M/S Asian Traders vs Principal Commissioner Of Department ...
2024 Latest Caselaw 3272 Del

Delhi High Court

M/S Asian Traders vs Principal Commissioner Of Department ... on 16 April, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                          $~36
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                           Judgment delivered on: 16.04.2024
                          +        W.P.(C) 5378/2024 & CM APPL. 22166/2024
                          M/S ASIAN TRADERS                                        ..... Petitioner
                                                      versus
                          PRINCIPAL COMMISSIONER OF DEPARTMENT
                          OF TRADE AND TAXES, GOVERNMENT OF
                          NCT OF DELHI                        ..... Respondents

                          Advocates who appeared in this case:

                          For the Petitioner:         Mr. Pranay Jain, Advocate
                                                      Versus
                          For the Respondents:        Mr. Rajeev Aggarwal, ASC with Ms. Samridhi
                                                      Vats, Advocate
                          CORAM:-
                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                          HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                       JUDGMENT

SANJEEV SACHDEVA, J. (ORAL)

1. Shall be deemed cancelled with effect from 30.05.2023.

2. Petition is disposed of in the above terms.

SANJEEV SACHDEVA, J

RAVINDER DUDEJA, J APRIL 16, 2024/'rs'