Manoj Kumar Singh vs Union Of India And Ors
2020 Latest Caselaw 3222 Del

Citation : 2020 Latest Caselaw 3222 Del
Judgement Date : 24 November, 2020

Delhi High Court

Manoj Kumar Singh vs Union Of India And Ors on 24 November, 2020

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Date of decision: 24th November , 2020.

+                   W.P. (C) 7399/2020
       MANOJ KUMAR SINGH                               .....Petitioner
                           Versus
       UNION OF INDIA & ORS.                        .....Respondents

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.98/2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

NOVEMBER 24, 2020 'pp'

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