Haripal Singh Gill vs U.O.I & Ors
2021 Latest Caselaw 1365 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                   Date of decision: 4th May, 2021
+                     LA.APP.No.821/2008
     HARIPAL SINGH GILL                       ..... Appellant
                  Through:  Mr. Amit Sibal, Sr. Adv. with Mr.
                            Ajoy Bhushan Kalia & Mr. Puneet
                            Sharma, Advs.
                         Versus
     UNION OF INDIA & ANR.                   ..... Respondents
                  Through: Mr. Sanjay Kumar Pathak, Mrs. K.
                            Kaomudi Kiran Pathak, Mr. Sunil
                            Kumar Jha and Mr. M.S. Akhtar,
                            Advs. for UOI/LAC.
                            Mr. Tarun Johri, Mr. Ankit Saini,
                            Advs. for DMRC.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in LA.APP.No.612/2008.

RAJIV SAHAI ENDLAW, J. MAY 04, 2021 'gsr'