Mehtab @ Fulley (In Jc) vs State Of Nct Delhi
2021 Latest Caselaw 1671 Del

Citation : 2021 Latest Caselaw 1671 Del
Judgement Date : 4 June, 2021

Delhi High Court

Mehtab @ Fulley (In Jc) vs State Of Nct Delhi on 4 June, 2021

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                          Reserved on: 27th May, 2021
                                           Decided on: 4th June, 2021


+                       BAIL APPLN. 1103/2021


      MEHTAB @ FULLEY (IN JC)                          ..... Petitioner
               Represented by:       Mr.Tanvir Ahmed Mir, Advocate with
                                     Mr.Kartik Venu, Advocates.
                        versus
      STATE OF NCT DELHI                                   ..... Respondent

Represented by: Mr.Rajat Nair and Mr.Amit Mahajan, Spl. P.P. for State with Mr.Shantanu Sharma and Mr.Dhruv Pande, Advocates with Inspector Data Ram Yadav, Crime Branch and Inspector Prem Chandra Khanduri (Investigating Officer).

CORAM:

HON'BLE MS. JUSTICE MUKTA GUPTA

For orders, see Bail Appl. No.1423/2021 'Shabir Ali vs. State of NCT of Delhi'.

(MUKTA GUPTA) JUDGE JUNE 04, 2021 'vn'

Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA Signing Date:04.06.2021 16:29:46

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