Pernod Ricard India Private ... vs Mohan Meakin Limited And Anr
2023 Latest Caselaw 1735 Del

Citation : 2023 Latest Caselaw 1735 Del
Judgement Date : 17 April, 2023

Delhi High Court

Pernod Ricard India Private ... vs Mohan Meakin Limited And Anr on 17 April, 2023

                                      Neutral Citation Number : 2023:DHC:2744

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              *       IN THE HIGH COURT OF DELHI AT NEW DELHI
              +       C.O. (COMM.IPD-TM) 293/2021
                      PERNOD RICARD INDIA PRIVATE LIMITED .....Petitioner
                                   Through: Mr. Waseem Shuaib Ahmed,
                                   Mr. Suryanshu Priyadarshi and Ms. Soumya
                                   Khandelwal, Advs.

                                             versus

                      MOHAN MEAKIN LIMITED AND ANR             ..... Respondents
                                   Through       Mr. Shivendra Pratap Singh and
                                   Mr. Navdeep Suhag, Advs. for Respondent 1
                                   Mr. Alexander Mathai Paikaday, Adv. for
                                   the office of Trade Marks
                      CORAM:
                      HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             JUDGMENT (ORAL)

% 17.04.2023

1. Mr. Navdeep Suhag, learned Counsel for Respondent 1, submits on instructions, that this dispute has become academic as the impugned mark of Respondent 1 has expired and Respondent 1 does not intend to renew the mark.

2. Mr. Waseem Ahmed, learned Counsel for the petitioner, submits that, however, the mark continues to be reflected on the website of the Registrar of Trade Marks as registered.

3. Mr. Paikaday, who appears on behalf of the Registrar of Trade Marks, undertakes that the position of the register would be rectified within a period of three weeks from today.

4. As such, recording the aforesaid submissions, the dispute in question does not survive for consideration. Signature Not Verified Digitally Signed

Signing Date:24.04.2023 18:14:57 Neutral Citation Number : 2023:DHC:2744

5. The petition is accordingly disposed of.

6. Let the order be uploaded on the website of this Court within 24 hours.

C.HARI SHANKAR, J APRIL 17, 2023 rb

Signature Not Verified Digitally Signed

Signing Date:24.04.2023 18:14:57