Driplex Water Engineering Pvt Ltd vs Mahapatra Metals And Minerals And ...
2021 Latest Caselaw 986 Del

                           $~19 (original)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.A. 3/2021 & I.A.4374/2021, I.A.4375/2021
                                DRIPLEX WATER ENGINEERING PVT LTD..... Appellant
                                             Through: Mr.Rohit Arora, Adv.

                                                   versus

                                MAHAPATRA METALS AND MINERALS AND ANR
                                                               ..... Respondents
                                           Through: None

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             O R D E R (O R A L)

% 23.03.2021

1. Learned Counsel for the petitioner submits that this proceeding was inadvertently filed under the wrong provision and seeks leave to withdraw the appeal with liberty to file an appropriate proceeding in accordance with law. Leave and liberty is granted as prayed for.

2. The appeal is disposed of as withdrawn.

C.HARI SHANKAR, J MARCH 23, 2021/kr

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI

Signing Date:26.03.2021 16:08:50