M/S Ume Sweden vs M/S Ambience Commercial ...
2021 Latest Caselaw 3014 Del

                           




                          $~7(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 769/2021, I.A. 10151/2021 & I.A. 10152/2021
                                M/S UME SWEDEN                                    ..... Petitioner
                                                    Through:      Mr. Dubey, Adv.

                                                    versus

                                M/S AMBIENCE COMMERCIAL DEVELOPERS PVT. LTD.
                                                                  ..... Respondent
                                             Through: Ms. Kittu Bajaj, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 09.11.2021

1. On instructions of his client, Mr. Dubey, learned Counsel for the petitioner, seeks leave to withdraw the petition.

2. The petition is dismissed as withdrawn.

C.HARI SHANKAR, J NOVEMBER 9, 2021 ss

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:10.11.2021 16:32:47