Delhi Metro Rail Corporation Ltd vs Uoi & Ors
2021 Latest Caselaw 1370 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                  Date of decision: 4th May, 2021
+                     LA.APP.No.919/2008
     DELHI METRO RAIL CORPORATION LTD. .... Appellant
                 Through: Mr. Tarun Johri, Mr. Ankit Saini,
                            Advs.
                         versus

     UNION OF INDIA & ORS.                          ..... Respondents
                  Through:        Mr. Sanjay Kumar Pathak, Mrs. K.
                                  Kaomudi Kiran Pathak, Mr. Sunil
                                  Kumar Jha and Mr. M.S. Akhtar,
                                  Advs. for UOI/LAC.
                                  Mr. Amit Sibal, Sr. Adv. with Mr.
                                  Ajoy Bhushan Kalia & Mr. Puneet
                                  Sharma, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in LA.APP.No.612/2008.

RAJIV SAHAI ENDLAW, J. MAY 04, 2021 'gsr'