$~42 *IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on: 01.02.2022 + W.P.(C) 1949/2022 & CM APPL. 5594-95/2022 SONIA VIHAR IRON AND TIMBER SCRAP TRADERS ASSOCIATION (REGD) AND ORS. ..... Petitioners versus EAST DELHI MUNICIPAL CORPORATION AND ORS.... Respondents Advocates who appeared in this case: For the Petitioner: Mr.Bahar U.Barqi, Advocate. For the Respondent: Ms. Saroj Bidawat, Standing Counsel, EDMC/R-1 & 2. Mr. Ashim Vacher, Standing Counsel, DDA/R-3. Mr. Rizwan, Ms. Lakshita Bakshi and Ms. Ankita Gaba, Advocates for R-4. Mr. Narender Pal Singh, Advocate for R-5. CORAM:- HON'BLE MR. JUSTICE SANJEEV SACHDEVA JUDGMENT
SANJEEV SACHDEVA, J. (ORAL)
1. The hearing was conducted through video conferencing.
2. Petitioner seeks a direction to the respondents to dispose of the representation dated 24.12.2021 submitted by the petitioner with the East Delhi Municipal Corporation pursuant to liberty granted by National Green Tribunal by its order dated 01.12.2021.
Signature Not Verified W.P(C) 1949/2022 Digitally Signed 1 By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:01.02.2022 Signing Date:02.02.2022 08:44:13 20:57
This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
3. Issue notice. Notice is accepted by learned counsel appearing for respondent Nos.1 & 2, 3, 4 and 5.
4. Learned counsel appearing for respondent Nos.1 & 2 submits that since there are several petitioners the representation could not be disposed of and assures that the representation is under process and shall be disposed of within three to four weeks.
5. In view of the above, this petition is disposed of directing the respondents to dispose of the representation of the petitioner dated 24.12.2021 preferably within a period of four weeks from today. All rights and contentions of parties are reserved.
6. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J.
FEBRUARY 01, 2022 rk
Signature Not Verified W.P(C) 1949/2022 Digitally Signed 2 By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:01.02.2022 Signing Date:02.02.2022 08:44:13 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.