Sujaya Hazarika vs Sanya Mehta
2021 Latest Caselaw 3015 Del

                           




                          $~3(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 193/2021 & I.A. 14476/2021
                                SUJAYA HAZARIKA                                ..... Petitioner
                                                   Through:     Mr. Nishant Das and Mr.
                                                                Akhilesh Suresh, Advocates

                                                   versus

                                SANYA MEHTA                                    ..... Respondent
                                                   Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 09.11.2021

I.A. 14476/2021 (for withdrawal of the petition)

1. The petitioner seeks, by means of this application, to withdraw ARB. P. 193/2021, as the dispute between the parties stands amicably resolved. Accordingly, the application is allowed.

2. ARB. P. 193/2021 stands disposed of as withdrawn.

C.HARI SHANKAR, J NOVEMBER 9, 2021 ss

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.11.2021 16:32:47