Delhi High Court
Lakshay Agarwal vs Union Of India & Anr. on 19 January, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1 (SB) to 104 (SB), 106 (SB) & 107 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 19th January, 2024
(2)
+ W.P.(C) 5315/2020 & CM APPL. 19189/2020, 4237/2023
MASTER ARNESH SHAW ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Mr. Asif Ahmed, Advocate. (M:
9560995495)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Adv. for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Mr. Dharmender Verma and Mr.
Vishal Singh, Advs. for BIRAC. Dr.
Sheffali Gulati, (AIIMS).
Mr Dharmender Verma Adv., Mr.
Vishal Singh Adv., Mr. Shantanu
Garg Advocate for BIRAC (M:
9625777607).
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-3.
Mr. Dinesh Kumar, Adv. with Mr
Navneet Pratap Singh, Deputy Drugs
Controller General of India & Mr.
Arunachalam C., ACD (I). (M:
9990755693)
(1) WITH
+ CONT.CAS(C) 415/2022 & CM APPL. 18280/2022
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 1 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
MASTER MEDHANSH JHAWAR @ MADHAV THROUGH HIS
NATURAL GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
versus
RAJESH BHUSHAN & ORS. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Mayank
Kamra, Adv. for R-2.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
(3) WITH
+ W.P.(C) 11610/2017 & CM APPLs. 27637/2018
FSMA INDIA CHARITABLE TRUST ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC (Civil),
GNCTD and Mr. Vanshay Kaul, Adv.
for R-2.
Mr. Vijay Joshi, Sr. Panel Counsel
for UOI.
Mr Pravin Anand Mr Shrawan
Chopra Ms Prachi Agrawal Mr
Achyut Tewari, Advocates for Roche
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 2 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
India (M. 860463357)
Mr. Tanveer Oberoi, Adv.
Mr. Anand Grover, Sr. Advocate with
Mr. Saurabh Chauhan, Mr. Varun
Jain, Mr. Rohin Bhatt, Ms. Reny
Chauhan, Mr. Sadeeq Ur Rahman
Advs. along with Ms. Archana Panda,
AR. (M:9971540730)
(4) WITH
+ W.P.(C) 2943/2020 &CM APPLs.10227/2020, 6633/2022,
7534/2023
ALISHBA KHAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD,
Ms. Ayushi Bansal, Mr. Sanyam Suri
and Ms. Arshya Singh, Mr. Siddhant
Dutt, Advocates for R-2 and 4
(M:9891363718).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(5) WITH
+ W.P.(C) 7756/2023 & CM APPL. 29934/2023
MASTER PUSPENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PAWAN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 3 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(6) WITH
+ W.P.(C) 8200/2023 & CM APPL. 31454/2023
MASTER DRASHTANT JHALA THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. JAYDEEP
SINGH JHALA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(7) WITH
+ W.P.(C) 8947/2023 & CM APPL. 33930/2023
DIVYANSH KARNANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJESH KUMAR
KARNANI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(8) WITH
+ W.P.(C) 8948/2023 & CM APPL. 33931/2023
ARJUN SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SANJEEV SHARMA ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 4 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(9) WITH
+ W.P.(C) 8973/2023 & CM APPL. 34025/2023
ADVIK RAYAKAWAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PIYUSH RAYAKAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(10) WITH
+ W.P.(C) 8986/2023 & CM APPL. 34083/2023
LAKSHAY AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 5 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Abhigyan Siddhant, Advocate.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(11) WITH
+ W.P.(C) 8996/2023 & CM APPL. 34122/2023
ADARSH SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. VIJAY KUMAR SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman
Bhardwaj CGSC and Mr. Kushagra
Kumar, Ms. Manaswini Kondepudi,
Advs. Mr. Vedansh Anand (GP), for
UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
Mr Abhishek Sharma, Miss Kritya
Sinha, Mr. Pranshul Kulshreshtha,
Advs. for R-5. (M: 8294621791)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(12) WITH
+ W.P.(C) 10782/2020 & CM APPL.33828/2020
AVIRAJ GARG, AGE 4 YEARS, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. ABHINAV GARG..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 6 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Amrita Prakash, CGSC and Mr.
Vishal Ashwani Mehta, Advocates
(M:9818667963).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.s
(13) WITH
+ W.P.(C) 322/2021 & CM APPL. 812/2021
KESHAV SHARMA AGE 12 YEARS THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SANJEEV
KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ajay Digpaul and Ms. Ishita
Pathak, Mr. Kamal Digpaul with Ms.
Swati Kwatra, Advocates for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(14) WITH
+ W.P.(C) 1491/2021 & CM APPLs. 4291/2021, 8671/2022
MASTER MEDHANSH JHAWAR @ MADHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 7 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(15) WITH
+ W.P.(C) 1511/2021 & CM APPLs. 4331/2021, 8616/2022
MASTER KENIT JHAWAR @ KESHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rishabh Sahu, Central Govt Sr.
Counsel with Mr Sameer Sharma,
Adv. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ghanshyam Mishra, and Ms.
Priyanka Verma, Advocate with Mr.
Babli Chauhan, Adv. for
R-1. (M: 9899794006)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(16) WITH
+ W.P.(C) 1611/2021 & CM APPL. 4600/2021
LAKSHYA KUMAR GOYAL, 8 YRS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH.
VIPIN KUMAR .... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Bharathi Raju, Sr. Panel Counsel
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 8 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
with Mr. Rohit Singh, for UOI.
(M:9868895906)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(17) WITH
+ W.P.(C) 3662/2021 & CM APPLs. 11103/2021, 25590/2021,
32504/2021
PAYEL BHATTACHARYA ..... Petitioner
Through: Mr. Aditya Chatterjee and Mr. Ishaan
Karki, Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD,
Ms. Ayushi Bansal, Mr. Sanyam Suri
and Ms. Arshya Singh, Mr. Siddhant
Dutt Advocates for R-2
(M:9891363718).
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(18) WITH
+ W.P.(C) 3682/2021 & CM APPL.11153/2021
HARSHIT SONI, 16 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. TIKAM CHAND
SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 9 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel for R-1 (M:9971579687).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(19) WITH
+ W.P.(C) 3689/2021 & CM APPL.11179/2021
DHANANJAY BHARDWAJ, 11 YEARS OLD, THROUGH
HIS NEXT FRIEND AND NATURAL FATHER
SH. AMIT KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Uniyal and Mr. Dhawal
Uniyal with Mr. Satyam Pandey Advs
for R-1 (M:9560806614).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(20) WITH
+ W.P.(C) 3706/2021 & CM APPL. 11229/2021
KHUSHWANT BHARDWAJ, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. NIKHIL BHARDWAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 10 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjib Kumar Mohanty, Sr. Panel
Counsel with Mr. Subesh K. Sahood,
Adv. for R-1.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(21) WITH
+ W.P. (C) 3707/2021 & CM APPL. 11230/2021
AARAV GARG, 5 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH.
VIVEK ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Siddharth Khatana, Advocate for
UOI. (M:9811132326)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(22) WITH
+ W.P.(C) 3729/2021 & CM APPL.11269/2021
MANISH, 8 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PHOOL CHAND JAT &
ANR .... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 11 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(23) WITH
+ W.P.(C) 3737/2021 & CM APPL. 11277/2021
SHOURYA MARU, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. KAMAL KUMAR MARU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ranvir Singh (CGSC) for R-1.
(M:9818071061)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(24) WITH
+ W.P.(C) 3859/2021 & CM APPL. 11647/2021
SIDDHARTH SWARNKAR, 9 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. DINESH KUMAR SWARNKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD
with Ms. Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh Advocates
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 12 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
for R-1 to 5 (M:9891363718).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(25) WITH
+ W.P.(C) 4045/2021 & CM APPL. 12213/2021
UTKARSH INDRAJIT PAWAR, 10 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. INDRAJIT
DAMAR PAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Sabharwal, Sr. Panel
Counsel with Ms. Shweta, Advocate
for UOI.
Mr. Harish Kumar Garg and Ms.
Palak Gupta, Ms. Khushboo Sharma,
Advocates for UOI (M:9810150029).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(26) WITH
+ W.P.(C) 4067/2021 & CM APPL. 12306/2021
ANSHU, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NARENDRA KUMAR
YADAV ...... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 13 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(27) WITH
+ W.P.(C) 4259/2021 & CM APPL. 12948/2021
ISHAAN, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJVIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Ripudam Bhardwaj, CGSC with
Mr. Vinod Tiwari, Adv. for R-1 & 3.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(28) WITH
+ W.P.(C) 4304/2021 & CM APPL. 13108/2021
TANAV HANDOO, 6 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. AMIT
HANDOO ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Satya Ranjan, (Sr. Panal Counsel)
with Mr. Kautilya Birat, Advs for
UOI.
Mr. Tanveer Oberoi, Adv. for
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 14 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(29) WITH
+ W.P.(C) 4551/2021 & CM APPL. 13949/2021
SHAURYA DAHIYA, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. SATBIR
DAHIYA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Avnish Singh, SPC Along with
Mr. Mahendra Vikram Singh & Ms.
Kanchan Kumari, Advocate.
(M:8826437138)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Anurag Ahluwalia, CGSC with
Tarveen Singh Nanda, Govt. Pleader.
(M: 8826437138)
(30) WITH
+ W.P.(C) 4812/2021 & CM APPL. 14844/2021
NIKHIL YOGENDERSINGH CHOUDARY, 17 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER SH.
YOGENDERSINGH P CHOUDARY ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 15 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Ranvir Singh (CGSC) for R-1.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(31) WITH
+ W.P.(C) 5394/2021 & CM APPL. 16683/2021
UDAYVEER SINGH GULERIA, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. RAMESH GULERIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(32) WITH
+ W.P.(C) 5395/2021 & CM APPL. 16686/2021, 63399/2023
MASTER AYUSHMAN CHATURVEDI ..... Petitioner
Through: Mr. Anurag Ojha and Mr. Deepak
Somani, Advocate.
Mr. Deepak Somani, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Niraj Kumar, Sr. Central Govt.
Counsel for UOI.
Ms. Varsha Sharma on behalf of Mr.
Parth Goyal for Mr. Jawahar Raja,
ASC(C) GNCTD.
Mr. Tanveer Oberoi, Adv. for
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 16 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(33) WITH
+ W.P.(C) 9684/2021
AADHYAN JAISWAL 11 YEARS OLD THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH ANIL KUMAR
JAISWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Mayank
Kamra, Adv. for R-2.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(34) WITH
+ W.P.(C) 14317/2021 & CM APPLs. 45148/2021, 14521/2023
SHREYANSH AARAV, 11 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SMT. KANCHAN
KAMINI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 17 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(35) WITH
+ W.P.(C) 1182/2022 & CM APPL. 3442/2022
INSHA MINOR THROUGH HER NEXT FRIEND AND
NATURAL FATHER SH IRSHAD AHMAD SOFI..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sanjeev Uniyal & Mr. Dhawal
Uniyal with Mr. Satyam Pandey, Ms.
Ritagya Mishra Advs for R-1.
(M:9560806614)
Mr. Rishikesh Kumar ASC-GNCTD,
with Mr Aditya Raj, Mr. Muhammad
Zaid, Mr. Sheenu Priya, Mr. Sudhir
Kumar Shukla & Mr Sumit
Choudhary, (Advocates)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(36) WITH
+ W.P.(C) 1054/2023 and CM APPL. 4164/2023
MASTER TUSHAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. JAI PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 18 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Advocate for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(37) WITH
+ W.P.(C) 1079/2023 and CM APPL. 4248/2023
MASTER RUDRA PAWAR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. ANU VISHNOI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Dr. Nabendu Sekhar Chatterjee, from
ICMR.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(38) WITH
+ W.P.(C) 2614/2023
KARAN, 14 YEARS OLD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VIJAY KUMAR ..... Petitioner
Through: Ms. Sonia Sharma, Ms. Neha Chugh,
Mr. Vijay Chandra Jha, Adv. Ms.
Purva Chugh & Mr. Tushant, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 19 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Nitinjya Chaudhry, Sr Panel
Counsel with Mr. Abhishek, GP, Mr.
Rahul Mourya, Adv. (M-
9810103680).
Mr. Abhishek Khanna, Adv. for R-1.
Mr. Tanveer Oberoi, Adv. for
(AIIMS)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(39) WITH
+ W.P.(C) 4495/2023 & CM APPL.17190/2023
PARAS JAIN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SANDEEP JAIN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates. (M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar, Advocate, SPC, UOI.
Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Adv. for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(40) WITH
+ W.P.(C) 4502/2023 & CM APPL.17238/2023
SHREYANSH VERMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ KANT VERMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 20 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar Yadav, Ms. Nitya
Sharma, Ms. Jasmine Sheikh
Advocate for UOI. (M:9818836222)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(41) WITH
+ W.P.(C) 4526/2023 & CM APPL.17321/2023
MASTER LAKSHYAVED KALISHARAN
THROUGH HIS NEXT FRIEND
AND NATURAL MOTHER SHILPA RAMESH .... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Virender Pratap Singh Charak
and Ms.Shubhra Parashar Advocates
for UOI.
Mr. Virender Pratap Singh Charak,
Ms. Shubhra Parashar, Mr. Yash Hari
Dixit, Mr. Akshay Kumar, Mr.
Pushpender Singh Charak, Ms. Pinky
Yadav, Advs. (M: 9958458448)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(42) WITH
+ W.P.(C) 4535/2023 & CM APPL.17331/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 21 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
MASTER CHINMAY BARUPAL THROUGH
HIS NEXT FRIEND AND NATURAL
FATHER SH. ASHOK KUMAR BARUPAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Monika Arora ( CGSC) , Mr Yash
Tyagi , Adv & Mr Subhrodeep, Adv.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(43) WITH
+ W.P.(C) 4536/2023 & CM APPL.17333/2023
MADHAV SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sushil Raaja, Advocate with
Arani Chaudhary, Advocate for UOI.
Mr. Sushil Raaja, SPC, UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(44) WITH
+ W.P.(C) 4538/2023 & CM APPL.17337/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 22 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
SANDEEP KALIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Mukul Singh CGSC with Mr.
Majjari Umesh, Ms. Ira Singh, Adv.
for R-1. (M: 9971359513)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(45) WITH
+ W.P.(C) 4539/2023 & CM APPL.17340/2023
RAJVEER SRIVASTAVA THROUGH HIS
NEXT FRIEND AND NATURAL FATHER
SH. RAJESH KUMAR SRIVASTAVA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Mukul Singh (CGSC) with Ms.
Ira Singh, Adv. for UOI. (M:
9971359512)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 23 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
(46) WITH
+ W.P.(C) 4591/2023 & CM APPL. 17548/2023
VANSH THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. VIPIN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Monika Arora (CGSC), Mr.
Kushal Mr. Subhrodeep Saha Mr
Yash Tyagi , Adv & Mr Subhrodeep,
Adv.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(47) WITH
+ W.P.(C) 5102/2023 & CM APPL.19968/2023
PRANSHU NAMDAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARIXIT NAMDHAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Ritu Reniwal (SPC UOI).
Ms Prerna Dhall & Mr Ripu Dhiman,
Advocates (M- 8920466138)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 24 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(48) WITH
+ W.P.(C) 5726/2023 & CM APPL. 22436/2023
MASTER HARENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SUNDER SINGH & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand and Mr Rudra Paliwal
Advocates for UOI..
Mr. Tanveer Oberoi, Advocate for
(AIIMS).
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-4.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(49) WITH
+ W.P.(C) 5753/2023 & CM APPL. 22528/2023
VINAY THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MEHAR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 25 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr Atul Sai Krishna Senior Panel
Counsel, Mr Hardik Bedi GP. (M:
8010414123)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-2.
(50) WITH
+ W.P.(C) 6089/2023 & CM APPL. 23902/2023
MASTER SAIANSH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AVTAR SINGH MALHOTRA. Petitioner
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr
Hardik Bedi GP Mr. Waize Ali Noor,
Ms. Vidhi Jain & Ms. Anvi Garg
Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr Krishna Senior Panel Counsel,
Mr Hardik Bedi GP. (M:
8010414123)
Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Adv. for UOI.
(51) WITH
+ W.P.(C) 7549/2023 and CM APPL. 29273/2023
MASTER CHUNNU YADAV THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. SANJEEV KUMAR ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 26 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Gokul Sharma (GP) for R-1. (M-
9045885304)
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Ms Prerna Dhall & Mr Ripu Dhiman,
Advocates (M- 8920466138)
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(52) WITH
+ W.P.(C) 7553/2023 and CM APPL. 29299/2023
MASTER HARSHIT PAWAR THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. PRAVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI with Ms
Prerna Dhall, Adv.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 27 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Ms. Anvi Garg Adv., Advs for UOI.
(53) WITH
+ W.P.(C) 7644/2023 and CM APPLS. 29628-29/2023
MASTER SATYAKI ADAK THROUGH HIS NATURAL
GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate.
Mr. Ankit Verma, Advocate.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(54) WITH
+ W.P.(C) 10031/2023 and CM APPL. 38666/2023
ADITYA KUMAR YADAV THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PREM SHANKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Mr. Rahul Malhotra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 28 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(55) WITH
+ W.P.(C) 10063/2023 and CM APPL. 38727/2023
SUMIT KUMAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AMARJIT SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. with Mr. Vedansh
Anand (GP), for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
(56) WITH
+ W.P.(C) 10064/2023 and CM APPL. 38728/2023
ADITYA SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MUKESH KUMAR SONI..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 29 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(57) WITH
+ W.P.(C) 10606/2023 & CM APPL. 41165/2023
UMANAND KUMAR SONI THROUGH HIS NEXT FRIEND AND
NATURAL GRANDFATHER SH. NANDU PRASAD
SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vineet Dhanda, CGSC with Mr.
Durga D. Vashist, Adv. for R-1.
(M:9811013810)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(58) WITH
+ W.P.(C) 10867/2023 & CM APPL. 42110/2023
PARTH KAMBOJ THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARDEEP KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 30 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(59) WITH
+ W.P.(C) 10870/2023 & CM APPL. 42114/2023
PARV INSAN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. WAZIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(60) WITH
+ W.P.(C) 12222/2023 & CM APPL. 48011/2023
SAKSHAM JANGLA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 31 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(61) WITH
+ W.P.(C) 13172/2023 & CM APPL. 52098/2023
TANUJ THROUGH HIS NEXT FRIEND AND NATURAL
FATHER MR. SUDHIR KUMAR & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(62) WITH
+ W.P.(C) 13173/2023 & CM APPL. 52099/2023
AMAN MEENA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SAMAY SINGH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(63) WITH
+ W.P.(C) 13174/2023 & CM APPL. 52100/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 32 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
HARSHIT RAJPUT THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. MEENA RAJPUT ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(64) WITH
+ W.P.(C) 13175/2023 & CM APPL. 52102/2023
PARMARTH KAPOOR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER MS. SURABHI BHARDWAJ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(65) WITH
+ W.P.(C) 13177/2023 & CM APPL. 52129/2023
HARSHIL MEHANDIRATTA & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 33 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(66) WITH
+ W.P.(C) 13179/2023 & CM APPL. 52133/2023
MANVIK KHANGWAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(67) WITH
+ W.P.(C) 13180/2023 & CM APPL. 52134/2023
GAURAV KAPOOR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(68) WITH
+ W.P.(C) 13186/2023 & CM APPL. 52141/2023
SOUMYA MISHRA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VINOD KUMAR
MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 34 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(69) WITH
+ W.P.(C) 13187/2023 & CM APPL. 52142/2023
SUMIT VERMA THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. KRISHNA DEVI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(70) WITH
+ W.P.(C) 13188/2023 & CM APPL. 52145/2023
VIKASH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(71) WITH
+ W.P.(C) 13190/2023 & CM APPL. 52148/2023
REHAN THROUGH HIS NEXT FRIEND AND NATURAL
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 35 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
FATHER SH. VINAY KAMAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(72) WITH
+ W.P.(C) 13191/2023 & CM APPL. 52149/2023
YASH THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. MONU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(73) WITH
+ W.P.(C) 13192/2023 & CM APPL. 52152/2023
AARUSH PRITHWANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. BHISHAM PRITHWANI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 36 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(74) WITH
+ W.P.(C) 13193/2023 & CM APPL. 52153/2023
MANAV PALSANIA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AJAY KUMAR PALSANIA..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(75) WITH
+ W.P.(C) 13196/2023 & CM APPL. 52158/2023
HIMANSHU SHARAMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VISHAL SHARAMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 37 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(76) WITH
+ W.P.(C) 13197/2023 & CM APPL. 52159/2023
MRADUL MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(77) WITH
+ W.P.(C) 13236/2023 & CM APPL. 52311/2023
YASH RAJ SINGH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHARMENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 38 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(78) WITH
+ W.P.(C) 13237/2023 & CM APPL. 52314/2023
PARMEET SINGH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. KULDEEP SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(79) WITH
+ W.P.(C) 13239/2023 & CM APPL. 52319/2023
MOHIT THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SURENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(80) WITH
+ W.P.(C) 13240/2023 & CM APPL. 52321/2023
MOHAMMAD ARSHAD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MOHAMMAD HANIF..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 39 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(81) WITH
+ W.P.(C) 13259/2023 & CM APPL. 52378/2023
SAHIL THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MAHESH YADAV ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(82) WITH
+ W.P.(C) 13260/2023 & CM APPL. 52379/2023
VISHWAS GOYAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MANGLESH GOYAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
(83) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 40 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
+ W.P.(C) 13304/2023 & CM APPL. 52496/2023
VIHAAN GUPTA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. GAURAV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(84) WITH
+ W.P.(C) 13379/2023 & CM APPL. 52805/2023
SAMEER LAMBA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. HANSRAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(85) WITH
+ W.P.(C) 13389/2023 & CM APPL. 52855/2023
SALMAN KHAN THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. HUSAIN ALI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 41 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Shubham Prasad, G.P. for UOI.
(M: 9712533333)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(86) WITH
+ W.P.(C) 13417/2023 & CM APPL. 53006/2023
HENIL PATEL THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PANKAJ KUMAR PATEL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
Mr. Shubham Prasad, G.P. for UOI.
(M: 9712533333)
(87) WITH
+ W.P.(C) 13449/2023 & CM APPL. 53114/2023
HENILKUMAR PRAJAPATI THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. KANAIYALAL
PRAJAPATI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Shashank Garg, CGSC for UOI
with Mr. Vanshul Pali, Adv. (M:
9711552649)
(88) WITH
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 42 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
+ W.P.(C) 13453/2023 & CM APPL. 53123/2023
TIRTH RAVI KHAIRNAR THROUGH HIS NEXT FRIEND AND
NATURALFATHER SH. KHAINAR RAVI BHAI..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(89) WITH
+ W.P.(C) 13456/2023 & CM APPL. 53134/2023
RUDRA KIRTI KUMAR PATEL THROUGH HIS NEXT FRIEND
AND NATURALFATHER SH. KIRTI KUMAR HIRABHAI
PATEL ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(90) WITH
+ W.P.(C) 13469/2023 & CM APPL. 53236/2023
JEET GOSAI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PRAGNESHGIRI PRAVINGIRI
GOSAI ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 43 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(91) AND
+ W.P.(C) 13475/2023
ANUJ KUMAR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Seema Singh, Adv. UOI R1. (M:
8588871365)
Mr. Shashank Garg, CGSC with Mr.
Vanshul Pali, Adv. for R-1.
(92) WITH
+ W.P.(C) 14141/2023 & CM APPL. 55947/2023
TAKSH KAUSHIK THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH VED PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
(93) WITH
+ W.P.(C) 15263/2023 & CM APPL. 61134/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 44 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
MOHAMMAD AYAAN SHEIKH THROUGH HIS NEXT FRIEND
AND NATURAL MOTHER MRS. AYESHA SHEIKH..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(94) WITH
W.P.(C) 15301/2023 & CM APPL. 61316/2023
SHRESHTH SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(95) WITH
W.P.(C) 15302/2023 & CM APPL. 61317/2023
SHIVAM THROUGH HIS NEXT FRIEND AND NATURAL
MOTHER SMT. SWATI LOHIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 45 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(96) WITH
W.P.(C) 15315/2023 & CM APPL. 61386/2023
NIKUNJ GUPTA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. ASHWANI GUPTA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(97) WITH
W.P.(C) 15334/2023 & CM APPL. 61502/2023
DEVANSH AGARWAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. CHANDRAPRAKASH
AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 46 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Anurag Ahluwalia, CGSC, for R-
1
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(98) WITH
W.P.(C) 15336/2023 & CM APPL. 61505/2023
RAHUL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Anurag Ahluwalia, CGSC with
Mr. Tarveen Singh Nanda, Govt
Pleader.
(99) WITH
W.P.(C) 15618/2023 & CM APPL. 62576/2023
KULDEEP SINGH NARUKA & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Pratima N Lakra CGSC with
Vanya Bajaj, Advs. (M. 9968324260)
(100) WITH
W.P.(C) 15639/2023 & CM APPL. 62620/2023
KARAN SONI THROUGH HIS NEXT FRIEND AND NATURAL
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 47 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
FATHER SH. JUGAL KISHOR SONI AND ANR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Ms. Pratima N Lakra CGSC with Ms
Kashish G Baweja, Advocate.
(101) WITH
+ W.P.(C) 14150/2023 & CM APPL. 55962/2023
TANVEER SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DEEPAK SHARMA ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr Vedansh Anand, Adv. for R-1.
(M: 8076802450)
Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
(102) WITH
W.P.(C) 16267/2023 & CM APPL. 65509/2023
PRINCE PAREEK THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. PANKAJ PAREEK ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 48 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
(103) AND
W.P.(C) 16361/2023 & CM APPL. 65805/2023
SARANSH KUMAR THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. SATISH KUMAR MANDAL ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
(104) AND
W.P.(C) 55/2024 & CM APPL. 187/2024
BUSHRA KHAN THROUGH HER NEXT
FRIEND AND NATURAL FATHER
SH. ASHRAT ALI KHAN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
(106) AND
W.P.(C) 436/2024 & CM APPL. 2013/2024
VIKASH KUMAR THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. SANDEEP ..... Petitioner
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 49 of 54
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:22.01.2024
19:08:31
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
(107) AND
W.P.(C) 479/2024 & CM APPL. 2128/2024
PARTH SAH THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. RAMANAND ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 19.01.2024
1. This hearing has been done through hybrid mode.
2. The present batch of petitions have been filed by the Petitioners who
are children suffering from rare diseases. The Petitioners, who are in their
tender years are facing hardships that are both physically daunting and
emotionally taxing. The condition of the Petitioners is deepened by the rarity
and complexity of their conditions. These matters have been heard by the
Court from time to time and various directions have been issued for enabling
treatment and making medicines available to the Petitioners. In the present
batch of cases, the Court is not only focused on providing immediate relief
to the Petitioners in the form of access to necessary treatments and
medications but is also attempting a holistic and comprehensive solution to
ensure equitable access to drugs needed for persons with rare diseases.
Communication from M/s. Sarepta Therapeutics
3. Vide order 5th January, 2024, this Court noted that M/s Sarepta
Therapeutics was represented before it. Mr. Saurabh Kirpal, the ld. Senior
Counsel, had presented to the Court a communication/submission on behalf
of M/s Sarepta Therapeutics, as forwarded by Mr. Charles Gerrits through
its counsel, Mr. Anish Chawla. The Court had reviewed the terms contained
in the said email and, accordingly, issued the following directions:
i. The said communication/submission, including the two emails
dated 4th January 2024, was to be presented to the National Rare
Diseases' Committee (hereinafter, 'NRDC') on 8th January, 2024,
coinciding with the next scheduled meeting.
ii. Representatives of M/s Sarepta Therapeutics, along with the ld.
Counsel Mr. Anish Chawla, were permitted to attend the meeting
either online, in person, or via a hybrid method.
4. The final report of the NRDC had been submitted to the Court by Mr.
Kirtiman Singh, the ld. Counsel, in a sealed envelope. The Court had also
reviewed the final report. Considering the aforementioned developments and
communication from M/s Sarepta Therapeutics, the NRDC was to proceed
with its negotiations with M/s Sarepta Therapeutics and subsequently submit
its report concerning DMD as well. Thus, in light of the order
aforementioned, the Court deferred its decision on the final report.
5. Meanwhile, the Court directed that the NRDC should submit to the
Court the final negotiated prices for each of the rare diseases they had
negotiated with the respective companies, enclosed in a sealed envelope.
6. Further, in the last hearing the Court noted the following positive
development:
"13. In a positive development, M/s. Sarepta
Therapeutics has also agreed to provide free
treatment for 14 patients for three months. The
following are the 14 patients suffering from DMD for
whom free treatment shall be provided:
....
14. Accordingly, let Dr. Kabra proceed, place the
required order on M/s. Sarepta Therapeutics. Mr.
Anish Chawla is directed to provide all necessary
assistance to Dr. Kabra and the Petitioners, so as to
enable them to receive the required treatment.
15. In terms of the orders dated 7th December, 2023
and 2nd November, 2023, the supplies of the drugs
shall, therefore, be made within a period of two weeks
by M/s. Sarepta Therapeutics.
16. Let the electronic record of W.P.(C) 5315/2020
titled "Master Arnesh Shaw v. Union of India" be
obtained by the counsels appearing for M/s. Sarepta
Therapeutics. If they wish to make any submissions on
the next date they may do so.
17. The email dated 4th January, 2024 which has been
handed over to the Court by M/s. Sarepta
Therapeutics' counsel shall be kept in safe custody of
the Court Master. The email dated 4th January, 2024
shall be communicated to the Committee by tomorrow
i.e., 6th January, 2024."
7. It is submitted on behalf of AIIMS that, in terms of the previous
order, AIIMS has placed an order for therapies for 14 children which M/s.
Sarepta has assured, would be supplied .
8. Today, the final report of the NRDC has been received by the Court.
The quotation given by M/s. Sarepta Therapeutics to the NRDC has also
been placed on record in a sealed cover.
9. Thus, to facilitate the conclusion of submissions in these writ
petitions, let the report of the NRDC, submitted on 5th January 2024, along
with the addendum handed over to the Court today, be provided to the ld.
Amicus, Ms. Trehan, and Mr. Anand Grover, ld. Sr. Counsel by the Court
Master. The said documents shall be handed over so as to enable them to
make submissions at the next date of hearing. The said report(s) shall be
retained exclusively by these two counsels, and all parties may present their
submissions on the next date, referencing the report and the addendum. The
said reports shall not be shared by the said counsels with anyone else.
10. Ld. Counsels for the Petitioners, ld. Amicus and the counsels for all
the companies, as also the Union of India may make their submissions on
the next date of hearing.
11. For the purpose of carrying out the final hearing in these petitions in a
smooth manner, it is directed that all parties shall submit electronic copies of
their written submissions, along with the copies of any judgments on the
email address of the Court Master. The said submissions should be filed at
least two days before the next date of hearing.
12. In addition AIIMS shall submit a chart regarding the status of
treatment of each of the Petitioners before this Court. If any of the parties
need the electronic records, they are free to obtain the same.
13. List on 26th February, 2024 at 2:30 p.m.
W.P.(C) 436/2024 & CM APPL. 2013/2024
W.P.(C) 479/2024 & CM APPL. 2128/2024
14. These are fresh petitions filed by children who are suffering from rare
diseases seeking directions to the Respondents to provide continuous and
uninterrupted treatment to them.
15. Issue notice. Let AIIMS examine the case of these patients and place
its report by the next date of hearing.
16. List on 26th February, 2024 at 2:30 p.m.
PRATHIBA M. SINGH, J.
JANUARY 19, 2024
dj/dn
