Airone Charters Pvt Ltd vs Jetsetgo Aviation Services Pvt ...
2021 Latest Caselaw 2923 Del

                          $~24 to 26
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB. A. (COMM.) 59/2021 & I.A. 13816/2021, I.A.
                                13817/2021
                                AIRONE CHARTERS PVT LTD                 ..... Petitioner
                                            Through     Mr. Manish Sharma, Mr. Mohit
                                            Jolly and Mr. Ninad Dogra, Advs.
                                                    versus

                                JETSETGO AVIATION SERVICES PVT LTD .... Respondent
                                             Through    Mr. Gaurav Gupta, Adv. with
                                             Mr. Savyasachi Sahai, Adv.

                          +     ARB. A. (COMM.) 60/2021 & I.A. 13818/2021, I.A.
                                13819/2021
                                AIRONE CHARTERS PVT LTD                 ..... Petitioner
                                            Through     Mr. Manish Sharma, Mr. Mohit
                                            Jolly and Mr. Ninad Dogra, Advs.
                                                    versus

                                JETSETGO AVIATION SERVICES PVT LTD ..... Respondent
                                             Through    Mr. Gaurav Gupta, Adv. with
                                             Mr. Savyasachi Sahai, Adv.
                          +     ARB. A. (COMM.) 61/2021 & I.A. 13832/2021, I.A.
                                13833/2021
                                AIRONE CHARTERS PVT LTD                 ..... Petitioner
                                            Through     Mr. Manish Sharma, Mr. Mohit
                                            Jolly and Mr. Ninad Dogra, Advs.

                                                    versus

                                JETSETGO AVIATION SERVICES PVT LTD .... Respondent
                                             Through    Mr. Gaurav Gupta, Adv. with
                                             Mr. Savyasachi Sahai, Adv.


Signature Not Verified    ARB. A. (COMM.) 59/2021 & other connected matters     Page 1 of 2
Digitally Signed
By:SUNIL SINGH NEGI
Signing Date:29.10.2021
11:48:31
                                 CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR

                                             O R D E R (ORAL)

% 26.10.2021

1. Mr. Manish Sharma, learned Counsel for the appellants seeks leave to withdraw these appeals as he submits that his client intends to re-approach the Arbitral Tribunal.

2. Accordingly, the appeals are dismissed as withdrawn.

C. HARI SHANKAR, J.

OCTOBER 26, 2021 dsn

Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.10.2021 11:48:31