M/S. Rpj Polymers Through Its ... vs Union Of India And Ors.
2024 Latest Caselaw 3270 Del

Delhi High Court

M/S. Rpj Polymers Through Its ... vs Union Of India And Ors. on 16 April, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                          $~35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                                 Judgment delivered on: 16.04.2024

                          +        W.P.(C) 5376/2024
                          M/S. RPJ POLYMERS THROUGH ITS
                          PROPRIETOR SH. RAHUL JAIN                                  ..... Petitioner

                                                     versus

                          UNION OF INDIA & ORS.                                   ..... Respondents


                          Advocates who appeared in this case:

                          For the Petitioner:        Mr. Vineet Bhatia and Mr. Aananya Jagannath
                                                     Mishra, Advocates

                                                     Versus
                          For the Respondents:       Mr. Nawal Kishore Jha, SPC with Ms. Kalpana Jha,
                                                     Advocate for UOI/R-1
                                                     Mr. Rajeev Aggarwal, ASC with Ms. Samridhi
                                                     Vats, Advocate

                          CORAM:-
                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                          HON'BLE MR. JUSTICE RAVINDER DUDEJA

                                                 JUDGMENT

SANJEEV SACHDEVA, J. (ORAL)

1. Remitted.

2. Documents not considered.

3. Question of limitation left open.

4. Petition is disposed of in the above terms.

SANJEEV SACHDEVA, J

RAVINDER DUDEJA, J APRIL 16, 2024 'rs'