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Vimmi Randhawa vs Harmeet Singh Kalka And Ors
2024 Latest Caselaw 1705 Del

Citation : 2024 Latest Caselaw 1705 Del
Judgement Date : 26 February, 2024

Delhi High Court

Vimmi Randhawa vs Harmeet Singh Kalka And Ors on 26 February, 2024

Author: Navin Chawla

Bench: Navin Chawla

                  *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                               Reserved on: 20.12.2023
                                                            Pronounced on: 26.02.2024
                  +      CONT.CAS(C)       495/2023    &    CM    APPL.        60579/2023,
                         60580/2023

                         VIMMI RANDHAWA                             ..... Petitioner
                                     Through:           Mr.Nikhilesh Kumar, Adv.

                                            versus

                         HARMEET SINGH KALKA AND ORS    ..... Respondents
                                     Through: Mr.A.K.Mishra, Adv.

                  CORAM:
                  HON'BLE MR. JUSTICE NAVIN CHAWLA

                                            JUDGMENT

In a batch of connected matters, judgment dated 26.02.2024 passed by this Court in CONT.CAS(C) 131/2022 titled Mrs. Tejinder Pal Gujral v. S Manjinder Singh Sirsa & Ors and other connected matters, has been pronounced.

List on 12th August, 2024, before the Roster Bench.

NAVIN CHAWLA, J.

FEBRUARY 26, 2024/rv/am/RP Click here to check corrigendum, if any

 
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