The Association Of Mutual Funds Of ... vs Indiabulls Housing Finance Ltd & ...
2020 Latest Caselaw 1767 Del

I
NTHEHI
     GHCOURTOFDELHIATNEW DELHI

                        JudgmentDel
                                  i
                                  ver
                                    edOn:04.
                                           05.
                                             2020

LPA141/
      2020,
          CM APPL.No.
                    10464/
                         2020

THEASSOCI
        ATI
          ONOFMUTUALFUNDSOFI
                           NDI
                             A

          .
          ..
           ..
            Appel
                l
                ant

                  ver
                    sus
I
NDIABULLSHOUSI
             NGFI
                NANCELTD.
&ANR.                                    .
                                         ..
                                          ..
                                           .Respondent
                                                     s

Advocat
      eswhoappear
                edi
                  nthiscase:
FortheAppel
          l
          ant      :Mr.NeerajKishanKaul,Sr
                                         .AdvocatewithMr.
                   SomasekharSunderesan,Mr.ShankhSengupt
                                                       a,
                   Mr.Tine Abraham,Ms.Vat  sal
                                             a Kumar,Ms.
                   Sahi
                      ba, Mr . Ramchandra Madan and Mr  .
                   DeepakJoshi,Advocates

Fort
   heRespondent
              s     :Mr .Hari
                            shSal v
                                  e,SeniorAdv ocatewi t
                                                      hMr  .
                    Raj
                      ivNay ar
                             ,SeniorAdv ocatewi t
                                                hMr  .Karan
                    Lut
                      hra,Mr.Ri
                              shiAgrawala,Mr.AnkitBanatiand
                    Mr.Kart
                          ikNayarAdvocatesforR-1.
                    Mr.TusharMeht a,Soli
                                       citorGener alofI ndi
                                                          a
                    wit
                      hMr .NeerajMalhot
                                      ra,SeniorAdv ocat
                                                      e,Mr .
                    Ashi
                       sh Aggarwal,Advocate,Mr .D. V.Sekhar,
                    CGM SEBIforR-2.
CORAM:
HON'BLEMR.JUSTI
              CESI
                 DDHARTHMRI
                          DUL
HON'BLEMR.JUSTI
              CETALWANTSI
                        NGH

                         JUDGMENT

SI DDHARTH MRI DUL, J. ( OPEN COURT - VI DEO CONFERENCI NG)

1. Thepr esentmat terhasbeent akenupf orhear ingbyway

LPA141/ 2020 Page1of2 ofVi deoConf erenci ngonaccountofl ockdownduet oCOVI D-19.

2. The pr esentappeali s di sposed of ,int erms oft he

j udgmentpassedi nLPA 146/ 2020t it l I edas"CI CILombar d

Gener alI nsur anceCompanyLt d.v s.I ndi abul l sHousi ngFi nance

Lt d.&Or s."oft heev endat e.Pendi ngappl i cat ional sost ands

di sposedof .

3. For det ail ed Judgment , see LPA 146/ 2020, dat ed

04.

05. 2020.

4. A copyoft his or derbe pr ovi ded t olear ned counsel

appear ingonbehal foft hepar ti esel ect roni cal l y.Acopyoft his

or derbeupl oadedont hewebsi teoft hisCour tfor thwi th.

SI DDHARTHMRIDUL (JUDGE)

TALWANTSINGH ( JUDGE)

MAY04,

as

LPA141/ 2020 Page2of2 LPA141/ 2020 Page3of2