Oil And Natural Gas Corporation ... vs Hindustan Oil Exploration ...
2021 Latest Caselaw 2901 Del

                          $~26 (original)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P.(MISC.)(COMM.)              154/2021   &   I.A.13707/2021,
                                 I.A.13708/2021

                                 OIL AND NATURAL GAS CORPORATION LIMITED
                                                                          ..... Petitioner
                                              Through: Mr.K.R.       Sasiprabhu        and
                                              Mr.Vinayak Maini, Advs.

                                                          versus

                                 HINDUSTAN OIL EXPLORATION CORPORATION LTD &
                                 ANR.                                   ..... Respondents
                                              Through: Mr. Sunil J. Mathews, Col.
                                              Amit Kumar (Retd.), Mr.Rohan Wadhwa
                                              and Mr. Varnalee Mishra, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                               O R D E R (O R A L)

% 25.10.2021

I.A.13707/2021, I.A.13708/2021 (exemptions)

1. Allowed subject to all just exceptions.

2. The applications are disposed of.

O.M.P.(MISC.)(COMM.) 154/2021

3. This is an application under Section 29A(6) of the Arbitration & Conciliation Act, 1996, for extending the mandate of the Arbitral Tribunal, in seisin of the dispute between the parties by six months with effect from 2nd October, 2021. Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:29.10.2021 11:48:31

4. Learned Counsel for the respondents has no objection.

5. Accordingly, the mandate of the learned Arbitral Tribunal stands extended by six months with effect from 2nd October, 2021. The petition stands allowed accordingly.

C. HARI SHANKAR, J OCTOBER 25, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:29.10.2021 11:48:31