Dr. M.K. Shah Medical College And ... vs Union Of India & Anr.
2022 Latest Caselaw 933 Del

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                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                               Reserved on:      28.03.2022
                                                               Date of decision: 01.04.2022

                    +       W.P.(C) 1106/2022 & CM APPL. 3185/2022 (stay)
                            DR. M.K. SHAH MEDICAL COLLEGE AND RESEARCH CENTRE
                                                                     ..... Petitioner
                                             Through     Mr. Maninder Singh, Senior Advocate
                                             with Mr. Mahesh Aggarwal, Mr. Ankit Banati, Mr.
                                             Shravan Niranjan and Prabhas Bajaj, Advocates

                                               Versus
                            UNION OF INDIA & ANR.                    ..... Respondents

Through Mr. Harish V Shankar, CGSC with Ms. S. BushraKazi & Mr. Srish Kumar Mishra, Advocates for UOI Mr. Vikas Singh, Senior Advocate with Mr. T. Singhdev, Mr. Bhanu Gulati & Ms. Michelle B Das, Advocates for R-2/NMC

CORAM:

HON'BLE MS. JUSTICE REKHA PALLI

REKHA PALLI, J

In view of the decision of this Court in W.P.(C) 3271/2022 of even date, the present writ petition has been rendered infructuous and is accordingly disposed of.

(REKHA PALLI) JUDGE APRIL 1, 2022 acm/ms

Signature Not Verified Digitally Signed By:GARIMA MADAN

Signing Date:01.04.2022 15:38:32