms. Sonia Munjal, Adv. for D-22.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs. for D-27.
Mr. Manish Mohan, CGSC for UOI.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(11) WITH
+ CS(COMM) 193/2019 &I.As.5399/2019, 11497/2019, 18216/2019,
15451/2021, 6069/2022, 31775/2024
COLGATE PALMOLIVE COMPANY & ANR. ..... Plaintiffs
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
NIXI & ANR. ..... Defendants
Through: Ms. Akshita Jain, Advocate for D-1
(M-9990526912).
Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Swati Agarwal, Ms. Ritika
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 9 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Bansal & Mr. Vaarish Sawlani, Advs
for D-3-4.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs.
Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI (M-9999999045)
with Mr. Tanmay Nirmal, Manager
legal.
Mr. Tentu Satyanarayan, Director
(Legal), UIDAI & Mr. Tanmaya
Nirmal, Deputy Manager (Legal &
Policy), UIDAI (M-9899113033).
Mr. Kushagra Goel, Mr Lovesh
Goel, Ms. Tanya Singhal, Advocates
for D-7 (M-9711443294).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
SI Prince Kumar, PS Hauz Khas.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Sunil Gautam, SO, UIDAI
(12) WITH
+ CS (COMM) 297/2019
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD...... Plaintiff
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 10 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
KUMAR PRAHLAD & ANR. ..... Defendants
Through: Mr. Ravi Shankar Mahto, Advocate
for D-1.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(13) WITH
+ CS (COMM) 298/2019 & I.As.8189/2019, 13215/2019, 13631/2019,
15695-96/2019, 14210/2021, 16707/2021
ULTRATECH CEMENT LIMITED & ANR. ..... Plaintiff
Through: Mr Kushal Gupta & Mr. Mohd Umar
Advocates.
versus
WWW.ULTRATECHCEMENTS.COM & ORS. ..... Defendants
Through: Mr. Darpan Wadhwa, Sr. Advocate
with Ms. Binsy Susan, Mr. Shashank
Mishra, Ms. Ritika Bansal & Ms.
Swati Agarwal, Advocates for D-5 to
7. (M:9650001297)
Mr. Ananta Prasad Mishra & Mr.
Gagan Gupta, Advocates for D-9.
(M:9990937838)
Mr. Manish Mohan, CGSC for UOI.
(M-999910115)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(14) WITH
+ CS (COMM) 732/2019 & I.As. 3865/2020, 9234/2020
MONTBLANC SIMPLO GMBH ..... Plaintiff
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 11 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
MONTBLANCINDIA.COM & ORS. ..... Defendants
Through: Mr. Rajiv Ranjan Dwivedi, Mr. Vishal
Advocates for D-23 (M.8447704226)
Mr. Yajur Bhalla, Mr. Deepak Samota
and Mr. Sumer Ahuja, Advocates for
D-1, 2, 4 to 10 & 20. (M:9711009378)
Ms. Asiya Khan, Advocate for D-25
(M: 9971644936).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-18.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(15) WITH
+ CS (COMM) 373/2020 & I.A.7995-96/2020, 7999/2020, 9171/2020,
84/2021, 430/2021, 1371/2021, 19495/2023 & 583/2024
ITC LIMITED ..... Plaintiff
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Ms. Ritu Mishra, Advocate for D-6.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 12 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Hrithik Goyal and Ms. Lovleen
Goyal, Mr L R Goyal Advocates for
D-12. (M:8826767020)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms. Deepika Kathuria, Adv. for D-14.
Ms. Asmita Kumar, Advocate for
D-31. (M:9899967516)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr Rajiv Kapur, Mr. Akshit Kapur
and Mr. Aditya Saxena, Advocates
for SBI (M: 9634644652).
(16) WITH
+ CS (COMM) 498/2020 & I.A.10520-21/2020
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
PCPATCHERS TECHNOLOGY PRIVATE LIMITED
& ORS. ..... Defendants
Through: Mr. Sumit Nagpal, Ms. Dolly Luthra
and Ms. Aashta Sood, Advocates for
D-1, 2 & 3. (M:9911995000)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 13 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
(17) WITH
+ CS (COMM) 82/2020 & I.A. 2402/2020
JOCKEY INTERNATIONAL INC. ..... Plaintiff
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
WWW.JOCKEYFRANCHISE.COM & ORS. ..... Defendants
Through: Mr. Vivek Jain and Ms. Aastha
Tiwari, Advs. for D-4.
(M:9871863446)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(18) WITH
+ CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022
GODREJ PROPERTIES LTD ..... Plaintiff
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
ASHOK KUMAR & ANR. ..... Defendants
Through: Mr. Darpan Wadhwa Sr. Advocate,
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocates for D-2.
(M:9987115749)
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 14 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(19) WITH
+ CS (COMM) 276/2021 & I.A.7329/2021
MICROSOFT CORPORATION & ANR. ..... Plaintiffs
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
TECH HERACLES OPC PRIVATE LIMITED
& ORS. ..... Defendants
Through: Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr Rajiv Kumar Malik, Mrs. Megha,
Mr Deepanshu Nainwal, Advocates
for D-1 to 3.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Mr. Abhigyan
Siddhant and Mr. Rahul Sharma,
Advocates for UOI
(20) WITH
+ CS (COMM) 293/2021 & I.As.7543/2021
TATA SONS PRIVATE LIMITED & ANR. ..... Plaintiffs
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 15 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
M/S ELECTRO INTERNATIONAL & ORS. ..... Defendants
Through: Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocates for Airtel
(M-9810455716)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Shashi Shekhar Dixit, Adv. for
Airtel (M. 8896447704)
Ms. Deepika Kathuria, Adv. for D-8.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited (M:
9818455555).
(21) WITH
+ CS (COMM) 95/2021 & I.A. 21025/2022, 6516/2023
THE HIMALAYA DRUG COMPANY & ORS. ..... Plaintiffs
Through: Mr. Saif Khan Mr. Achuthan
Sreekumar,Mr. Prajjwal Kushwah
Ms. Imon Roy Mr. Achyut Tiwari
Ms. Kanupriya Chawla, Mr. Swastik
Bisarya Mr. Rohil Bansal Mr.
Shivang Sharma, Advs.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Mr. Moazzam Khan, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal. Ms. Anvita Goel, Mr.
Prince Kumar, Advocates for Go
Daddy (M: 9987115749).
Mr. Moazzam Khan Advocate, Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 16 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Alipak Banerjee Ms. Shweta Sahu,
Mr. Parva Khare, Mr. Brijesh
Ujjainwal, Ms. Anvita Goel, Mr.
Prince Kumar, Mr. Amrit Bhatia
Advs. (M. 9987115749)
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr. Surinder Singh, Advocate for
D-29 (M-9311325398)
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-17.
(M: 9910083144)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(22) WITH
+ CS (COMM) 700/2019 & I.As. 17945/2019, 1876/2020
XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED
& ANR. ..... Plaintiff
Through: Mr. Peeyoosh Kalra, Mr. C.A.
Brijesh, Mr. Krisna Gambhir, Ms.
Simranjot Kaur, Advocates
(M:9899320646)
Mr. Ishith Arora, Adv. (M.
9654451996)
Versus
WWW.XIAOMI-INDIA.XYZ& ORS. ..... Defendants
Through: Ms. Shikha Sarin & Mr. Paras
Malhotra, Advs. (M: 9910485840)
Mr. Abhishek Parashar, In person. (M:
9319317578)
Mr. Manish Mohan, CGSC. (M:
9717906181)
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 17 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-29 (M.
9987115749)
Ms. Yashika Kapoor and Mr. Parshant
Arora, Advs. for VI.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(23) WITH
+ CS (COMM) 255/2020
INDIAMART INTERMESH LIMITED .... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
versus
MR. AKASH VERMA & ORS. ..... Defendants
Through: Mr. Neel Mason, Mr. Uday Singh
Chopra, Mr. Saransh Saini and Mr.
Ujjawal Bhargava for D-2. (M:
9399304251).
Mr. Rishi Kapoor & Ms. Yashika
Kapoor, Advocates for D-3.
(M:7011263450))
Ms. Meenakshi Dutta, Mr. Anupam
Kumar Mishra & Mr. Gautam
Harshwal, Advocates for D-4 & 7. (M:
9521151974)
Mr Ankit Rastogi and Mr Saransh
Saini, Advocates.
Mr. Saransh, Advocate for Ms.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 18 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Nandita Rao, ASC (Crml.),GNCTD.
(M: 9717417996)
Mr. Anupam Kumar Mishra and Ms.
Keya Rawat, Advocates.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(24) AND
+ CS (COMM) 324/2020 & I.As.6950/2020, 12588/2020, 12611/2020,
11510/2021, 8854/2023, 12001/2023, 15626/2023
MCDONALDS CORPORATION & ANR. ..... Plaintiffs
Through: Ms. Rima Majumdar, Ms. Shilpi
Sinha and Mr. Aaditya Vats,
Advocates.
versus
NATIONAL INTERNET EXCHANGE OF INDIA
& ORS. ..... Defendants
Through: Mr. Shubhendu Anand, Mr. Akshat
Kaushik, Mr. Piyush M. Dwivedi
Advocate for D-1.
Mr. Vivek Jain & Mr. Aastha Tiwari,
Ms. Tulasi Mukhi, Advocates for
D-18 & 28 (M9811426480).
Mr. Kartik Bhalla, Adv. for ICICI
Bank (M. 9818707178)
Mr. Jaydip Pati, Advocate for D-24.
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal for D-5, 2, 6 7, & 8 (M:
9987115749).
Mr. Ravi Prakash, CGSC with Mr.
Sahonwlah Farmani Ali, Advocate for
D-35&36 (M-9469448888)
Mr. Santosh Kumar Rout, Ms Dharna
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 19 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Veragi, Mr. Pawan Kumar & Mr.
Abhishek Chakraborty, Advocates for
D-13 to 17, 22, 26, 27, 31)
Mr Rajiv Kapur & Mr Akshit Kapur,
Mr Tushar Bagga, Advocates.
Mr Yashu Rustagi, Advocate for
BOB.
Mr. Moazzam Khan, Mr. Alipak
Banerjee, Ms. Shweta Sahu, Mr.
Parva Khare, Mr. Brijesh Ujjainwal
Ms. Anvita Goel Mr. Prince Kumar
Mr. Amrit Bhatia Advs. for D-5 (M.
9987115749)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Tushar Singh & Ms. Trisha
Patnaik, Advocates for D-25.
Mr. Rajat Katyal & Mr. Harsh Sinha,
Adv. for Yes Bank.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited (M:
9818455555).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Sh. V. K Gupta, Sh. Sunil Shukla &
Ms. Kaushiki Kashyap Advocates for
D-57 (M: 95822 06578).
Mr. Harsh Sinha, Advocate for Yes
Bank.
(25) WITH
+ CS (COMM) 424/2020 & I.A. 20247 /2022, O.A.85/2024
SHOPPERS STOP LIMITED ..... Plaintiff
Through: Mr. Sagar Chandra, Ms. Shubhie
Wahi, Ms. Ankita Seth and Ms. Sanya
Kapoor, Advocates.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 20 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
(M:9810907412)
versus
M/S SHOPPERSTOP & ORS. ..... Defendants
Through: Mr. P.S. Sudheer and Ms. Anne
Mathew, Advs. for D-5.
(M:9891760039)
Mr. Moazzam Khan Advocate, Mr.
Alipak Banerjee Advocate Ms.
Shweta Sahu Advocate , Mr. Parva
Khare Advocate, Mr. Brijesh
Ujjainwal Advocate.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(26) WITH
+ CS(COMM) 471/2020, I.As.9795/2020, 2961/2021, 2885/2022,
5509/2022, 15107/2022, 2939/2023, 10797/2023, 10798/2023,
22191/2023, 3236/2024, 31969/2024, 31970/2024, 31973/2024,
31974/2024
PB FINTECH LIMITED ..... Plaintiff
Through: Mr. Kapil Wadhwa and Ms. Vasanthi
Hariharan, Advocates.
versus
POLICY BAZAR FINANCE & ORS. ..... Defendants
Through: Mr. Darpan Wadhwa Sr. Advocate,
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Ms.
Aishwarya Jain, Mr. Brijesh
Ujjainwal Advocates for D-9.
(M:9987115749).
Mr. Shubhendu Anand, Mr. Akshat
Kaushik, Mr. Piyush M. Dwivedi for
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 21 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
D-16 (M: 7827709253).
Mr. Rohit Rattu, Adv. D-27 (M.
9650875817).
Ms. Kruttika Vijay and Ms.
Aishwarya Kane, Advocates for D-42
Mr Rajesh Kumar Gautam Adv, Mr
Anant Gautam Adv, Mr R P Daida
Adv, Mr Dinesh Sharma Adv, Ms
Anani Achumi, Ms Shivani Sagar,
Advs. for R-51 (M. 8860853124)
Sh. V. K Gupta, Sh. Sunil Shukla &
Ms. Kaushiki Kashyap Advocates for
D-57 (M: 95822 06578).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
(27) WITH
+ CS (COMM) 399/2021 & I.A. 10855/2021
HINDUSTAN UNILEVER LIMITED ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
NITIN KUMAR SINGH & ORS. ..... Defendants
Through: Mr. Ankur Prakash, Ms. Simran Gill,
Mr. Yudhishthir Bhardwaj, Mr.
Dhananjay, Mr. Amod Bidhuri & Mr.
Saquib Siddiqui, Advocates for D-1
Mr. Akshit Chaudhary, Advocate for
D-5.
Mr. Ramnish Khanna, Adv. for D-7.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 22 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Kamaldeep, Advocate for
UOI/D-18 & 19.
Mr. K.K. Singh, Advocate for D-27.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(28) WITH
+ CS (COMM) 524/2021 & I.A. 13715/2021, 4506/2022
KAMDHENU LIMITED ..... Plaintiff
Through: Mr. Nikhil Sonker, Advocate.
(M:7726021194)
Mr. Sudarshan Kumar Bansal & Mr.
Arpit Dudeja, Advs. (M.
9810132015)
versus
RAGHUNATH VIRDHARAM BISHNOI AND ORS. .... Defendants
Through: Mr. Rishabh Gupta and Mr. Abhishek
Kumar Singh, Advocates.
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Lakshy Aggarwal, Advocate for
D-3.
Mr. Neel Mason, Mr. Vihan Dang, and
Ms. Aditi Umapathy, Advocates
Mr. Rishi Kapoor and Mr. Satish Rai,
Advocates for D-3. (M:8368148214)
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-8.
(M:9987115749)
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 23 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. K.G. Gopalakrishnan and Ms.
Nisha Mohandas, Advocates for D-7.
(M:8800556341)
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-10 (M-99101983636)
Mr. Alipak Banjerjee, Ms. Pava Khare
& Ms. Shweta Sahu Advs for D-8.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Sudarshan Kumar Bansal and Mr.
Nikhil Sonker, Advocates.
Mr. K.R. Sasiprabhu and Mr. Tushar
Bhardwaj, Advs. for Reliance Jio.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(29) WITH
+ CS(COMM) 12/2022, I.As.263/2022 & 20922/2022
NEW BALANCE ATHLETICS INC ..... Plaintiff
Through: Mr. Dushyant Mahant, Mr. Urfee
Roomi and Mr. Ayush Dixit,
Advocates (M: 7011629381).
versus
NBSTORESININDIA.IN & ORS. ..... Defendant
Through: Mr. Sandeep Kumar Mahapatra,
Adv, CGSC; Mr. Tribhuvan, Adv for
D-15 (M. 9811472444)
Mr. Apoorv Kurup, CGSC; Ms.
Nidhi Mittal; Ms. Muskaan Gupta,
Advs. for D-16 (M. 8826584325)
Mr Naveen Kumar Jain, Adv. D-17
(M. 9971759700).
Mr Shivam Narang, Advocate for
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 24 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
D-26
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Akshay Goel, Ms. Vishali Nahar,
Mr. Paras Arora, Advs. for D-13 (M.
98117 83019)
(30) WITH
+ CS (COMM) 26/2022 & I.As.612-13/2022, 954/2022
HT MEDIA LTD ..... Plaintiff
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates. (M:8017571175)
versus
POOJA SHARMA & ORS. ..... Defendants
Through: Mr Firoz Iqbal Khan, Mohd Shad
Advocate, Advocates for D-4 (M.
(8010352077)
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-19.
(M:9987115749)
Mr Anand Kumar Shukla, Adv.
Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-20. (M:9911983636).
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Neel Mason, Mr. Vihan Dang,
and Ms. Aditi Umapathy, Advocates
Mr. M.K. Singh, Advocate for Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 25 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(31) WITH
+ CS (COMM) 35/2022 & I.As.819/2022, 3168/2022, 4738/2022,
8767/2022
KAJARIA CERAMICS LIMITED ..... Plaintiff
Through: Ms. Rima Majumdar, Mr. Aditya Vats
and Ms. Shilpi Sinha, Advocates.
(M:9818202368)
versus
GODADDY.COM LLC & ORS. ..... Defendant
Through: Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-1.
(M:9987115749)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Sandhya Chawla, Adv. for D-2.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. Lakshy Aggarwal, Adv. for d-4
Ms. Kirti Bhardwaj, Adv. for D-5(b).
Mr. M.K. Singh, Advocate for Mr.
Samir, Advocate (M-9810455716)
Mr. Santosh Kr. Rout, Ms. Dharna
Veragi, Mr. Pawan Kumar & Mr.
Abhishek Chakraborty, Advocates for
D-6.
Ms. Yashika Kapoor and Mr.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 26 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Parshant Arora, Advocates for VI.
(32) WITH
+ CS (COMM) 233/2022 & I.As. 5780-81/2022
BAJAJ FINACE LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
NIKO DAS & ANR. ..... Defendants
Through: Mr. Vihan Dang, Ms. Aditi Umapathy
and Mr. Parva Khare, Advocates for
D-3.
Mr Prashant Prakash, Mr. Varun
Pathak, Ms. Amee Rana, and Mr.
Vishesh Sharma, Advocates for D-4
(M: 9910014062).
Mr. Lakshy Aggarwal, Advocate for
D-7.
Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited.
Mr. Neel Mason, Mr. V. Dang & Ms.
Aditi, Advocates for D-3.
(M:9971586598)
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Ms. Yashika Kapoor and Mr.
Parshant Arora, Advocates for VI.
(33) WITH
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 27 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
+ CS (COMM) 275/2022 & I.As. 6535-36/2022
HINDUSTAN UNILEVER LTD & ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
versus
UNILEVERR1.IN & ORS. ..... Defendants
Through: Mr. Rishabh Dev Mishra, Advocate
for Bharti Airtel Limited.
Mr. Rahul Chauhan, Ms. Aishwarya
Mishra Advocates for D-21.
Ms. Asiya Khan, Advocate for D-25
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Mr Chandrashekhar Chakalabbi, Ms
Aishwarya Hiremath and Varnik
Kundaliya, Advocates for D-20
(M:9481929037)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
(34) WITH
+ CS (COMM) 364/2022 & I.As. 8518-20/2022, 12855/2022
AMAZON SELLER SERVICES PRIVATE LIMITED
& ANR. ..... Plaintiffs
Through: Mr. Sidharth Chopra, Mr. Nitin
Sharma, Mr. Yatin Garg, Mr. Ranjeet
Singh, Mr. Vivek Ayyagari, Mr.
Angad Makkar, Mr. M. J. Sudarshan,
Ms. Ramya Aggarwal and Mr. Sohrab
Mann, Advocates.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 28 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Mr. Anand Raja Adv, Ms. Tanta
Chaudhry. Mr. Shivam Tiwari & Mr.
Samyak Bilala Advs. for D-8.
versus
AMAZONBUYS.IN & ORS. ..... Defendants
Through: Mr. Vineet Dhanda CGSC for UOI
(M: 9811013810).
Mr. Raghav Awasthi, Advocate for
D-5.
Mr. Navneet Mishra, Advocate for
Ms. Ritu Mishra Advocate for D-6
(M: 9318374047).
Mr. Prashant Prakash, Advocate for
D-7.
Ms Yukti Gupta, Advocate for HDFC
Bank
Ms. Mrinal Ojha, Mr. Debarshi Dutta
& Mr. Aayush Kevlani, Advocates for
D-8 (M-9167094381)
Mr. Shashi Shekhar Dixit, Adv. for
D-10.
Mr. Vineet Dhanda, CGSC with Mr.
Abhishek Singh, Advocate for
UOI/D-18 & 19.
Mr. Harshal Arora, Advocate for D-5.
(M:9711986759)
Mr. Varun Pathak, Ms. Amee Rana,
and Mr. Vishesh Sharma, Advocates
for D-4.
Mr. Akshay Goel, Mr. Shivam Narang
& Mr. Lalit Kashyap, Advocates
Mr. M.K. Singh, Advocate for Mr.
Samir Chugh, Advocate for Airtel.
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 29 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Manoj, IFSO, Special Cell.
Ms Ritu Mishra, Advocate for D-6
Canara Bank (M- 9873796792)
(35) WITH
+ CS (COMM) 303/2022, I.As.7302/2022, 7307/2022, 17365/2022,
19451/2022, 21036/2022, 169/2023, 1932/2023, 1933/2023,
3319/2023, 7338/2023, 8120/2023, 11597/2023, 13276/2023,
17896/2023, 24159/2023, 720/2024, 3785/2024
BURGER KING CORPORATION ..... Plaintiff
Through: Ms. Meenakshi Ogra, Mr. Tarun
Khurana, Mr. Rishi Vohra & Ms
Chhavi Panday, Advs.
(M:7291005464)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Raunaq Kamath and Mr. Sauhard
Alung, Advocates. (M: 9425341404)
Mr Rajesh Kumar Gautam, Mr Anant
Gautam, Mr R P Daida, Mr Dinesh
Sharma, Ms Anani Achumi, Ms
Shivani Sagar, Advocates for R-11
(M. 8860853124)
Mr. Yashu Rustagi, Adv for Indian
Bank (M. 8882149812)
Mr. Kumar Vishwjeet, Adv. for D-15
(M. 9718909886)
Mr. Sandeep Kumar Mahapatra,
CGSC, Mr. Tribhuvan, Advs. for D-15
Mr D.C. Tripathi, Advocate for D-19.
Mr. Ramesh Kumar Mahaliyan, Adv.
for D-20 (M. 8275092500)
Mr Amit Mahaliyan, Advocate
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal Advocates for D-16 (M.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 30 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
9987115749)
Versus
SWAPNIL PATIL & ORS. ..... Defendants
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander
Mathai Paikaday, Advocates.
Mr. Shashi Shekhar Dixit, Advocate
(M. 9818455555)
Mr Amit Mahaliyan, Advocate for
Bank of Maharashtra.
(M:9899491980)
Ms. Yashika Kapoor and Mr.
Prashant Arora, Advocates for D-14.
Mr. Alipak Banerjee, Mr. Parva
Khare, Mr. Brijesh Ujjainwal
Advocates for D-16 (M:9987115749).
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Ms. Shivani Shah, Mr. Amandeep
Singh, Ms. Amrita Rana, Mr. Vinay
Ranjan, Mr. Manu Pratap Singh,
Advs for D-20 (M: 9005669985).
(36) WITH
+ CS (COMM) 389/2022 & I.As. 9069/2022, 12578/2022
THE CAPITAL GROUP COMPANIES, INC ..... Plaintiffs
Through: Mr. Anirudh Bakhru, Ms. Neeharika
Chauhan, Mr. Naqeeb Nawab, Ms.
Sejal Tayal, Ms. Pragya Choudhary,
Advs.
versus
ASHOK KUMAR & ORS. ..... Defendants
Through: Ms. Nidhi Raman, CGSC with Mr.
Sachin Dubey, Mr. Debarchan De,
Adv for D-4 & 5.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 31 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell
Mr. Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr. Brijesh
Ujjainwal for D-12 (M: 9987115749)
Mr. Prashant Prakash, Advocate for
D-19.
(37) WITH
+ CS (COMM) 113/2023 & I.As. 4200/2023, 21659/2023
INDIAN FARMERS FERTILISER COOPERATIVE ..... Plaintiff
Through: Mr. Abhishek Singh, Mr. J. Amal
Anand, Mr. Elvin Joshy, Mr. Vikram
Singh Dalal, Mr. Shashwat Tyagi,
Ms. Alisha Sharma, Advocates.
Versus
REGISTRANT OF IFFCOFRANCHISE.COM & ORS .. Defendants
Through: Mr. Rajshekhar Rao Sr. Adv with
Ms. Tine Abraham, Ms. Shivani
Rawat, Mr. Mohanakrishna C., Mr.
Abhi Udai Singh, Mr. Harshil
Wason, Advocates for D-33. (M:
8054452858)
Mr Varun Pathak, Mr Shyamal Anand,
Mr. Thejesh Rajendran, Mr Tejpal
Singh Rathore, Adv. for D-34
Mr Nitinjya Chaudhry, Sr Panel
Counsel with Mr Rahul Mourya,
Adv. for D-35 & 36 (M:
9810103680).
Mr. Susmit Pushkar, Adv., Mr. Anchit
Oswal, Adv., Mr. Gaurav Sharma,
Adv., Ms. Naina Agarwal, Adv. for
D-38.
Mr. Ramesh Babu with Ms. Manisha
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 32 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Singh and Ms. Jagriti Bharti, for
Advs. D-39 (M. 9873922734)
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
Mr. Nitinjya Chaudhry, Senior Panel
Counsel with Mr. Rahul Mourya
Advs. for D-35
Ms. Jagriti Bharti on behalf of Mr.
Ramesh Babu, Adv. for RBI.
Mr. Mrinal Ojha, Mr. Debarshi Dutta,
Ms. Tanya Chaudhry, Mr. Rishabh
Agarwal, Advs. for Godaddy.
(38) AND
+ CS (COMM) 610/2023 & I.A. 16723/2023, 647/2024
CRESSET CAPITAL MANAGEMENT LLC & ANR. ..... Plaintiffs
Through: Mr. Sourabh Rath & Mr. Vibhore
Yadav, Advs. (M: 9811153629)
versus
REGISTRANT OF WWW.CRESSETCAPITAL.IN ,
WWW.CRESSETINDIALIVE.LIVE & ORS. ..... Defendants
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Anand Raja Adv, Ms.
Tanta Chaudhry. Mr. Shivam Tiwari
& Mr. Samyak Bilala Advs. for D-6.
(M:9990952258)
Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai
Paikaday, and Mr. Krishnan V.,
Advocates (M: 9810788606).
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat Alexander
Mathai Paikaday, Advocates.
Signature Not Verified
Digitally Signed CS (COMM) 135/2022& connected matters Page 33 of 36
By:RAHUL
Signing Date:04.07.2024
14:49:46
Ms Hetu Arora Sethi, ASC, GNCTD
with Insp Suneel Siddhu, Insp
Sanjeev Solanki, Insp Arundev
Nehra, Insp Bhanwar Singh, SI
Manoj, IFSO, Special Cell.
CORAM:
JUSTICE PRATHIBA M. SINGH
Prathiba M. Singh, J. (Oral)
1. This hearing has been done through hybrid mode.
2. The present batch of matters relate to domain names being registered by
unknown third parties infringing trade mark rights of various brand owners
and implementation of Court orders by the Domain Name Registrars
('DNR's). In response to the challenges arising out of unauthorised
registrations, from time to time, various directions have been passed by this
Court in respect of blocking, locking and suspending of the infringing domain
names, and implementation of Court orders by various DNRs which may or
may not be located in India
3. Ld. Counsels on behalf of the Plaintiffs have commenced their
submissions. Mr. Siddharth Chopra, ld. Counsel has appeared in CS
(COMM)s 26/2022, 113/2023, 233/2022, 275/2022, 364/2022, 399/2021 and
475/2022. He has also handed over written submissions and judgments.
4. Mr. Anirudh Bakhru, ld. Counsel appearing in CS(COMM)135/2022
has also commenced his arguments.
5. Ms. Jagriti, ld. Counsel appearing for the Reserve Bank of India
('RBI') has handed over an affidavit of the RBI dated 2nd July, 2024. As per
the said affidavit, which has been deposed by one Ms. Geeta, Assistant
General Manager in the Department of Supervision with the RBI, the
verification of the beneficiary's name called the beneficiary's name lookup
facility as captured in the order dated 26th May, 2023 has now been
implemented in respect of member participants of the immediate payment
service. As per the affidavit, banks would be advised by December 2024, to
extend the said facility for IFSC or mobile number and MMID (including
RTGS and NEFT). The relevant portions of the affidavit are set out below:
"3. In this regard, it is submitted that the beneficiary's
name lookup facility has been made available to banks
who are member participants of Immediate Payment
Service (IMPS) which is a real time fast payment system
operated by National Payments Corporation of India
(NPCI). The remitter enters the Account number and
IFSC (Indian Financial System Code) or Mobile
Number and MMID (Mobile Money Identifier) of the
beneficiary and the name of the beneficiary's account is
made available to the remitter.
4. It is submitted that as on June 10, 2024, total No. of
178 banks have completed testing and have been
onboarded on this service provided by IMPS. In the
month of May 2024, a total of 148 banks have put in
about 23 Lakh requests.
5. The facility can also be used with other payment
systems that use the same combination of account
number and IFSC or Mobile number and MMID (which
includes RTGS and NEFT). The banks will be advised
by end December 2024 to extend the same beneficiary
name lookup facility to their customers using RTGS and
NEFT payment systems."
6. The said affidavit is taken on record. Let the RBI's counsel ensure that
the affidavit is brought on record.
7. In addition, ld. Counsel submits that in terms of the previous order
dated 15th April, 2024 in respect of circulation of Standard Operating
Procedures ('SOP') for cooperation with the law enforcement agencies, the
affidavit states that the Indian Bank Association ('IBA') has finalized an
updated SOP in consultation with Central Intelligence Economic Bureau
('CEIB') and the same has been circulated vide email dated 3rd June, 2024.
The copy of the said email along with the SOP has been attached to this
affidavit. A copy of this affidavit be provided to Ms. Hethu Arora Sethi, ld.
ASC who can circulate within the Delhi Police and any other law enforcement
agencies who may need cooperation from various banks.
8. List all the matters for further hearing on 23rd August, 2024 at 2:30
p.m.
9. List CS(COMM) 350/2020, CS(COMM) 176/2021, CS(COMM)
255/2020, CS(COMM) 324/2020 and CS(COMM) 471/2020 on 9th August,
2024 and 23rd August, 2024 at 2:30 p.m. for consideration of certain
applications.
PRATHIBA M. SINGH
JUDGE
JULY 02, 2024/Rahul/bh
