Shri Himanshu Modi vs Shri Sudhanshu Modi & Anr.
2021 Latest Caselaw 2773 Del

Citation : 2021 Latest Caselaw 2773 Del
Judgement Date : 5 October, 2021

Delhi High Court

Shri Himanshu Modi vs Shri Sudhanshu Modi & Anr. on 5 October, 2021

                          $~11 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P.(I) 2/2021 & I.A.1439/2021
                                 SHRI HIMANSHU MODI                              ..... Petitioner
                                              Through:           Mr. N.P. Singh, Adv.

                                                    versus

                                 SHRI SUDHANSHU MODI & ANR.         ..... Respondents
                                              Through: Dr. Kedar Nath Tripathi, Adv.
                                              with respondents

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             O R D E R (O R A L)

% 05.10.2021

1. This is a petition under Section 9 of the Arbitration & Conciliation Act, 1996 seeking pre-arbitral interim reliefs. The main claim of the petitioner against the respondents is for 50% share in the property at E-II/36, Lajpat Nagar, New Delhi and Flat No. 2, Ground Floor, Madhav Kunj, Nandan Van Sunrakh Bangar, Vrindavan, Tehsil and District - Mathura, U.P.

2. Dr. Tripathi, learned Counsel for the respondents is present during the hearing alongwith the respondents who are present in person. The respondents submit that they have no objection to the petitioner being granted 50% share in the aforesaid properties.

3. As such, the statement of the respondents in that regard is recorded. They shall remain bound by the said statement. In view Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:10.10.2021 19:26:14 thereof, Mr. Singh, learned Counsel for the petitioner seeks leave to withdraw this petition.

4. The petition alongwith the pending application is accordingly disposed of as withdrawn.

C. HARI SHANKAR, J OCTOBER 5, 2021/kr

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:10.10.2021 19:26:14