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Sanu @ Sonu Shooter vs State (Nct Of Delhi)
2021 Latest Caselaw 1720 Del

Citation : 2021 Latest Caselaw 1720 Del
Judgement Date : 28 June, 2021

Delhi High Court
Sanu @ Sonu Shooter vs State (Nct Of Delhi) on 28 June, 2021
                            $~19
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     BAIL APPLN. 2000/2021
                                  SANU @ SONU SHOOTER                             ..... Petitioner
                                               Through             Mr. Sher Afgon, Adv.

                                                      Versus

                                  STATE (NCT OF DELHI)                          ..... Respondent
                                                Through            Ms. Manjeet Arya, APP

                                  CORAM:
                                  HON'BLE MR. JUSTICE C. HARI SHANKAR

                                                      O R D E R (ORAL)

% 28.06.2021 (video-conferencing)

1. After some hearing, Mr. Sher Afgon, learned Counsel for the applicant, seeks leave to withdraw this application.

2. The application is dismissed as withdrawn.

C. HARI SHANKAR, J.

(VACATION JUDGE) JUNE 28, 2021 r.bararia

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.06.2021 07:30:36

 
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