Jamna Datwani vs Janak Datwani & Ors
2020 Latest Caselaw 1180 Del

$~2   (SPL.DB)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CON. CAS(C) 124/2020
      JAMNA DATWANI                             ..... Petitioner
                      Through: Mr. Deepak Khosla, Adv.
               versus
      JANAK DATWANI AND ORS.
                                                            ..... Respondents
                          Through:     Mr. Abhimanyu Mahajan,
                                       Ms. Anubha Goel, Ms. Tanisha Bawa
                                       and Mr. Mayank Joshi, Advs. for R-1
                                       Ms.Neelima Tripathi, Mr.Gunjan
                                       Singh and Mr.Harsimran Duggal,
                                       Advs. for R-2 to 4
      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO
      HON'BLE MS. JUSTICE ANU MALHOTRA
                   ORDER

% 19.02.2020

CM APPL. 6811/2020 Issue notice to the respondent No.1. Mr.Abhimanyu Mahajan, Advocate, accepts notice for respondent No.1.

Let response to this application be filed within three weeks from today. Rejoinder thereto, if any, be filed within one week thereafter.

Renotify on March 27, 2020.

The date of February 28, 2020 stands cancelled.

V. KAMESWAR RAO, J

ANU MALHOTRA, J FEBRUARY 19, 2020/bh