M/S. E-Qube Consultants vs Vlcc Healthcare Limited
2021 Latest Caselaw 2937 Del

                          $~3 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 256/2021
                                 M/S. E-QUBE CONSULTANTS               ..... Petitioner
                                               Through: Mr. Kamal Bansal, Adv.

                                                       versus

                                 VLCC HEALTHCARE LIMITED           ..... Respondent
                                             Through: Ms. Ayushi Gupta, Adv.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             O R D E R (O R A L)

% 27.10.2021

1. Mr. Bansal, learned Counsel for the petitioner submits that the disputes between the parties stand settled. He accordingly seeks leave to withdraw this petition.

2. The petition is dismissed as withdrawn.

C. HARI SHANKAR, J OCTOBER 27, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:30.10.2021 22:18:20