Alok Singh & Anr. vs Uoi & Ors.
2021 Latest Caselaw 1364 Del

Citation : 2021 Latest Caselaw 1364 Del
Judgement Date : 4 May, 2021

Delhi High Court

Alok Singh & Anr. vs Uoi & Ors. on 4 May, 2021

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                    Date of decision: 4th May, 2021
+                     LA.APP.No.920/2008
     ALOK SINGH & ANR.                        .... Appellants
                  Through: Mr. Ajoy Bhushan Kalia, Adv.
                         Versus
     UNION OF INDIA & ORS.                   ..... Respondents
                  Through: Mr. Sanjay Kumar Pathak, Mrs. K.
                            Kaomudi Kiran Pathak, Mr. Sunil
                            Kumar Jha and Mr. M.S. Akhtar,
                            Advs. for UOI/LAC.
                            Mr. Tarun Johri, Mr. Ankit Saini,
                            Advs. for DMRC.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in LA.APP.No.612/2008.

RAJIV SAHAI ENDLAW, J. MAY 04, 2021 'gsr'

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