Delhi High Court
Master Arnesh Shaw vs Union Of India & Anr. on 26 February, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2 (SB), 1(SB), 3(SB) to 106 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 26th February, 2024
(2)
+ W.P.(C) 5315/2020 & CM APPL. 19189/2020, 4237/2023
MASTER ARNESH SHAW ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Mr. Asif Ahmed, Advocate. (M:
9560995495)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Adv. for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Dharmender Verma and Mr.
Vishal Singh, Advs. for BIRAC. Dr.
Sheffali Gulati, (AIIMS).
Mr Dharmender Verma Adv., Mr.
Vishal Singh Adv., Mr. Shantanu
Garg Advocate for BIRAC (M:
9625777607).
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-3.
Mr. Dinesh Kumar and Mr. Prakash
Raj Thakur, Advs. for DGCI. (M:
9990755693) (IN ALL THE
MATTERS)
(1) WITH
+ CONT.CAS(C) 415/2022 & CM APPL. 18280/2022
MASTER MEDHANSH JHAWAR @ MADHAV THROUGH HIS
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 1 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
NATURAL GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
versus
RAJESH BHUSHAN & ORS. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Mayank
Kamra, Adv. for R-2.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
(3) WITH
+ W.P.(C) 11610/2017 & CM APPLs. 27637/2018
FSMA INDIA CHARITABLE TRUST ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Sameer Vashisht, ASC (Civil),
GNCTD and Mr. Vanshay Kaul, Adv.
for R-2.
Mr. Vijay Joshi, Sr. Panel Counsel
for UOI.
Mr Pravin Anand Mr Shrawan
Chopra Ms Prachi Agrawal Mr
Achyut Tewari, Advocates for Roche
India (M. 860463357)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 2 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Mr. Tanveer Oberoi, Adv.
Mr. Anand Grover, Sr. Advocate with
Mr. Saurabh Chauhan, Mr. Varun
Jain, Mr. Rohin Bhatt, Ms. Reny
Chauhan, Mr. Sadeeq Ur Rahman
Advs. along with Ms. Archana Panda,
AR. (M:9971540730)
(4) WITH
+ W.P.(C) 2943/2020 &CM APPLs.10227/2020, 6633/2022,
7534/2023
ALISHBA KHAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD,
Ms. Ayushi Bansal, Mr. Sanyam Suri
and Ms. Arshya Singh, Mr. Siddhant
Dutt, Advocates for R-2 and 4
(M:9891363718).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(5) WITH
+ W.P.(C) 7756/2023 & CM APPL. 29934/2023
MASTER PUSPENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PAWAN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 3 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(6) WITH
+ W.P.(C) 8200/2023 & CM APPL. 31454/2023
MASTER DRASHTANT JHALA THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. JAYDEEP
SINGH JHALA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(7) WITH
+ W.P.(C) 8947/2023 & CM APPL. 33930/2023
DIVYANSH KARNANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJESH KUMAR
KARNANI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(8) WITH
+ W.P.(C) 8948/2023 & CM APPL. 33931/2023
ARJUN SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SANJEEV SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 4 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(9) WITH
+ W.P.(C) 8973/2023 & CM APPL. 34025/2023
ADVIK RAYAKAWAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PIYUSH RAYAKAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(10) WITH
+ W.P.(C) 8986/2023 & CM APPL. 34083/2023
LAKSHAY AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC, Mr.
Abhigyan Siddhant, Advocate.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 5 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(11) WITH
+ W.P.(C) 8996/2023 & CM APPL. 34122/2023
ADARSH SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. VIJAY KUMAR SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman
Bhardwaj CGSC and Mr. Kushagra
Kumar, Ms. Manaswini Kondepudi,
Advs. Mr. Vedansh Anand (GP), for
UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
Mr Abhishek Sharma, Miss Kritya
Sinha, Mr. Pranshul Kulshreshtha,
Advs. for R-5. (M: 8294621791)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(12) WITH
+ W.P.(C) 10782/2020 & CM APPL.33828/2020
AVIRAJ GARG, AGE 4 YEARS, THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. ABHINAV GARG..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 6 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Amrita Prakash, CGSC and Mr.
Vishal Ashwani Mehta, Advocates
(M:9818667963).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.s
(13) WITH
+ W.P.(C) 322/2021 & CM APPL. 812/2021
KESHAV SHARMA AGE 12 YEARS THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SANJEEV
KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ajay Digpaul and Ms. Ishita
Pathak, Mr. Kamal Digpaul with Ms.
Swati Kwatra, Advocates for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(14) WITH
+ W.P.(C) 1491/2021 & CM APPLs. 4291/2021, 8671/2022
MASTER MEDHANSH JHAWAR @ MADHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 7 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(15) WITH
+ W.P.(C) 1511/2021 & CM APPLs. 4331/2021, 8616/2022
MASTER KENIT JHAWAR @ KESHAV ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Rishabh Sahu, Central Govt Sr.
Counsel with Mr Sameer Sharma,
Adv. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ghanshyam Mishra, and Ms.
Priyanka Verma, Advocate with Mr.
Babli Chauhan, Adv. for
R-1. (M: 9899794006)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(16) WITH
+ W.P.(C) 1611/2021 & CM APPL. 4600/2021
LAKSHYA KUMAR GOYAL, 8 YRS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH.
VIPIN KUMAR .... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Mr. Rahul Malhotra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Bharathi Raju, Sr. Panel Counsel
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 8 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
with Mr. Rohit Singh, for UOI.
(M:9868895906)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(17) WITH
+ W.P.(C) 3662/2021 & CM APPLs. 11103/2021, 25590/2021,
32504/2021
PAYEL BHATTACHARYA ..... Petitioner
Through: Mr. Aditya Chatterjee and Mr. Ishaan
Karki, Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD,
Ms. Ayushi Bansal, Mr. Sanyam Suri
and Ms. Arshya Singh, Mr. Siddhant
Dutt Advocates for R-2
(M:9891363718).
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(18) WITH
+ W.P.(C) 3682/2021 & CM APPL.11153/2021
HARSHIT SONI, 16 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. TIKAM CHAND
SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 9 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel for R-1 (M:9971579687).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(19) WITH
+ W.P.(C) 3689/2021 & CM APPL.11179/2021
DHANANJAY BHARDWAJ, 11 YEARS OLD, THROUGH
HIS NEXT FRIEND AND NATURAL FATHER
SH. AMIT KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Uniyal and Mr. Dhawal
Uniyal with Mr. Satyam Pandey Advs
for R-1 (M:9560806614).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(20) WITH
+ W.P.(C) 3706/2021 & CM APPL. 11229/2021
KHUSHWANT BHARDWAJ, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. NIKHIL BHARDWAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 10 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjib Kumar Mohanty, Sr. Panel
Counsel with Ms. Anushka Jakhodia,
Mr. Subesh K. Sahood, Adv. for R-1.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
(21) WITH
+ W.P. (C) 3707/2021 & CM APPL. 11230/2021
AARAV GARG, 5 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH.
VIVEK ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Siddharth Khatana, Advocate for
UOI. (M:9811132326)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(22) WITH
+ W.P.(C) 3729/2021 & CM APPL.11269/2021
MANISH, 8 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PHOOL CHAND JAT &
ANR .... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 11 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(23) WITH
+ W.P.(C) 3737/2021 & CM APPL. 11277/2021
SHOURYA MARU, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. KAMAL KUMAR MARU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ranvir Singh (CGSC) for R-1.
(M:9818071061)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(24) WITH
+ W.P.(C) 3859/2021 & CM APPL. 11647/2021
SIDDHARTH SWARNKAR, 9 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. DINESH KUMAR SWARNKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC, GNCTD
with Ms. Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh Advocates
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 12 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
for R-1 to 5 (M:9891363718).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(25) WITH
+ W.P.(C) 4045/2021 & CM APPL. 12213/2021
UTKARSH INDRAJIT PAWAR, 10 YEARS OLD, THROUGH HIS
NEXT FRIEND AND NATURAL FATHER SH. INDRAJIT
DAMAR PAWAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sanjeev Sabharwal, Sr. Panel
Counsel with Ms. Shweta, Advocate
for UOI.
Mr. Harish Kumar Garg and Ms.
Palak Gupta, Ms. Khushboo Sharma,
Advocates for UOI (M:9810150029).
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(26) WITH
+ W.P.(C) 4067/2021 & CM APPL. 12306/2021
ANSHU, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NARENDRA KUMAR
YADAV ...... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 13 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(27) WITH
+ W.P.(C) 4259/2021 & CM APPL. 12948/2021
ISHAAN, 10 YEARS OLD, THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. RAJVIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Ripudam Bhardwaj, CGSC with
Mr. Vinod Tiwari, Adv. for R-1 & 3.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(28) WITH
+ W.P.(C) 4304/2021 & CM APPL. 13108/2021
TANAV HANDOO, 6 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. AMIT
HANDOO ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Satya Ranjan, (Sr. Panal Counsel)
with Mr. Kautilya Birat, Advs for
UOI.
Mr. Tanveer Oberoi, Adv. for
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 14 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(29) WITH
+ W.P.(C) 4551/2021 & CM APPL. 13949/2021
SHAURYA DAHIYA, 7 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH. SATBIR
DAHIYA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Avnish Singh, SPC Along with
Mr. Mahendra Vikram Singh & Ms.
Kanchan Kumari, Advocate.
(M:8826437138)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Anurag Ahluwalia, CGSC with
Tarveen Singh Nanda, Govt. Pleader.
(M: 8826437138)
(30) WITH
+ W.P.(C) 4812/2021 & CM APPL. 14844/2021
NIKHIL YOGENDERSINGH CHOUDARY, 17 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER SH.
YOGENDERSINGH P CHOUDARY ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 15 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Through: Mr. Ranvir Singh (CGSC) for R-1.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(31) WITH
+ W.P.(C) 5394/2021 & CM APPL. 16683/2021
UDAYVEER SINGH GULERIA, 7 YEARS OLD,
THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. RAMESH GULERIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(32) WITH
+ W.P.(C) 5395/2021 & CM APPL. 16686/2021, 63399/2023
MASTER AYUSHMAN CHATURVEDI ..... Petitioner
Through: Mr. Anurag Ojha and Mr. Deepak
Somani, Advocate.
Mr. Deepak Somani, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Niraj Kumar, Sr. Central Govt.
Counsel for UOI.
Mr. Parth Goyal, Adv. for Mr.
Jawahar Raja, ASC(C) GNCTD.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 16 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(33) WITH
+ W.P.(C) 9684/2021
AADHYAN JAISWAL 11 YEARS OLD THROUGH HIS NEXT
FRIEND AND NATURAL FATHER SH ANIL KUMAR
JAISWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Mayank
Kamra, Adv. for R-2.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(34) WITH
+ W.P.(C) 14317/2021 & CM APPLs. 45148/2021, 14521/2023
SHREYANSH AARAV, 11 YEARS OLD, THROUGH HIS NEXT
FRIEND AND NATURAL MOTHER SMT. KANCHAN
KAMINI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 17 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(35) WITH
+ W.P.(C) 1182/2022 & CM APPL. 3442/2022
INSHA MINOR THROUGH HER NEXT FRIEND AND
NATURAL FATHER SH IRSHAD AHMAD SOFI..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sanjeev Uniyal & Mr. Dhawal
Uniyal with Mr. Satyam Pandey, Ms.
Ritagya Mishra Advs for R-1.
(M:9560806614)
Mr. Rishikesh Kumar ASC-GNCTD,
with Mr Aditya Raj, Mr. Muhammad
Zaid, Mr. Sheenu Priya, Mr. Sudhir
Kumar Shukla & Mr Sumit
Choudhary, (Advocates)
Mr. Tanveer Oberoi, Adv. for
(AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(36) WITH
+ W.P.(C) 1054/2023 and CM APPL. 4164/2023
MASTER TUSHAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. JAI PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Ms.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 18 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Vidhi Jain, Advocate for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Tanveer Oberoi, Adv. for
(AIIMS)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(37) WITH
+ W.P.(C) 1079/2023 and CM APPL. 4248/2023
MASTER RUDRA PAWAR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. ANU VISHNOI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Dr. Nabendu Sekhar Chatterjee, from
ICMR.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(38) WITH
+ W.P.(C) 2614/2023
KARAN, 14 YEARS OLD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VIJAY KUMAR ..... Petitioner
Through: Ms. Sonia Sharma, Ms. Neha Chugh,
Mr. Vijay Chandra Jha, Adv. Ms.
Purva Chugh & Mr. Tushant, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 19 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Through: Mr. Nitinjya Chaudhry, Sr Panel
Counsel with Mr. Abhishek, GP, Mr.
Rahul Mourya, Adv. (M-
9810103680).
Mr. Abhishek Khanna, Adv. for R-1.
Mr. Tanveer Oberoi, Adv. for
(AIIMS)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(39) WITH
+ W.P.(C) 4495/2023 & CM APPL.17190/2023
PARAS JAIN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SANDEEP JAIN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates. (M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar, Advocate, SPC, UOI.
Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Adv. for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(40) WITH
+ W.P.(C) 4502/2023 & CM APPL.17238/2023
SHREYANSH VERMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ KANT VERMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 20 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Raj Kumar Yadav, Ms. Nitya
Sharma, Ms. Jasmine Sheikh
Advocate for UOI. (M:9818836222)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(41) WITH
+ W.P.(C) 4526/2023 & CM APPL.17321/2023
MASTER LAKSHYAVED KALISHARAN
THROUGH HIS NEXT FRIEND
AND NATURAL MOTHER SHILPA RAMESH .... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Virender Pratap Singh Charak
and Ms.Shubhra Parashar Advocates
for UOI.
Ms. Shubhra Parashar, Mr. Yash Hari
Dixit, Mr. Akshay Kumar, Mr.
Pushpender Singh Charak, Ms. Pinky
Yadav, Advs. (M: 9958458448)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(42) WITH
+ W.P.(C) 4535/2023 & CM APPL.17331/2023
MASTER CHINMAY BARUPAL THROUGH
HIS NEXT FRIEND AND NATURAL
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 21 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
FATHER SH. ASHOK KUMAR BARUPAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Monika Arora ( CGSC) , Mr Yash
Tyagi , Adv & Mr Subhrodeep, Adv.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(43) WITH
+ W.P.(C) 4536/2023 & CM APPL.17333/2023
MADHAV SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. NEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Sushil Raaja, Advocate with
Arani Chaudhary, Advocate for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(44) WITH
+ W.P.(C) 4538/2023 & CM APPL.17337/2023
SANDEEP KALIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 22 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Mukul Singh CGSC with Mr.
Majjari Umesh, Ms. Ira Singh, Adv.
for R-1. (M: 9971359513)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(45) WITH
+ W.P.(C) 4539/2023 & CM APPL.17340/2023
RAJVEER SRIVASTAVA THROUGH HIS
NEXT FRIEND AND NATURAL FATHER
SH. RAJESH KUMAR SRIVASTAVA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Mukul Singh (CGSC) with Ms.
Ira Singh, Adv. for UOI. (M:
9971359512)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(46) WITH
+ W.P.(C) 4591/2023 & CM APPL. 17548/2023
VANSH THROUGH HIS NEXT FRIEND AND NATURAL
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 23 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
FATHER SH. VIPIN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Monika Arora (CGSC), Mr.
Kushal Mr. Subhrodeep Saha Mr
Yash Tyagi , Adv & Mr Subhrodeep,
Adv.
Mr. Mukul Singh CGSC, Ms. Ira
Singh, Advocate for R-1.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
(47) WITH
+ W.P.(C) 5102/2023 & CM APPL.19968/2023
PRANSHU NAMDAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARIXIT NAMDHAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh, and Mr. Manoj Kumar,
Advocates.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Ritu Reniwal (SPC UOI).
Ms Prerna Dhall & Mr Ripu Dhiman,
Advocates (M- 8920466138)
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 24 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
(48) WITH
+ W.P.(C) 5726/2023 & CM APPL. 22436/2023
MASTER HARENDER THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. SUNDER SINGH & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand and Mr Rudra Paliwal
Advocates for UOI..
Mr. Tanveer Oberoi, Advocate for
(AIIMS).
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-4.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(49) WITH
+ W.P.(C) 5753/2023 & CM APPL. 22528/2023
VINAY THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MEHAR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Atul Sai Krishna Senior Panel
Counsel, Mr Hardik Bedi GP. (M:
8010414123)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 25 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Sudarshan Rajan, Mr. Hitain
Bajaj and Mr. Mahesh Kumar,
Advocates for R-2.
(50) WITH
+ W.P.(C) 6089/2023 & CM APPL. 23902/2023
MASTER SAIANSH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AVTAR SINGH MALHOTRA. Petitioner
Through: Mr. Ashok Agarwal, Mr.Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
(M: 9811101923)
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr
Hardik Bedi GP Mr. Waize Ali Noor,
Ms. Vidhi Jain & Ms. Anvi Garg
Adv., Advs for UOI.
Mr. Tanveer Oberoi& Mr. Jaswinder
Singh, Advs. for (AIIMS).
Mr Atul Sai Krishna Senior Panel
Counsel, Mr Hardik Bedi GP. (M:
8010414123)
Mr. Kirtiman Singh, CGSC with Ms.
Vidhi Jain, Adv. for UOI.
(51) WITH
+ W.P.(C) 7549/2023 and CM APPL. 29273/2023
MASTER CHUNNU YADAV THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. SANJEEV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 26 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Gokul Sharma (GP) for R-1. (M-
9045885304)
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Ms Prerna Dhall & Mr Ripu Dhiman,
Advocates (M- 8920466138)
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(52) WITH
+ W.P.(C) 7553/2023 and CM APPL. 29299/2023
MASTER HARSHIT PAWAR THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. PRAVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI with Ms
Prerna Dhall, Adv.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(53) WITH
+ W.P.(C) 7644/2023 and CM APPLS. 29628-29/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 27 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
MASTER SATYAKI ADAK THROUGH HIS NATURAL
GUARDIAN ..... Petitioner
Through: Mr. Rahul Malhotra, Advocate.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate.
Mr. Ankit Verma, Advocate.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(54) WITH
+ W.P.(C) 10031/2023 and CM APPL. 38666/2023
ADITYA KUMAR YADAV THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PREM SHANKAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Mr. Rahul Malhotra, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(55) WITH
+ W.P.(C) 10063/2023 and CM APPL. 38727/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 28 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
SUMIT KUMAR THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AMARJIT SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. with Mr. Vedansh
Anand (GP), for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr Neeraj, Mr Sahaj Garg, Mr.
Deepanshu Badiwal & Mr Vedansh
Anand, Advocates for UOI.
(56) WITH
+ W.P.(C) 10064/2023 and CM APPL. 38728/2023
ADITYA SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MUKESH KUMAR SONI..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Ripudaman Bhardwaj, CGSC
with Mr. Kushagra Kumar, and Mr.
Abhinav Bhardwaj, Advs. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 29 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(57) WITH
+ W.P.(C) 10606/2023 & CM APPL. 41165/2023
UMANAND KUMAR SONI THROUGH HIS NEXT FRIEND AND
NATURAL GRANDFATHER SH. NANDU PRASAD
SONI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vineet Dhanda, CGSC with Mr.
Durga D. Vashist, Adv. for R-1.
(M:9811013810)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(58) WITH
+ W.P.(C) 10867/2023 & CM APPL. 42110/2023
PARTH KAMBOJ THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARDEEP KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 30 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(59) WITH
+ W.P.(C) 10870/2023 & CM APPL. 42114/2023
PARV INSAN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. WAZIR SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(60) WITH
+ W.P.(C) 12222/2023 & CM APPL. 48011/2023
SAKSHAM JANGLA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(61) WITH
+ W.P.(C) 13172/2023 & CM APPL. 52098/2023
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 31 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
TANUJ THROUGH HIS NEXT FRIEND AND NATURAL
FATHER MR. SUDHIR KUMAR & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(62) WITH
+ W.P.(C) 13173/2023 & CM APPL. 52099/2023
AMAN MEENA THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SAMAY SINGH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(63) WITH
+ W.P.(C) 13174/2023 & CM APPL. 52100/2023
HARSHIT RAJPUT THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. MEENA RAJPUT ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 32 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(64) WITH
+ W.P.(C) 13175/2023 & CM APPL. 52102/2023
PARMARTH KAPOOR THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER MS. SURABHI BHARDWAJ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(65) WITH
+ W.P.(C) 13177/2023 & CM APPL. 52129/2023
HARSHIL MEHANDIRATTA & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(66) WITH
+ W.P.(C) 13179/2023 & CM APPL. 52133/2023
MANVIK KHANGWAL THROUGH HIS NEXT FRIEND AND
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 33 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
NATURAL FATHER SH. PARVEEN KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(67) WITH
+ W.P.(C) 13180/2023 & CM APPL. 52134/2023
GAURAV KAPOOR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
(68) WITH
+ W.P.(C) 13186/2023 & CM APPL. 52141/2023
SOUMYA MISHRA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VINOD KUMAR
MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 34 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(69) WITH
+ W.P.(C) 13187/2023 & CM APPL. 52142/2023
SUMIT VERMA THROUGH HIS NEXT FRIEND AND
NATURAL MOTHER SMT. KRISHNA DEVI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(70) WITH
+ W.P.(C) 13188/2023 & CM APPL. 52145/2023
VIKASH MEENA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(71) WITH
+ W.P.(C) 13190/2023 & CM APPL. 52148/2023
REHAN THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. VINAY KAMAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 35 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(72) WITH
+ W.P.(C) 13191/2023 & CM APPL. 52149/2023
YASH THROUGH HIS NEXT FRIEND AND NATURAL FATHER
SH. MONU ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(73) WITH
+ W.P.(C) 13192/2023 & CM APPL. 52152/2023
AARUSH PRITHWANI THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. BHISHAM PRITHWANI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 36 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(74) WITH
+ W.P.(C) 13193/2023 & CM APPL. 52153/2023
MANAV PALSANIA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. AJAY KUMAR PALSANIA..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi, Advs for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(75) WITH
+ W.P.(C) 13196/2023 & CM APPL. 52158/2023
HIMANSHU SHARAMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. VISHAL SHARAMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC and
Mr. Kushagra Kumar, Ms. Manaswini
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 37 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Kondepudi, Advs. for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(76) WITH
+ W.P.(C) 13197/2023 & CM APPL. 52159/2023
MRADUL MISHRA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(77) WITH
+ W.P.(C) 13236/2023 & CM APPL. 52311/2023
YASH RAJ SINGH THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHARMENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(78) WITH
+ W.P.(C) 13237/2023 & CM APPL. 52314/2023
PARMEET SINGH THROUGH HIS NEXT FRIEND AND
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 38 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
NATURAL FATHER SH. KULDEEP SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(79) WITH
+ W.P.(C) 13239/2023 & CM APPL. 52319/2023
MOHIT THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. SURENDER SINGH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(80) WITH
+ W.P.(C) 13240/2023 & CM APPL. 52321/2023
MOHAMMAD ARSHAD THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MOHAMMAD HANIF ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 39 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(81) WITH
+ W.P.(C) 13259/2023 & CM APPL. 52378/2023
SAHIL THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. MAHESH YADAV ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(82) WITH
+ W.P.(C) 13260/2023 & CM APPL. 52379/2023
VISHWAS GOYAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. MANGLESH GOYAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
(83) WITH
+ W.P.(C) 13304/2023 & CM APPL. 52496/2023
VIHAAN GUPTA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. GAURAV KUMAR ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 40 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(84) WITH
+ W.P.(C) 13379/2023 & CM APPL. 52805/2023
SAMEER LAMBA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. HANSRAJ ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(85) WITH
+ W.P.(C) 13389/2023 & CM APPL. 52855/2023
SALMAN KHAN THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. HUSAIN ALI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Shubham Prasad, G.P. for UOI.
(M: 9712533333)
Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 41 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
(86) WITH
+ W.P.(C) 13417/2023 & CM APPL. 53006/2023
HENIL PATEL THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PANKAJ KUMAR PATEL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
Mr. Shubham Prasad, G.P. for UOI.
(M: 9712533333)
(87) WITH
+ W.P.(C) 13449/2023 & CM APPL. 53114/2023
HENILKUMAR PRAJAPATI THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. KANAIYALAL
PRAJAPATI ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Shashank Garg, CGSC for UOI
with Mr. Vanshul Pali, Adv. (M:
9711552649)
(88) WITH
+ W.P.(C) 13453/2023 & CM APPL. 53123/2023
TIRTH RAVI KHAIRNAR THROUGH HIS NEXT FRIEND AND
NATURALFATHER SH. KHAINAR RAVI BHAI..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 42 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(89) WITH
+ W.P.(C) 13456/2023 & CM APPL. 53134/2023
RUDRA KIRTI KUMAR PATEL THROUGH HIS NEXT FRIEND
AND NATURALFATHER SH. KIRTI KUMAR HIRABHAI
PATEL ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
(90) WITH
+ W.P.(C) 13469/2023 & CM APPL. 53236/2023
JEET GOSAI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. PRAGNESHGIRI PRAVINGIRI
GOSAI ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 43 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Ms. Anvi Garg Adv., Advs for UOI.
(91) AND
+ W.P.(C) 13475/2023
ANUJ KUMAR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh CGSC, Mr.
Waize Ali Noor, Ms. Vidhi Jain &
Ms. Anvi Garg Adv., Advs for UOI.
Ms Seema Singh, Adv. UOI R1. (M:
8588871365)
Mr. Shashank Garg, CGSC with Mr.
Vanshul Pali, Adv. for R-1.
(92) WITH
+ W.P.(C) 14141/2023 & CM APPL. 55947/2023
TAKSH KAUSHIK THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH VED PRAKASH ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
(93) WITH
+ W.P.(C) 15263/2023 & CM APPL. 61134/2023
MOHAMMAD AYAAN SHEIKH THROUGH HIS NEXT FRIEND
AND NATURAL MOTHER MRS. AYESHA SHEIKH..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 44 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(94) WITH
W.P.(C) 15301/2023 & CM APPL. 61316/2023
SHRESHTH SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DHEERAJ SHARMA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(95) WITH
W.P.(C) 15302/2023 & CM APPL. 61317/2023
SHIVAM THROUGH HIS NEXT FRIEND AND NATURAL
MOTHER SMT. SWATI LOHIA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 45 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Kondepudi for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(96) WITH
W.P.(C) 15315/2023 & CM APPL. 61386/2023
NIKUNJ GUPTA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. ASHWANI GUPTA ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(97) WITH
W.P.(C) 15334/2023 & CM APPL. 61502/2023
DEVANSH AGARWAL THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. CHANDRAPRAKASH
AGARWAL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI.
Mr. Anurag Ahluwalia, CGSC, for R-
1
Mr. Tanveer Oberoi(M:9958935556)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 46 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
(98) WITH
W.P.(C) 15336/2023 & CM APPL. 61505/2023
RAHUL ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Mr. Anurag Ahluwalia, CGSC with
Mr. Tarveen Singh Nanda, Govt
Pleader.
(99) WITH
W.P.(C) 15618/2023 & CM APPL. 62576/2023
KULDEEP SINGH NARUKA & ANR. ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Ms. Pratima N Lakra CGSC with
Vanya Bajaj, Advs. (M. 9968324260)
(100) WITH
W.P.(C) 15639/2023 & CM APPL. 62620/2023
KARAN SONI THROUGH HIS NEXT FRIEND AND NATURAL
FATHER SH. JUGAL KISHOR SONI AND ANR ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 47 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC with
Mr. Kushagra Kumar Adv. for UOI.
Mr. Tanveer Oberoi(M:9958935556)
and Mr. Jaswinder Singh, Advocate
(M:9811232066)
Ms. Pratima N Lakra CGSC with Ms
Kashish G Baweja, Advocate.
(101) WITH
+ W.P.(C) 14150/2023 & CM APPL. 55962/2023
TANVEER SHARMA THROUGH HIS NEXT FRIEND AND
NATURAL FATHER SH. DEEPAK SHARMA ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr Vedansh Anand, Adv. for R-1.
(M: 8076802450)
Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
(102) WITH
W.P.(C) 16267/2023 & CM APPL. 65509/2023
PRINCE PAREEK THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. PANKAJ PAREEK ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 48 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
Through: Mr. Tanveer Oberoi(M:9958935556)
(103) AND
W.P.(C) 16361/2023 & CM APPL. 65805/2023
SARANSH KUMAR THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. SATISH KUMAR MANDAL ..... Petitioners
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs.
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
(104) AND
W.P.(C) 55/2024 & CM APPL. 187/2024
BUSHRA KHAN THROUGH HER NEXT
FRIEND AND NATURAL FATHER
SH. ASHRAT ALI KHAN ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tanveer Oberoi(M:9958935556)
(105) AND
W.P.(C) 436/2024 & CM APPL. 2013/2024
VIKASH KUMAR THROUGH HIS NEXT
FRIEND AND NATURAL FATHER
SH. SANDEEP ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
Signature Not Verified W.P.(C) 5315/2020 & connected matters Page 49 of 56
Digitally Signed
By:DHIRENDER KUMAR
Signing Date:01.03.2024 20:57
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Ripudaman Bhardwaj CGSC, Mr.
Kushagra Kumar, Ms. Manaswini
Kondepudi for UOI
(106) AND
W.P.(C) 479/2024 & CM APPL. 2128/2024
PARTH SAH THROUGH HIS NEXT FRIEND
AND NATURAL FATHER SH. RAMANAND ..... Petitioner
Through: Mr. Ashok Agarwal, Mr. Kumar
Utkarsh & Mr. Manoj Kumar, Advs
Ms. Shyel Trehan, Mr. Rohan Poddar
& Ms. Shivalika Rudrabatla, Advs.
(M: 6370344354)
versus
UNION OF INDIA & ANR. ..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
Prathiba M. Singh, J. (Oral)
1. This hearing has been done through hybrid mode.
2. The present batch of petitions have been filed by the Petitioners who
are children suffering from rare diseases. These matters have been heard by
the Court from time to time and various directions have been issued for
enabling treatment and making medicines available to the Petitioners.
Developments qua M/s. Sarepta Therapeutics and M/s Hanugen
Therapeutics
3. On previous occasions, such as on 10th July 2023, this Court directed
M/s. Hanugen Therapeutics/DART to proceed with clinical trials, as the
arrangement with ICMR had not materialized, and they sought to proceed on
their own through third-party investment as per the contract with BIRAC.
Thereafter, on 7th December 2023, this Court directed the ld. Amicus to
contact M/s. Hanugen Therapeutics and DART to inquire about the progress
of trials of the indigenous therapies for DMD.
4. In relation to M/s. Sarepta Therapeutics, it appeared before the Court
on 5th January 2024, and on the said date, Mr. Saurabh Kirpal, the ld. Senior
Counsel, presented to the Court a communication/submission on behalf of
M/s Sarepta Therapeutics, as forwarded by Mr. Charles Gerrits through its
counsel, Mr. Anish Chawla. This Court directed that the said
communications be present before the National Rare Diseases' Committee
(hereinafter, 'NRDC') and representatives from M/s. Sarepta Therapeutics
were also permitted to attend the meeting. A positive development was also
noted that M/s. Sarepta Therapeutics had agreed to provide free treatment
for 14 patients.
5. On the previous date, i.e., 19th January 2024, it was submitted on
behalf of AIIMS that, in terms of the order dated 5th January 2024, AIIMS
had placed an order for therapies for 14 children, which M/s. Sarepta has
assured would be supplied. Further, the final report of the NRDC was
received by the Court. The quotation given by M/s. Sarepta Therapeutics to
the NRDC has also been placed on record in a sealed cover. This Court
directed as follows:
"8. Today, the final report of the NRDC has been
received by the Court. The quotation given by M/s.
Sarepta Therapeutics to the NRDC has also been
placed on record in a sealed cover.
9. Thus, to facilitate the conclusion of submissions in
these writ petitions, let the report of the NRDC,
submitted on 5th January 2024, along with the
addendum handed over to the Court today, be
provided to the ld. Amicus, Ms. Trehan, and Mr.
Anand Grover, ld. Sr. Counsel by the Court Master.
The said documents shall be handed over so as to
enable them to make submissions at the next date of
hearing. The said report(s) shall be retained
exclusively by these two counsels, and all parties may
present their submissions on the next date,
referencing the report and the addendum. The said
reports shall not be shared by the said counsels with
anyone else.
10. Ld. Counsels for the Petitioners, ld. Amicus and
the counsels for all the companies, as also the Union
of India may make their submissions on the next date
of hearing. 11. For the purpose of carrying out the
final hearing in these petitions in a smooth manner, it
is directed that all parties shall submit electronic
copies of their written submissions, along with the
copies of any judgments on the email address of the
Court Master. The said submissions should be filed at
least two days before the next date of hearing."
6. Ms. Trehan, ld. Amicus has commenced her final arguments.
7. Today, at the outset, two important issues have been raised:
i) Ms. Trehen, ld. Amicus, informs the Court that she has learned
that M/s Hanugen Therapeutics has approached AIIMS for
clinical trials in respect of three Exon Skipping Therapies,
namely, Exon 51, Exon 53, and Exon 45. These are the three
therapies which are made available even through M/s. Sarepta
Therapeutics. Dr. Madhulika Kabra and Dr. Sheffali from
AIIMS have confirmed that M/s. Hanugen Therapeutics has
reached out to them last week, and the exact nature of the trial
and the number of persons who can be enrolled has not yet been
made clear. Mr. Oberoi, ld. Counsel for AIIMS also confirms
this position, and stated that DART has reached out to take the
trials forward. Thus, let AIIMS file an affidavit within one
week, after meeting with M/s Hanugen Therapeutics Pvt. Ltd.
as to the nature of the clinical trial. The details of the clinical
trial, if any, being conducted either in AIIMS or in any other
institute in the country, number of patients likely to be enrolled
etc., shall also be mentioned in the said affidavit after
ascertaining the same from M/s Hanugen Therapeutics Pvt. Ltd.
ii) Mr. Kirpal, ld. Senior Counsel appearing for M/s. Sarepta
Therapeutics submits that though an offer was made by M/s.
Sarepta Therapeutics to the NRDC, there has been no
negotiation in respect of the same, as there was no counter offer
from the Union of India. Further, M/s. Sarepta Therapeutics is
willing to still explore the possibility of supplying the therapies
for DMD patients as well.
8. In terms of the reports received from the NRDC and the submissions
made by ld. Counsels, one of the most important outstanding issues in these
petitions relates to the treatment of DMD. Considering the large number of
DMD patients and the physical and mental health of the families involved in
these cases, it is deemed appropriate to direct that the NRDC shall, within
the next two weeks, meet with M/s. Sarepta Therapeutics. Mr. Kirtiman
Singh, ld. CGSC shall arrange for the said meeting to take place between the
NRDC and the representatives from M/s. Sarepta Therapeutics. Any
information gained from M/s. Sarepta Therapeutics during these meetings
shall be kept confidential and shall be submitted only to the Court. The
NRDC, after its meetings with M/s. Sarepta Therapeutics, shall submit a
report detailing the discussions and any further relevant details as also their
recommendations. This report should be submitted to the Court by the next
date of hearing.
9. Furthermore, during the hearing, it was further clarified that the report
submitted by the NRDC on 5th January 2024, already addresses the
concerns of SMA, with specific allocations made for SMA.
10. In terms of the previous orders dated 5th January, 2024 and 19th
January, 2024, regarding the treatment for the 14 patients that needed to
commence, Mr. Kirpal, ld. Senior Counsel, submits that the orders have
been complied with and the medications are being procured for delivery to
AIIMS. However, he expresses concern over the potential imposition of
custom duties and other charges by the Union of India.
11. On 30th March, 2023, the Ministry of Finance published the following
press release1:
"The Central Government has given full exemption
from basic customs duty on all drugs and Food for
Special Medical Purposes imported for personal use
for treatment of all Rare Diseases listed under the
National Policy for Rare Diseases 2021 through a
general exemption notification.
Ministry of Finance, 'Customs duty full exemption for all imported drugs & Food for Special Medical
Purposes for personal use for treatment of all Rare Diseases'
https://www.pib.gov.in/PressReleasePage.aspx?PRID=1912095#:~:text=The%20Central%20Government
%20has%20given,through%20a%20general%20exemption%20notification.
In order to avail this exemption, the individual
importer has to produce a certificate from Central or
State Director Health Services or District Medical
Officer/Civil Surgeon of the district. Drugs/Medicines
generally attract basic customs duty of 10%, while
some categories of lifesaving drugs/vaccines attract
concessional rate of 5% or Nil.
While exemptions have already been provided to
specified drugs for treatment of Spinal Muscular
Atrophy or Duchenne Muscular Dystrophy, the
Government has been receiving many representations
seeking customs duty relief for drugs and medicines
used in treatment of other Rare Diseases Drugs or
Special Foods required for the treatment of these
diseases are expensive and need to be imported. It is
estimated that for a child weighing 10 kg, the annual
cost of treatment for some rare diseases, may vary
from ₹10 lakh to more than ₹1 crore per year with
treatment being lifelong and drug dose and cost,
increasing with age and weight.
This exemption will result in substantial cost savings
and provide much needed relief to the patients.
The Government has also fully exempted
Pembrolizumab (Keytruda) used in treatment of
various cancers from basic customs duty."
12. Further, the Ministry of Finance, Department of Revenue vide gazette
notification bearing no. G.S.R. 235 (E) dated 29th March, 20232, issued
under the Customs Act, 1962 notified as follows:
13. In terms of the said gazette notification, List 38 includes inter alia the
following Rare Diseases:
• Gaucher Disease Type I and III
• Hunter syndrome (MPS II)
• Pompe Disease
• Duchenne Muscular Dystrophy
• Spinal Muscular Atrophy
14. Thus, in addition to the above Press Release issued by the Ministry of
Finance, and the gazette notification, it is hereby clarified that custom duties
and charges shall not be levied on medicines, drugs and therapies for rare
diseases.
15. Whenever medicines are brought in respect of rare diseases, the
custom authorities shall ensure that the same are cleared expeditiously and
no unnecessary impediments are caused in ensuring that the same reach the
concerned hospital. Let the present order be communicated to Central Board
of Indirect Taxes and Customs ('CBIC') for compliance by the Registry, as
also through ld. CGSC Mr. Kirtiman Singh.
16. List on 22nd March, 2024.
17. These are part-heard matters.
PRATHIBA M. SINGH
JUDGE
FEBRUARY 26, 2024
Rahul/dn
https://static.pib.gov.in/WriteReadData/specificdocs/documents/2023/mar/doc2023330177401.pdf
